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Karnataka High Court judgments

47,852 judgments · page 1,369 of 2,393

High Courts31 Jan 2007Allowed

Jayamma Vs Lingamma

Karnataka High Court · (2007) 3 KarLJ 178 : (2007) 3 KCCR 1855 : (2012) 2 RCR(Civil) 55 : (2012) 1 RCR(Criminal) 814

Negotiable Instruments Act, 1881 (NI) — Section 138, 139
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High Courts29 Jan 2007

K. Sathya Murthy Vs The Secretary Ministry for Industry and Commerce Government of India, The Controller of Patent and Designs, Patent Office Branch, Wing ''C'' (C-4A), The Director General Intellectual Property Management Division, Council of Scientific and Industrial Research and Technology Information Forecasting and Assessment Council (TIFAC) (Department of Science and Technology)

Karnataka High Court · (2007) 4 KarLJ 686 : (2007) 4 KCCR 260 SN

Drugs and Cosmetics Act, 1940 — Section 11 B, 5
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High Courts29 Jan 2007

Bajirao Vs State

Karnataka High Court · (2007) CriLJ 3176 : (2007) 4 KarLJ 527 : (2007) 3 KCCR 1567

Penal Code, 1860 (IPC) — Section 306, 498A
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