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Karnataka High Court judgments

47,963 judgments · page 181 of 2,399

High Courts28 Nov 2018Dismissed

Sri. Irshad Baig Vs Smt. Chowramma

Karnataka High Court · (2018) 11 KAR CK 0011

Specific Relief Act, 1963 — Section 41(h)Transfer of Property Act, 1882 — Section 10Code of Civil Procedure, 1908 — Order 7 Rule 11(a), Order 7 Rule 11(d), Order 7 Rule 11
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High Courts27 Nov 2018Dismissed

Smt. V. Vijayalakshmi Vs Smt. Puttamma

Karnataka High Court · (2018) 11 KAR CK 0010

Karnataka Court Fees and Suits Valuation Act, 1958 — Section 11(2), 35(2), 35(1)Code of Civil Procedure, 1908 — Order 7 Rule 11(b), Order 7 Rule 11(a), Order 14 Rule 2(2)
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High Courts23 Nov 2018Disposed Off

Mr Manohar Shetty Vs Deputy Commissioner

Karnataka High Court · (2018) 11 KAR CK 0009

Electricity Act, 1910 — Section 2(20), 2(7), 2(72), 2(73), 2(77), 12, 12(2), 13, 14, 15, 16, 17, 18, 64, 67, 67(4), 67(2)(c), 68, 68(3), 68(4), 164, 174, 185, 185(1), 185(2)(b)Indian Telegraph Act, 1885 — Section 10, 11, 12, 13, 14, 15, 16
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High Courts23 Nov 2018Dismissed

Kotak Securities Ltd Vs Mr Chethan Bhandary

Karnataka High Court · (2018) 11 KAR CK 0006

Mines And Minerals (Development And Regulation) Act, 1957 — Section 11(2), 11(4), 114Code of Civil Procedure, 1908 — Order 47 Rule 1, Order 21 Rule 11(2)
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High Courts20 Nov 2018Dismissed

Smt. Anusha N Vs Union Of India

Karnataka High Court · (2018) 11 KAR CK 0005

Indian Penal Code, 1860 — Section 420, 498A, 504, 506Code of Criminal Procedure, 1973 — Section 156(3)
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High Courts13 Nov 2018Allowed

Vishal Gayakwad Vs Smt. Suparna

Karnataka High Court · (2018) 11 KAR CK 0003

Indian Penal Code, 1860 — Section 34, 323, 448, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 4, 6Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)
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High Courts09 Nov 2018Allowed

Athaulla Vs State Of Karnataka

Karnataka High Court · (2018) 11 KAR CK 0002

Indian Penal Code, 1860 — Section 279, 304A, 337, 338Motor Vehicles Act, 1988 — Section 3, 156, 181, 196Code of Criminal Procedure, 1973 — Section 313
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