High Courts03 Jan 2003
Mallamma Vs Balaji and Others
Karnataka High Court · (2003) 2 ACC 257 : (2004) ACJ 368 : (2003) 2 KarLJ 112 : (2003) 1 KCCR 660
Penal Code, 1860 (IPC) — Section 279, 304 A
COURT ARCHIVE
Karnataka High Court judgments
47,852 judgments · page 1,549 of 2,393
High Courts03 Jan 2003Dismissed
R.V. Kumar Vs S.S. Jayeesha
Karnataka High Court · (2003) 1 KarLJ 461 : (2003) 1 KCCR 656
Civil Procedure Code, 1908 (CPC) — Section 115Karnataka Panchayat Raj Act, 1993 — Section 15, 16, 17 (1)
High Courts03 Jan 2003
Konerao Vs State of Karnataka and Others
Karnataka High Court · (2003) 7 KarLJ 448
Constitution of India, 1950 — Article 226Karnataka Land Reforms Act, 1961 — Section 48A
High Courts02 Jan 2003
G.N. Vishwanathappa Vs Canara Bank
Karnataka High Court · AIR 2003 Kar 220 : (2004) 2 CivCC 115 : (2004) 1 KarLJ 413 : (2003) 1 KCCR 73 SN
High Courts02 Jan 2003Allowed
S. Vijayalakshmi and Others Vs Bhashkarachar and Another
Karnataka High Court · (2003) 2 ACC 235 : (2003) 1 KarLJ 501 : (2003) 1 KCCR 654
High Courts02 Jan 2003Dismissed
The Assistant Commissioner, Land Acquisition Officer Vs Smt. Kursheed Begum
Karnataka High Court · (2003) 5 KarLJ 421 : (2003) 3 KCCR 1903
High Courts02 Jan 2003Allowed
Sri. Gangappa and Another Vs S.N. Basha and Another
Karnataka High Court · (2003) 3 KCCR 1905
High Courts01 Jan 2003
P.S. Somaiah and Another Vs The Director, Bangalore Diary and Others
Karnataka High Court · (2005) ACJ 1359 : AIR 2003 Kar 258 : (2004) 1 KarLJ 498 : (2003) 3 KCCR 1897
Motor Vehicles Act, 1988 — Section 128
High Courts01 Jan 2003Partly Allowed
Saroja Dattatreya Vs S.R. Subbarajayya Shetty
Karnataka High Court · (2003) 1 KarLJ 590 : (2003) 3 KCCR 1710
Karnataka Rent Control Act, 1961 — Section 21 (1), 21 (1) (h), 21 (1) (p)
High Courts01 Jan 2003
Smt. Mayamma Vs Siddaiah and Others
Karnataka High Court · (2003) ACJ 1397 : (2003) 3 KarLJ 14 : (2003) 1 KCCR 797 : (2003) 3 RCR(Civil) 50
High Courts01 Jan 2003Allowed
Ramesh S. Lamani Vs The Life Insurance Corporation of India
Karnataka High Court · (2003) 4 KarLJ 510 : (2003) 2 KCCR 1180
Constitution of India, 1950 — Article 14, 226, 227Life Insurance Corporation of India (Staff) Regulations, 1960 — Regulation 14 (4)
High Courts20 Dec 2002Partly Allowed
Dr. K.T. Shivaiah Vs G. Puttaswamy Gowda and Another
Karnataka High Court · (2003) ILR (Kar) 2199
Constitution of India, 1950 — Article 12
High Courts20 Dec 2002
Y.R. Shenoy and Others Vs Syndicate Bank and Others
Karnataka High Court · (2003) 97 FLR 812 : (2003) 4 KCCR 258 SN : (2003) 2 LLJ 977
Syndicate Bank Officers Service Regulations, 1979 — Regulation 46 (2)
High Courts20 Dec 2002
Boraiah alias Shekar Vs State
Karnataka High Court · (2003) 1 ALD(Cri) 951 : (2003) CriLJ 1031 : (2003) 3 KCCR 152 SN : (2003) 2 RCR(Criminal) 160
Criminal Procedure Code, 1973 (CrPC) — Section 294, 294 (1), 294 (3), 311Evidence Act, 1872 — Section 58Penal Code, 1860 (IPC) — Section 29
High Courts20 Dec 2002Allowed
Nagaraju Vs A.R. Lingaraju and Another
Karnataka High Court · (2004) ACJ 242 : (2003) 2 KarLJ 651 : (2003) 1 KCCR 649
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 16, 151
High Courts20 Dec 2002Dismissed
A. Ravindranath Vs Smt. Uma S. Poojary and Others
Karnataka High Court · (2003) 3 KarLJ 197
High Courts20 Dec 2002
Shri C. Hameed Vs Union Bank of India
Karnataka High Court · (2003) 2 BC 295 : (2003) 1 KCCR 647
High Courts20 Dec 2002Allowed
Lakshmamma and Others Vs Riyaz Khan and Others
Karnataka High Court · AIR 2003 Kar 197 : (2003) 3 KCCR 1891
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4, 113Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 35, 36
High Courts20 Dec 2002
Yashoda deceased by L.Rs. Vs Lingappa Poojary
Karnataka High Court · (2003) 1 KCCR 555
High Courts19 Dec 2002Allowed
U. Subba Rao and Others Vs State of Karnataka
Karnataka High Court · (2003) 2 DMC 102 : (2003) 2 KCCR 1177 : (2003) 3 RCR(Criminal) 403
Penal Code, 1860 (IPC) — Section 306, 498A