High Courts08 Oct 2002Allowed
Smt. Basavva (deceased) by L.R. Vs Parameshwarappa Mallappa Halli and Others
Karnataka High Court · (2003) 3 KarLJ 184 : (2003) 1 KCCR 9 SN
COURT ARCHIVE
Karnataka High Court judgments
47,852 judgments · page 1,558 of 2,393
High Courts07 Oct 2002Dismissed
National Insurance Co. Ltd. and Another Vs Renuka and Others
Karnataka High Court · (2003) ACJ 1318
Motor Vehicles Act, 1988 — Section 146, 149 (2), 170, 173
High Courts04 Oct 2002Dismissed
Shakti Concrete Blocks and Poles and Another Vs Abdulgafar and Others
Karnataka High Court · (2003) 5 KarLJ 439 : (2003) 1 KCCR 449
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1A, Order 7 Rule 10, 104, 115
High Courts04 Oct 2002Dismissed
Snow White HI-Tech Launderette Vs Smt. Shamantha R. Hariharan
Karnataka High Court · (2006) ILR (Kar) 3105 : (2007) 3 RCR(Civil) 428 : (2007) 3 RCR(Criminal) 514
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts04 Oct 2002Allowed
B.N. Amarnath Vs Commissioner of Income Tax and Another
Karnataka High Court · (2003) 179 CTR 163 : (2002) ILR (Kar) 5399 : (2003) 259 ITR 590 : (2003) 1 KCCR 6 SN : (2003) 126 TAXMAN 201
Income Tax Act, 1961 — Section 144, 271 (1) (c), 275
High Courts03 Oct 2002
Kum. D.H. Samudhyatha Vs Visveswaraiah Technological University (VTU) and Another
Karnataka High Court · (2003) 4 KarLJ 265
Visveswaraiah Technological University Act, 1994 — Section 43
High Courts03 Oct 2002
M.G. Dodde Gowda and Others Vs State of Karnataka and Others
Karnataka High Court · (2003) 1 KCCR 780
High Courts03 Oct 2002
M.G. Doddegowda and Others Vs State of Karnataka and Others
Karnataka High Court · (2003) 2 KarLJ 455
High Courts01 Oct 2002Dismissed
A.U. Valiulla Vs A.V. Shafiulla
Karnataka High Court · (2003) 4 KarLJ 507 : (2002) 4 KCCR 402 SN
Limitation Act, 1963 — Section 5
High Courts01 Oct 2002
The Inspector of Excise, Bangalore Rural District and Another Vs D. Venkataramana Swamy
Karnataka High Court · (2003) 2 KarLJ 478 : (2003) 1 KCCR 189
Karnataka Excise Act, 1965 — Section 43 B (2)
High Courts01 Oct 2002Partly Allowed
M. Shivamurthy Vs Mallaiah and Others
Karnataka High Court · (2003) ACJ 1199 : (2002) 6 KarLJ 462 : (2003) 1 KCCR 75
High Courts30 Sept 2002Allowed
P.R. Venugopal Vs G.P. Rajashekar and Others
Karnataka High Court · (2003) 4 KarLJ 280 : (2003) 3 KCCR 1854 : (2003) 2 KCCR 1325
Criminal Procedure Code, 1973 (CrPC) — Section 156 (3), 190, 191, 200, 482
High Courts30 Sept 2002Allowed
Eralingappa and Another Vs Nagamma and Others
Karnataka High Court · AIR 2003 Kar 201 : (2003) 1 KCCR 67
Constitution of India, 1950 — Article 227
High Courts30 Sept 2002Dismissed
Smt. Ananda Lakshmi and Another Vs Deputy Commissioner, Mysore District and Others
Karnataka High Court · (2002) ILR (Kar) 5199 : (2003) 1 KarLJ 423 : (2002) 4 KCCR 371 SN
Constitution of India, 1950 — Article 226Karnataka Local Authorities (Prohibition of Defection) Act, 1987 — Section 3 (1) (b), 3 A
High Courts30 Sept 2002Partly Allowed
R. Manjunath Shetty Vs The Catholic Board of Education
Karnataka High Court · (2003) 1 KarLJ 361 : (2002) 4 KCCR 401 SN
High Courts30 Sept 2002Allowed
Cyprian D''Souza Vs Smt. Rene D''Souza
Karnataka High Court · AIR 2003 Kar 64 : (2003) 1 DMC 409 : (2002) ILR (Kar) 5145 : (2003) 1 KarLJ 401 : (2003) 1 KCCR 70 : (2003) 3 RCR(Civil) 30
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11D, 151Family Courts Act, 1984 — Section 19 (1)
High Courts27 Sept 2002
Basha alias Bashakhan and etc. Vs State of Karnataka
Karnataka High Court · (2003) CriLJ 988 : (2003) 1 KCCR 443
Karnataka Excise Act, 1965 — Section 43 (E)
High Courts27 Sept 2002Dismissed
Kum. V.M. Nagamani Vs University of Agricultural Sciences and Another
Karnataka High Court · AIR 2003 Kar 68
Karnataka University of Agricultural Science Act, 1963 — Section 5 (2)
High Courts26 Sept 2002Dismissed
The Special Land Acquisition Officer, K.R. Project Vs K. Basavanna
Karnataka High Court · (2003) 1 KarLJ 392 : (2003) 1 KCCR 182
Civil Procedure Code, 1908 (CPC) — Section 100Land Acquisition Act, 1894 — Section 54 (2)
High Courts26 Sept 2002Dismissed
The Special Land Acquisition Officer, K.R. Project Vs Shivanna
Karnataka High Court · (2002) ILR (Kar) 4956 : (2003) 2 KarLJ 404 : (2002) 4 KCCR 397 SN
Civil Procedure Code, 1908 (CPC) — Section 100Land Acquisition Act, 1894 — Section 54 (2)