High Courts21 Jun 2001Dismissed
L. Nagaraj and others Vs Doddaiah (Deceased) by L.Rs and others
Karnataka High Court · (2001) ILR (Kar) 3975 : (2001) 4 KarLJ 493 : (2001) 4 KCCR 332 SN
COURT ARCHIVE
Karnataka High Court judgments
47,795 judgments · page 1,610 of 2,390
High Courts21 Jun 2001Allowed
Ashok V. Patil Vs Karnataka Road Development Corporation Limited, Bangalore and others
Karnataka High Court · (2001) 4 KarLJ 559 : (2001) 3 KCCR 2144
High Courts21 Jun 2001
State of Karnataka Vs Veerabhadrappa and another
Karnataka High Court · (2001) 2 DMC 411 : (2001) 4 KarLJ 150 : (2001) 3 KCCR 1933 : (2002) 3 RCR(Criminal) 509
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts21 Jun 2001Allowed
North West Road Transport Corporation Vs Narayana Sidram Zingade and Another
Karnataka High Court · (2001) 91 FLR 841 : (2001) ILR (Kar) 4399 : (2001) 4 KCCR 2846 : (2002) 1 LLJ 44
Industrial Disputes Act, 1947 — Section 11 A
High Courts20 Jun 2001
Deputy Commissioner of Income Tax Vs Abdul Sattar Sait
Karnataka High Court · (2001) 169 CTR 221 : (2001) 251 ITR 113 : (2001) 119 TAXMAN 678
Wealth Tax Act, 1957 — Section 27 A
High Courts20 Jun 2001
Bandi Gopalakrishna Vs Abubakar Beary and Others
Karnataka High Court · (2001) 4 KCCR 2842
High Courts20 Jun 2001
The Deputy Commissioner of Income-tax, Special Range-3, Bangalore Vs Hajee Abdul Sattar Sait
Karnataka High Court · (2001) 51 KarLJ 501
Wealth Tax Act, 1957 — Section 7(1)Wealth Tax Rules, 1957 — Rule 1Bb
High Courts19 Jun 2001Allowed
North West Karnataka Road Transport Corporation Vs Shankar Rao
Karnataka High Court · (2001) 4 KCCR 2839
Industrial Disputes Act, 1947 — Section 11 A
High Courts19 Jun 2001
State of Karnataka Vs B. Venkatareddy
Karnataka High Court · (2001) ILR (Kar) 4203 : (2001) 6 KarLJ 46 : (2001) 3 KCCR 1950
Penal Code, 1860 (IPC) — Section 302, 304 A
High Courts19 Jun 2001Allowed
North West Karnataka Road Transport Corporation Vs Shankaran Rao
Karnataka High Court · (2001) ILR (Kar) 5068 : (2002) 1 LLJ 345
Industrial Disputes Act, 1947 — Section 11 A
High Courts19 Jun 2001
N.S. Patellappa Vs The Managing Director, Bangalore Metropolitan Transport Corporation and Another
Karnataka High Court · (2001) 3 KCCR 2171
Industrial Disputes Act, 1947 — Section 104 (A)
High Courts19 Jun 2001
J.S. Subramanya Gupta Vs Dr. J.S. Rajendra and Others
Karnataka High Court · (2001) 4 KCCR 2393
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4Depositories Act, 1996 — Section 10
High Courts18 Jun 2001Dismissed
Sri M.S. Rao Vs The Vice Chancellor, Mangalore University and Another
Karnataka High Court · (2001) 3 KCCR 2097
Arbitration and Conciliation Act, 1996 — Section 17, 8, 9
High Courts18 Jun 2001
Chinna Dorai and another Vs The Managing Director, Karnataka State Road Transport Corporation, Bangalore
Karnataka High Court · (2003) ACJ 315 : (2001) ILR (Kar) 3784 : (2001) 4 KarLJ 609 : (2001) 4 KCCR 2193
High Courts18 Jun 2001
Rao Saheb and others Vs The Deputy Commissioner, Belgaum District and others
Karnataka High Court · (2001) 4 KarLJ 597
Karnataka Land Revenue Act, 1964 — Section 92
High Courts18 Jun 2001
B.K. Narasimha Murthy Vs Union of India and another
Karnataka High Court · AIR 2001 Kar 392 : (2001) ILR (Kar) 5679 : (2001) 4 KarLJ 391 : (2001) 3 KCCR 1837
High Courts18 Jun 2001
K. Vasudeva and Others Vs The Corporation of City of Bangalore and Others
Karnataka High Court · (2001) 4 KCCR 2776
Karnataka Public Premises (Eviction of Unauthorised Occupants) Act, 1974 — Section 2 (e)
High Courts18 Jun 2001
Rao Saheb and Others Vs The Deputy Commissioner and Others
Karnataka High Court · (2001) 3 KCCR 1954
Karnataka Land Revenue Act, 1964 — Section 92
High Courts15 Jun 2001
The Director, Karnataka Government Insurance Department Vs Ganga and Others
Karnataka High Court · (2001) 3 KCCR 2094