High Courts16 Nov 2007Dismissed
Commr. of Service Tax Vs Shiva Analyticals (I) Ltd.
Karnataka High Court · (2009) 14 STR 301 : (2009) 21 STT 328
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,342 of 2,397
High Courts16 Nov 2007Dismissed
M. Prithviraj and Others Vs Smt. Leelamma N. Shetty and Others
Karnataka High Court · (2009) ILR (Kar) 3612 : (2010) 1 KCCR 401 : (2008) 4 KCCR 2333
Hindu Succession Act, 1956 — Section 6, 6 (1)
High Courts16 Nov 2007Dismissed
V.G.K. Design and Development Engg. (Pvt.) Ltd. Vs Sri H.N. Narayana Reddy
Karnataka High Court · (2007) ILR (Kar) 5150 : (2008) 1 KarLJ 305 : (2008) 1 KCCR 322
Karnataka Rent Act, 1999 — Section 2, 2 (3) (e)Transfer of Property Act, 1882 — Section 106
High Courts16 Nov 2007Dismissed
Shivayya Vs Praveena and Another
Karnataka High Court · AIR 2008 Kar 157 : (2008) ILR (Kar) 2747 : (2008) 3 KCCR 1342
Transfer of Property Act, 1882 — Section 52, 53 A
High Courts15 Nov 2007Dismissed
The Commissioner of Income Tax and The Income Tax Officer Vs Mahakuteshwar Oil Industries
Karnataka High Court · (2008) 215 CTR 262 : (2008) ILR (Kar) 1832 : (2008) 298 ITR 390 : (2008) 1 KCCR 329 : (2008) 169 TAXMAN 277
Income Tax Act, 1961 — Section 143 (1) (a), 255 (3)
High Courts15 Nov 2007Allowed
Sri. P. Padmanabh Vs Syndicate Bank Limited
Karnataka High Court · AIR 2008 Kar 42 : (2008) 3 BC 125 : (2008) 1 KarLJ 153 : (2008) 1 KCCR 466
Bankers Books Evidence Act, 1891 — Section 4, 65 B (2)Information Technology Act, 2000 — Section 92
High Courts15 Nov 2007
I. Rudrayya and Others Vs State of Karnataka
Karnataka High Court · (2008) 116 FLR 971 : (2008) 1 KarLJ 541
High Courts15 Nov 2007Allowed
Mrs. June Perrett represented by her Power of Attorney Holder Robin Alexander Barnard Vs The Income Tax Officer
Karnataka High Court · (2008) 215 CTR 267 : (2008) 298 ITR 268 : (2008) 1 KCCR 5 SN
Income Tax Act, 1961 — Section 48 (1)
High Courts14 Nov 2007
The State of Karnataka and Another Vs K.S. Ramadas and Others
Karnataka High Court · (2008) ILR (Kar) 55 : (2008) 1 KarLJ 318
Mysore Land Revenue (Amendment) Rules, 1960 — Rule 43G, 43H
High Courts14 Nov 2007Dismissed
Dr. Narayana K. Swamy Vs A. Nazir Ahamed Khan, Smt. Shabla Ameerunissa, Smt. Shamayil Fathima and Shri Masab Ahmed Khan Director, National Institute of Mental Health and Neuro Sciences Vs A. Nazir Ahamed Khan and Others
Karnataka High Court · (2009) ACJ 338 : (2008) 1 KarLJ 397
High Courts14 Nov 2007Dismissed
V.N. Jartarghar and Bros. and Others Vs Puradappa Saunshi and Maltesh Saunshi
Karnataka High Court · AIR 2008 Kar 159 : (2008) 3 KCCR 1809
Evidence Act, 1872 — Section 116
High Courts13 Nov 2007
Namtech Consultants Private Limited and Mr. K.P.P. Nambiar Vs GE Thermometrics India Private Limited and Others
Karnataka High Court · (2008) ILR (Kar) 1187
Companies Act, 1956 — Section 10 F, 397, 402
High Courts13 Nov 2007Dismissed
Rajashekar H.S. Vs State Bank of Mysore and Another
Karnataka High Court · (2008) 1 LLJ 948
High Courts13 Nov 2007Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Salma and Others
Karnataka High Court · (2008) ACJ 1197 : AIR 2008 Kar 106 : (2008) ILR (Kar) 1249 : (2008) 6 KarLJ 97
Motor Vehicles Act, 1988 — Section 163 A
High Courts13 Nov 2007Dismissed
Marikalamma Vs The Assistant Commissioner, Hunsur Revenue Sub Division and Others
Karnataka High Court · (2008) 4 KarLJ 568
Karnataka Village Offices Abolition Act, 1961 — Section 3 (2)
High Courts13 Nov 2007Dismissed
Oriental Insurance Co. Limited Vs Smt. Salma and Others
Karnataka High Court · (2008) 2 KCCR 675
Motor Vehicles Act, 1988 — Section 163 A, 166, 167
High Courts13 Nov 2007Dismissed
B. Usha and Others Vs State of Karnataka Dr. B.R. Ambedkar Mission Public Trust (R) Vs State of Karnataka and Others
Karnataka High Court · (2008) 2 KarLJ 565
Constitution of India, 1950 — Article 226Karnataka Education Act, 1983 — Section 46, 7 (1) (g)
High Courts12 Nov 2007Dismissed
Commissioner of Income Tax and Another Vs Chinna Nachimuthu Constructions
Karnataka High Court · (2008) 297 ITR 70
High Courts12 Nov 2007Dismissed
Sri Vinayaka Residents Welfare Association Vs M. Ramachandra and Others
Karnataka High Court · (2007) ILR (Kar) 5282 : (2008) 5 KarLJ 190 : (2008) 1 KCCR 308
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 5, Order 7 Rule 11A
High Courts12 Nov 2007Allowed
Smt. Padma and Master Munigonda Minor rep. by Next Friend and Natural Guardian Smt. Padma Vs Karnataka Electricity Board
Karnataka High Court · (2008) 2 KarLJ 583 : (2008) 2 KCCR 804
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 115