Karnataka High Court · (2009) 2 ALT(Cri) 199 : (2008) CriLJ 3411 : (2008) ILR (Kar) 3635 : (2008) 6 KarLJ 756 : (2008) 3 KCCR 1569 : (2009) 5 RCR(Civil) 262 : (2009) 5 RCR(Criminal) 207

Negotiable Instruments Act, 1881 (NI) — Section 138, 139

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High Courts10 Apr 2008Dismissed

Sir Srinivasa and Others Vs C. Muninarayanappa and Others

Karnataka High Court · (2009) 1 KCCR 356

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts10 Apr 2008Allowed

The Management of Bharatiya Reserve Bank Note Mudran Limited Vs P. Shanmuga Prabhu

Karnataka High Court · (2009) 120 FLR 294 : (2008) ILR (Kar) 3165 : (2008) 6 KarLJ 12 : (2008) 4 KCCR 324 SN : (2009) 1 LLJ 666

Industrial Disputes Act, 1947 — Section 10 (2A) (d), 11 A

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High Courts09 Apr 2008Dismissed

Commissioner of Income Tax, Central Circle, Bangalore Vs Solar Exports

Karnataka High Court · (2012) 210 TAXMAN 520

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High Courts09 Apr 2008Allowed

Commissioner of Income Tax and Another Vs Dr. N. Thippa Setty

Karnataka High Court · (2010) 230 CTR 265

Income Tax Act, 1961 — Section 132, 148, 148 (2), 260 A

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High Courts08 Apr 2008Allowed

Govindaraju Vs The Executive Officer and Others

Karnataka High Court · AIR 2008 Kar 2567 : (2008) ILR (Kar) 3231 : (2008) 6 KarLJ 242 : (2008) 3 KCCR 1849

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High Courts08 Apr 2008Allowed

Astral Polytechnik Limited Vs Ashirvad Pipes Private Limited and Another

Karnataka High Court · AIR 2008 Kar 2538 : (2008) ILR (Kar) 2533 : (2009) 3 KarLJ 623 : (2008) 3 KCCR 1957

Designs Act, 2000 — Section 19, 22 (4)

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High Courts08 Apr 2008Dismissed

Nagaraja Vs Lakshminarayanamma, Ramesh rep. by his Mother Lakshminarayana, Kavitha rep. by his Mother Lakshminarayana and Kalpana rep. by his Mother Lakshminarayanamma

Karnataka High Court · (2008) 3 KCCR 1922

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High Courts04 Apr 2008Dismissed

B. Thippeswamy Vs Goramma

Karnataka High Court · (2008) ILR (Kar) 3716 : (2008) 3 KCCR 1537

Registration Act, 1908 — Section 17, 34, 49

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High Courts04 Apr 2008Dismissed

Sri Venkatarayappa Vs Sri G. Muniyappa and Others

Karnataka High Court · AIR 2008 Kar 163 : (2008) ILR (Kar) 3553 : (2008) 3 KCCR 1551

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99

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High Courts04 Apr 2008Dismissed

Nanjappa Vs Nanjappa, since Deceased by his LRs.

Karnataka High Court · (2009) ILR (Kar) 60 : (2009) 1 KCCR 192

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High Courts04 Apr 2008

The Special Land Acquisition Officer Vs Sri Ningappa Basavantappa

Karnataka High Court · (2008) ILR (Kar) 3256 : (2009) 3 KarLJ 439 : (2008) 3 KCCR 218 SN

Land Acquisition Act, 1894 — Section 12 (2), 18 (1), 18 (3) (b)

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High Courts03 Apr 2008Allowed

Bhawaralal (HUF) Vs Assistant Commissioner of Income Tax

Karnataka High Court · (2008) 219 CTR 300 : (2009) 177 TAXMAN 541

Finance Act, 1998 — Section 88, 89, 90 (2), 91

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High Courts02 Apr 2008

Khaitan Electricals Ltd. Vs The Union of India (UOI) and Another

Karnataka High Court · AIR 2008 Kar 168 : (2011) 267 ELT 185 : (2008) ILR (Kar) 3370 : (2009) 2 KarLJ 64 : (2008) 3 KCCR 1616

Standards of Weights and Measures (Packaged Commodities), Rules, 1977 — Rule 39, 6 (1) (d), 83 (2) (zd)

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High Courts01 Apr 2008

Malu Sleepers Private Limited Vs Union of India (UOI) and Another

Karnataka High Court · (2009) 6 KarLJ 140 : (2009) 1 KCCR 107

Arbitration and Conciliation Act, 1996 — Section 11, 11 (6), 11 (a), 11 (b)

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High Courts01 Apr 2008Dismissed

Vikki @ Vijaykumar Vs State of Harihar Town

Karnataka High Court · (2008) CriLJ 3787 : (2008) ILR (Kar) 3344 : (2008) 3 KCCR 196 SN

Penal Code, 1860 (IPC) — Section 376, 417

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