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Karnataka High Court judgments

47,790 judgments · page 1,628 of 2,390

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High Courts25 Jan 2001

K.L. Ganapathi and Another Vs Ganapati Bhatta, Since dead by L.Rs. and Another

Karnataka High Court · (2001) 3 KCCR 1636

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Karnataka Land Revenue Act, 1964 — Section 135
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High Courts25 Jan 2001Dismissed

Management of Kanoria Industries Ltd. Vs Bagalkot Cement Company Workers Union and Another

Karnataka High Court · (2001) 89 FLR 71 : (2001) ILR (Kar) 890 : (2001) 2 KCCR 1168 : (2001) 1 LLJ 1565

Industrial Disputes Act, 1947 — Section 11 A
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High Courts24 Jan 2001

S. Ramaswamy and Another Vs Somashekar

Karnataka High Court · (2002) ACJ 849 : (2001) 2 KCCR 1193

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High Courts24 Jan 2001

Laxman Vs Smt. Ratna Bai deceased by L.Rs. and Others

Karnataka High Court · (2001) 2 KCCR 851

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts23 Jan 2001

Employees'' State Insurance Corporation, Bangalore Vs The Mysore Lamp Works Limited, Bangalore

Karnataka High Court · (2001) 91 FLR 511 : (2001) ILR (Kar) 4116 : (2001) 4 KarLJ 360 : (2001) 2 LLJ 965

Employees State Insurance Act, 1948 — Section 39, 45 A
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High Courts23 Jan 2001Allowed

Hotel Ayodhya and Others Vs Hubli-Dharwad Municipal Corporation, Hubli

Karnataka High Court · AIR 2001 Kar 359 : (2001) 2 KCCR 1299

Karnataka Municipal Corporations Act, 1977 — Section 103, 104
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High Courts23 Jan 2001

Duvent Fans (P) Ltd. Vs E.S.I. Corporation

Karnataka High Court · (2001) 90 FLR 939 : (2001) 2 LLJ 581

Employees State Insurance Act, 1948 — Section 1 (5), 2 (9)
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High Courts23 Jan 2001

Employees State Insurance Corporation Vs The Mysore Lamp Works Limited

Karnataka High Court · (2001) 4 KCCR 2352

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High Courts22 Jan 2001

D.K. Mohammed Haji Vs State of Karnataka and Others

Karnataka High Court · (2001) 01 KAR CK 0109

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High Courts22 Jan 2001Allowed

S.B. Nagappa and Others Vs State of Karnataka and Another

Karnataka High Court · (2001) ILR (Kar) 1295 : (2002) 3 KarLJ 372 : (2001) 1 KCCR 628

Karnataka Urban Development Authorities Act, 1987 — Section 19 (7), 36, 36 (1)Land Acquisition Act, 1894 — Section 48 (1)
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High Courts22 Jan 2001Dismissed

The Assistant Executive Engineer, N.H. No. 13, Bijapur Vs Shantavva and Others

Karnataka High Court · (2001) 2 ACC 439 : (2003) ACJ 79 : (2001) 90 FLR 584 : (2001) ILR (Kar) 3031 : (2002) 3 KarLJ 589

Workmens Compensation Act, 1923 — Section 3
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High Courts22 Jan 2001Dismissed

The Assistant Executive Engineer Vs Shantavva and Others

Karnataka High Court · (2001) 2 KCCR 848

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High Courts19 Jan 2001Dismissed

Employees'' State Insurance Corporation, Bangalore Vs M.P. Ranganayakalu Naidu and Another

Karnataka High Court · (2001) 2 ACC 98 : (2002) ACJ 590 : (2001) ILR (Kar) 2007 : (2001) 6 KarLJ 383 : (2001) 2 LLJ 67

Employees State Insurance Act, 1948 — Section 73
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High Courts19 Jan 2001

Stella Silks Limited Vs State of Karnataka and Others

Karnataka High Court · AIR 2001 Kar 219 : (2001) ILR (Kar) 1689 : (2001) 1 KCCR 610 : (2002) 3 RCR(Civil) 386

Water (Prevention and Control of Pollution) Act, 1974 — Section 25 (1)
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High Courts19 Jan 2001

Kanthu Vs The Land Tribunal, Siddapur, Uttara Kannada District and Others

Karnataka High Court · (2001) ILR (Kar) 2326 : (2001) 2 KarLJ 477 : (2001) 2 KCCR 705

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High Courts19 Jan 2001

Sanjay Alloys (Private) Limited, Bangalore Vs V. Ramakrishna

Karnataka High Court · (2001) 3 KarLJ 394 : (2001) 2 KCCR 708

Karnataka Rent Control Act, 1961 — Section 21 (1) (H), 21 (1) (H)
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High Courts19 Jan 2001

Karnataka Electricity Board and Another Vs B.P. Vasudeva Murthy and Another

Karnataka High Court · AIR 2001 Kar 228 : (2001) 2 CivCC 632 : (2001) 4 KarLJ 228

Consumer Protection Act, 1986 — Section 12Criminal Procedure Code, 1973 (CrPC) — Section 80
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High Courts19 Jan 2001Dismissed

Employees State Insurance Corporation Vs Sri M.P. Ranganayakalu Naidu and Another

Karnataka High Court · (2001) 1 KCCR 591

Employees State Insurance Act, 1948 — Section 2 (9), 73
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High Courts19 Jan 2001

Navachetana Friends Club Vs The State of Karnataka and Others

Karnataka High Court · (2001) 2 KCCR 1039

Karnataka Land Revenue Act, 1964 — Section 68
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High Courts18 Jan 2001

Puttabasappa since dead by L.Rs. and Others Vs Girijamma and Others

Karnataka High Court · (2001) 01 KAR CK 0106

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