High Courts20 Aug 2019Allowed
State Of Karnataka Vs Wasim Pasha @ Abbu
Karnataka High Court · (2019) 08 KAR CK 0013
Code Of Criminal Procedure, 1973 — Section 313, 428Indian Penal Code, 1860 — Section 34, 363, 375, 376, 506
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 165 of 2,399
High Courts16 Aug 2019Disposed Off
K.S. Periyaswamy Vs State Of Karnataka
Karnataka High Court · (2019) 08 KAR CK 0030
Code Of Civil Procedure, 1908 — Section 89, 89(1), 100Karnataka Court Fees and Suits Valuation Act, 1958 — Section 66(1)Court fees Act, 1870 — Section 16
High Courts16 Aug 2019Dismissed
K. Narayana Reddy Vs Shaheed Shahazadha And Anr
Karnataka High Court · (2019) 08 KAR CK 0011
Karnataka Gram Swaraj And Panchayat Raj Act, 1993 — Section 15, 15(1), 24ALimitation Act, 1963 — Section 5, 14Haryana Panchayati Raj Act, 1994 — Section 176(1)
High Courts16 Aug 2019Dismissed
Vivek Stone Crusher Vs State Of Karnataka And Ors
Karnataka High Court · (2019) 08 KAR CK 0010
Karnataka Regulation Of Stone Crushers Act, 2011 — Section 2(l), 4(1), 5
High Courts16 Aug 2019Dismissed
Pramila Devi Vs M. Sathyanarayana And Ors
Karnataka High Court · (2019) 08 KAR CK 0008
Evidence Act, 1872 — Section 68Indian Succession Act, 1925 — Section 63(3)Transfer Of Property Act, 1882 — Section 6(a), 43
High Courts16 Aug 2019Disposed Off
K. Thirumalesh Vs State Of Karnataka And Ors
Karnataka High Court · (2019) 08 KAR CK 0005
Mines And Minerals (Development And Regulations) Act, 1957 — Section 3(e), 5(1), 8A, 9B, 9C, 9(B)(3), 10A, 10C, 10(1)A, 10(2)A, 10A(2)(b), 10A(2)(c), 10B, 11, 11A, 15, 11B, 11C, 12A, 15A, 15(1), 15(1)A, 17A, 20A, 20A(1), 30B, 30CMines And Minerals (Development And Regulation) Amendment Act, 2015 — Section 3, 4, 4A, 5, 6, 13, 15, 21Karnataka Land Revenue Act, 1964 — Section 2, 67
High Courts14 Aug 2019Disposed Off
Oriental Insurance Co. Ltd. Vs Mahesh, S/O.Nagaraj And Ors
Karnataka High Court · (2019) 08 KAR CK 0025
Motor Vehicles Act, 1988 — Section 166
High Courts14 Aug 2019Allowed
Shekarappa Kallappa Gunjal Age 65 Years And Ors Vs Prakashgouda Mallanagouda Ramangoudar And Ors
Karnataka High Court · (2019) 08 KAR CK 0009
Hindu Succession Act, 1956 — Section 14(1), 14(2)Evidence Act, 1872 — Section 65, 65(c), 90Code Of Civil Procedure, 1908 — Section 100
High Courts13 Aug 2019Allowed
Ninganagouda Vs Sanju S/O: Pamparao Javalkar
Karnataka High Court · (2019) 08 KAR CK 0029
Motor Vehicles Act, 1988 — Section 14(2), 14(2)(a), 147(2)(a)(i)(a), 149(4), 166Central Motor Vehicles Rules, 1989 — Rule 137
High Courts07 Aug 2019Allowed
Dinesh S/o Nagarajegowda Vs State Of Karnataka
Karnataka High Court · (2019) 08 KAR CK 0007
Code Of Criminal Procedure, 1973 — Section 2(d), 173, 190(1)(d), 200, 201, 202(2), 228(1)(a), 313, 323, 378Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(1), 4(1A), 21, 22, 30cIndian Penal Code, 1860 — Section 379
High Courts07 Aug 2019Dismissed
Yeshwanth Kumar Vs Shanth Kumar N
Karnataka High Court · (2019) 08 KAR CK 0006
Code Of Criminal Procedure, 1973 — Section 200Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts06 Aug 2019Dismissed
Ansari Mohammed Laiquddin Vs State Of Karnataka And Ors
Karnataka High Court · (2019) 08 KAR CK 0033
Stamp Act, 1899 — Section 2(d), 16, 34, 39, 44Companies Act, 1956 — Section 394Karnataka Stamp Act, 1957 — Article 5(e), 20(1), 41(eb)
High Courts06 Aug 2019Disposed Off
Professor Giridhar Madras Vs Indian Institute Of Science And Ors
Karnataka High Court · (2019) 08 KAR CK 0016
Sexual Harassment Of Women at Workplace (Prevention, Prohibition And Redressal) Act, 2013 — Section 2, 9, 10, 11, 12, 13, 14(2), 16, 17, 29Code Of Criminal Procedure, 1973 — Section 164Waqf Act, 1995 — Section 32, 32(2, 32(2)(a), 32(2)(e), 67(1)(d), 83
High Courts06 Aug 2019Dismissed
Anthony S Mariyappa Vs Union Of India
Karnataka High Court · (2019) 08 KAR CK 0004
Constitution Of India, 1950 — Article 14, 16, 16(1), 16(2), 16(4), 335
High Courts06 Aug 2019Dismissed
A.S. Vimalakshi Vs State Of Karnataka And Ors
Karnataka High Court · (2019) 08 KAR CK 0002
Industrial Employment (Standing Orders) Act, 1946 — Section 15(1), 15(2)
High Courts05 Aug 2019Allowed
Motwani Builders Vs B. Alim Builders
Karnataka High Court · (2019) 08 KAR CK 0014
Karnataka Stamp Act, 1957 — Section 4, 30, 31, 32, 32A, 46AIndian Stamp Act, 1899 — Section 40Stamp Act, 1899 — Article 6, 26, 34, 34(a), 34, 40(a), 40(b)
High Courts05 Aug 2019Allowed
Manjunath S/O Masti Naik Vs State Of Karnataka
Karnataka High Court · (2019) 08 KAR CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 504
High Courts01 Aug 2019Partly Allowed
Registrar General Vs Son Of Abdul Khayam
Karnataka High Court · (2019) 08 KAR CK 0023
Indian Penal Code, 1860 — Section 302, 201, 376, 376(2)(F), 376(2)(I), 376(2)(N), 377Code Of Criminal Procedure, 1973 — Section 313, 366(1), 482
High Courts01 Aug 2019Partly Allowed
New India Assurance Co. Ltd. Vs Ramchandra And Ors
Karnataka High Court · (2019) 08 KAR CK 0015
Motor Vehicles Act, 1988 — Section 166
High Courts01 Aug 2019Partly Allowed
Mookambika Temple, Kollur, Vs Raviraja Shetty And Ors
Karnataka High Court · (2019) 08 KAR CK 0001
Karnataka Hindu Religious Institutions and Charitable Endowments Act, 1997 — Section 1(3)(b), 1(3)(c), 2(17), 2(27), 9, 10, 10A, 11, 12, 12(2), 12(3), 13, 14, 15, 16, 36(2)Gratuity Act, 1972 — Section 1(3), 1(3)(b)Karnataka Shops and Commercial Establishments Act, 1961 — Section 1(4), 2(a)(ii), 2(b)(ii), 2(c)(ii), 2(d)(ii), 2(e)(ii), 2(f)(ii), 2(g)(ii), 2(i), 2(e), 2(u), 2(h)