COURT ARCHIVE
47,795 judgments · page 1,614 of 2,390
Karnataka High Court · (2002) 111 CompCas 292 : (2002) 176 CTR 480 : (2001) 77 ECC 694 : (2001) 130 ELT 726 : (2001) ILR (Kar) 5421 : (2002) 257 ITR 710 : (2001) 3 KCCR 134 SN : (2006) 2 STR 386 : (2007) 6 STT 258
Karnataka High Court · (2001) 4 KCCR 2254
Karnataka High Court · (2012) 5 KarLJ 94
Karnataka High Court · (2002) 1 CivCC 695 : (2001) 3 KCCR 1608 : (2002) 2 RCR(Civil) 488
Karnataka High Court · (2002) 1 KCCR 46
Karnataka High Court · (2002) 2 CivCC 277 : (2002) 1 KarLJ 233 : (2001) 3 KCCR 2023 : (2002) 3 RCR(Criminal) 18
Karnataka High Court · (2002) ACJ 1810
Karnataka High Court · AIR 2001 Kar 329 : (2001) ILR (Kar) 2506 : (2001) 4 KarLJ 444 : (2001) 2 KCCR 106 SN
Karnataka High Court · (2001) 169 CTR 122 : (2002) 253 ITR 585
Karnataka High Court · (2003) 1 ACC 605
Karnataka High Court · (2001) 4 KCCR 2260
Karnataka High Court · (2001) 251 ITR 168 : (2001) 3 KCCR 142 SN
Karnataka High Court · (2001) CriLJ 3601 : (2001) ILR (Kar) 4569 : (2002) 3 KarLJ 293 : (2001) 4 KCCR 2269 : (2002) 2 RCR(Criminal) 167
Karnataka High Court · (2001) 3 KCCR 2122
Karnataka High Court · AIR 2001 Kar 353 : (2001) ILR (Kar) 3215 : (2001) 4 KarLJ 623 : (2001) 3 KCCR 1777
Karnataka High Court · (2001) 4 KCCR 2226
Karnataka High Court · (2002) 1 CivCC 460 : (2001) ILR (Kar) 4250 : (2001) 6 KarLJ 93 : (2001) 4 KCCR 2745
Karnataka High Court · (2001) 168 CTR 616 : (2001) 250 ITR 863
Karnataka High Court · (2002) ILR (Kar) 1464 : (2001) 4 KarLJ 614 : (2001) 3 KCCR 149 SN : (2003) 2 RCR(Criminal) 636
Karnataka High Court · (2001) 3 CivCC 155 : (2001) ILR (Kar) 4127 : (2001) 4 KarLJ 233 : (2001) 3 KCCR 146 SN : (2001) 4 RCR(Criminal) 228