COURT ARCHIVE
47,790 judgments · page 1,680 of 2,390
Karnataka High Court · (2000) 2 CivCC 457 : (2002) 112 CompCas 475 : (2000) ILR (Kar) 1415 : (2000) 3 KarLJ 476 : (2000) 2 KCCR 1203
Karnataka High Court · (2001) CriLJ 2696 : (2000) ILR (Kar) 4845 : (2001) 1 KarLJ 24
Karnataka High Court · (2000) CriLJ 3738 : (2000) 3 KarLJ 352 : (2000) 2 KCCR 1317
Karnataka High Court · (2000) 161 CTR 280 : (2000) 244 ITR 665
Karnataka High Court · (2000) 120 STC 261
Karnataka High Court · AIR 2000 Kar 256 : (2000) ILR (Kar) 1232 : (2000) 2 KarLJ 314 : (2000) 2 KCCR 12 SN
Karnataka High Court · (2000) 86 FLR 414 : (2000) ILR (Kar) 2370 : (2000) 2 KarLJ 369 : (2000) 4 KCCR 240 SN : (2000) 2 LLJ 58
Karnataka High Court · (2001) 250 ITR 405 : (2002) 120 TAXMAN 259(1)
Karnataka High Court · (2000) 48 KarLJ 83
Karnataka High Court · (2000) 2 ACC 38 : (2001) ACJ 574 : (2000) 85 FLR 765 : (2000) ILR (Kar) 1437 : (2000) 2 KarLJ 439 : (2000) 2 KCCR 816 : (2000) 2 LLJ 391
Karnataka High Court · (2000) CriLJ 4456
Karnataka High Court · (2000) 2 ACC 711 : (2001) ACJ 231 : (2000) 86 FLR 330 : (2000) ILR (Kar) 1894 : (2000) 4 KarLJ 182
Karnataka High Court · (2000) 2 CivCC 251 : (2000) ILR (Kar) 825 : (2000) 2 KarLJ 292
Karnataka High Court · (2000) 2 KCCR 821
Karnataka High Court · (2000) ILR (Kar) 3920 : (2001) 1 KarLJ 323 : (2000) 4 KCCR 381 SN
Karnataka High Court · (2000) 2 DMC 99 : (2000) ILR (Kar) 743 : (2000) 2 KarLJ 70 : (2000) 2 RCR(Criminal) 42
Karnataka High Court · AIR 2000 Kar 180 : (2000) ILR (Kar) 1348 : (2000) 2 KarLJ 565 : (2000) 2 KCCR 1290
Karnataka High Court · (2000) ILR (Kar) 2975 : (2000) 244 ITR 547
Karnataka High Court · (2000) ILR (Kar) 2368 : (2000) 2 KCCR 1163 : (2000) 119 STC 117
Karnataka High Court · (2000) CriLJ 1917 : (2000) 2 DMC 43 : (2000) 2 KarLJ 61