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Karnataka High Court judgments

47,790 judgments · page 1,651 of 2,390

High Courts02 Aug 2000

U. Shivanna And Another Vs L. Anjanappa And Another

Karnataka High Court · (2001) 1 ALT(Cri) 477 : (2000) ILR (Kar) 4239 : (2000) 4 KCCR 2475 : (2001) 3 RCR(Criminal) 392

Criminal Procedure Code, 1973 (CrPC) — Section 156 (3), 173 (3), 190, 200, 202Penal Code, 1860 (IPC) — Section 120 B, 403, 423
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High Courts28 Jul 2000

Nadan alias Arogyanadan Vs State

Karnataka High Court · (2001) CriLJ 1447 : (2001) ILR (Kar) 4012 : (2001) 6 KarLJ 474

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 304
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High Courts28 Jul 2000

C. Nazeer Ahmed Vs S. Jahan Ara

Karnataka High Court · (2001) 2 CivCC 121 : (2000) ILR (Kar) 3536 : (2001) 2 KarLJ 288 : (2000) 4 KCCR 374 SN : (2000) 4 KCCR 2388

Contract Act, 1872 — Section 55
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High Courts28 Jul 2000

Govinda Naika Vs Rama Naik and Others

Karnataka High Court · (2000) ILR (Kar) 3305 : (2000) 6 KarLJ 259 : (2000) 4 KCCR 226 SN

Civil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 14, 15, 21Hindu Succession Act, 1956 — Section 2 (2)
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