High Courts11 Mar 2003Dismissed
Bangalore University Vs K.S. Gurumurthy and Others
Karnataka High Court · (2004) 2 KarLJ 1 : (2003) 4 KCCR 260 SN
Karnataka State Universities Act, 1976 — Section 2, 36 (4), 49 (1), 49 (8), 49 (9)
COURT ARCHIVE
Karnataka High Court judgments
47,852 judgments · page 1,537 of 2,393
High Courts11 Mar 2003Allowed
M.N. Nagaraja Vs State of Karnataka and Others
Karnataka High Court · (2003) 5 KarLJ 70
Karnataka Civil Services Rules, 1974 — Rule 32
High Courts11 Mar 2003Partly Allowed
Tiptur Taluk Agricultural Producers Co-operative Marketing Society Limited Vs District Consumer Disputes Redressal Forum and Others
Karnataka High Court · AIR 2003 Kar 307 : (2003) ILR (Kar) 1821 : (2003) 4 KarLJ 18 : (2003) 2 KCCR 125 SN
Consumer Protection Act, 1986 — Section 17, 2 (d) (ii)
High Courts11 Mar 2003Allowed
Bank Officers'' Co-operative Housing Society Limited Vs State of Karnataka and Others
Karnataka High Court · (2003) 2 KarLJ 501
General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 10, 11, 14, 16 (2), 48 (1)
High Courts11 Mar 2003Dismissed
Sambhav Constructions Vs State of Karnataka and Others
Karnataka High Court · AIR 2004 Kar 326 : (2003) 6 KarLJ 243
Karnataka Transparency in Public Procurements Act, 1999 — Section 22 (3)
High Courts11 Mar 2003Dismissed
Sharin Dhiman Vs The Common Entrance Test Cell and Others
Karnataka High Court · (2004) 3 KarLJ 271 : (2003) 3 KCCR 153 SN
Karnataka (Selection of Candidates for Admission to Engineering, Medical and Dental Courses) Rules, 1999 — Rule 11
High Courts10 Mar 2003
Syndicate Bank Vs R.G. Bhide
Karnataka High Court · (2003) 2 LLJ 556
Syndicate Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 19
High Courts10 Mar 2003Dismissed
Prof. M. Gurunath and Others Vs State of Karnataka and Others
Karnataka High Court · (2003) ILR (Kar) 2343
Constitution of India, 1950 — Article 14, 19 (1) (a), 19 (2)Karnataka Education Act, 1983 — Section 2 (28), 4
High Courts10 Mar 2003
M.S. Rao Vs Commissioner of Commercial Taxes, Karnataka, Bangalore
Karnataka High Court · (2003) 55 KarLJ 262
Karnataka Sales Tax Act, 1957 — Section 5B
High Courts10 Mar 2003Dismissed
Karnataka State Road Transport Corporation Vs Joint Labour Commissioner and Others
Karnataka High Court · (2003) ILR (Kar) 1429 : (2003) 4 KarLJ 43 : (2003) 2 KCCR 123 SN : (2003) 3 LLJ 450
Industrial Disputes Act, 1947 — Section 2 (8)Karnataka Contract Carriages (Acquisition) Act, 1976 — Section 19 (3), 19 (8)
High Courts10 Mar 2003Dismissed
Prof. M. Gurunath Vs State of Karnataka and Others
Karnataka High Court · (2003) 4 KarLJ 203 : (2003) 3 KCCR 143 SN
Constitution of India, 1950 — Article 14, 19 (1) (a)Karnataka Civil Services (Conduct) Rules, 1966 — Rule 16Karnataka Education Act, 1983 — Section 2 (28), 4
High Courts07 Mar 2003Allowed
Shaik Usman Vs Jainabi (deceased) by L.Rs.
Karnataka High Court · (2003) 3 KCCR 2073
High Courts07 Mar 2003
Nestle India Limited Vs Assistant Commissioner of Central Excise, Mysore II Division
Karnataka High Court · (2003) 89 ECC 432 : (2003) 3 KarLJ 419 : (2004) 3 KCCR 274 SN
Central Excise Act, 1944 — Section 11 B, 35 F
High Courts07 Mar 2003Dismissed
Naveen Aronha and Another Vs Smt. Gangu and Others
Karnataka High Court · (2003) 2 ACC 553 : (2005) ACJ 415 : (2003) 3 KarLJ 229 : (2003) 3 KCCR 1614
Workmens Compensation Act, 1923 — Section 30, 30 (i)
High Courts07 Mar 2003Allowed
Nestle India Limited Vs Asstt. Commissioner of C. Ex.
Karnataka High Court · (2003) 154 ELT 567 : (2004) ILR (Kar) 1641
Central Excise Act, 1944 — Section 11 B, 35 F
High Courts07 Mar 2003Dismissed
Deepak Kumar Vs State of Karnataka
Karnataka High Court · (2003) 4 KarLJ 277 : (2003) 3 KCCR 1937
Penal Code, 1860 (IPC) — Section 326, 394, 396, 397, 448
High Courts06 Mar 2003Dismissed
M. Bhoomi Reddy Vs The Special Deputy Commissioner and Others
Karnataka High Court · (2003) ILR (Kar) 2087 : (2003) 4 KarLJ 193 : (2003) 3 KCCR 1756
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 2 (e), 4 (1), 5 A
High Courts06 Mar 2003
The Executive Engineer, SBC Division Vs K. Subba Reddy (Deceased) by L.Rs
Karnataka High Court · (2004) 2 ARBLR 274 : (2004) 3 KarLJ 143 : (2003) 3 KCCR 1609
High Courts06 Mar 2003Dismissed
B. Krishna Bhat Vs State of Karnataka
Karnataka High Court · (2003) 3 KarLJ 329 : (2003) 3 KCCR 139 SN
High Courts06 Mar 2003Allowed
Hanumantharayappa and Another Vs The State of Karnataka and Another
Karnataka High Court · (2003) ILR (Kar) 1513 : (2003) 2 KCCR 1425