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Karnataka High Court judgments

47,852 judgments · page 1,434 of 2,393

High Courts25 Aug 2005

P.K. Radha Krishnan Vs Vijayan Nambiar

Karnataka High Court · (2006) 1 ALD(Cri) 47 : (2006) 1 BC 535 : (2006) 130 CompCas 530 : (2005) CriLJ 4184 : (2005) ILR (Kar) 4486 : (2005) 5 KarLJ 473 : (2005) 4 KCCR 2761 : (2005) 4 RCR(Criminal) 967

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts24 Aug 2005

C.R. Satyanarayanan Vs Indian Overseas Bank

Karnataka High Court · (2005) 5 KarLJ 540 : (2006) 1 KCCR 40 : (2005) 3 LLJ 772

Indian Overseas Bank (Employees) Pension Regulation, 1995 — Regulation 2 (1), 24, 3 (1), 3 (3), 4 (2)Official Secrets Act, 1923 — Section 5
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High Courts23 Aug 2005Dismissed

Maria Abhishegam Vs Joyce Ebenezer and Another

Karnataka High Court · (2005) CriLJ 4182 : (2005) ILR (Kar) 4442 : (2005) 5 KarLJ 454 : (2005) 4 KCCR 2782 : (2005) 4 RCR(Civil) 436 : (2005) 4 RCR(Criminal) 632

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 127 (3), 127 (3) (c)
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