High Courts01 Aug 2008Dismissed
Siddaganga Oil Extractions Pvt. Ltd., Tumkur Vs Pioneer Feeds and Poultry Products Pvt. Ltd., Coimbatore and Others
Karnataka High Court · (2009) 3 CivCC 243
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,313 of 2,397
High Courts31 Jul 2008Allowed
Adinath Jain Swthambar Mandir Trust Vs State of Karnataka, Bangalore Mahanagara Palike and The Appeal Standing Committee Bangalore Mahanagara Palike
Karnataka High Court · (2009) 2 KCCR 1031
Karnataka Municipal Corporations Act, 1976 — Section 308, 309, 321 (3)
High Courts31 Jul 2008Allowed
Canara Bank Golden Jubilee Staff Welfare Fund Vs Deputy Commissioner of Income Tax
Karnataka High Court · (2009) 222 CTR 286 : (2009) 308 ITR 202 : (2009) 184 TAXMAN 508
Income Tax Act, 1961 — Section 143 (1) (a), 143 (3), 148
High Courts31 Jul 2008Dismissed
Mohammed Nawaz and Others Vs State of Karnataka and Others
Karnataka High Court · (2009) 1 KarLJ 406 : (2009) 5 KCCR 3477
Karnataka Municipalities Act, 1964 — Section 11 (2), 11 (3), 11 (4)
High Courts31 Jul 2008Allowed
Adinath Jain Swethambar Mandir Trust Vs State of Karnataka and Others
Karnataka High Court · (2009) 2 KCCR 1031
Karnataka Municipal Corporations Act, 1976 — Section 321 (3), 443 A, 98
High Courts31 Jul 2008Dismissed
Chandrashekar Shetty Vs The Deputy Commissioner and Others
Karnataka High Court · (2011) 2 KarLJ 338 : (2011) 4 KCCR 3382
Constitution of India, 1950 — Article 14, 19 (1) (g)
High Courts30 Jul 2008Allowed
Manager, National Insurance Co. Ltd. Vs Sheela and Another
Karnataka High Court · (2009) ACJ 1433
Motor Vehicles Act, 1988 — Section 147
High Courts30 Jul 2008
The Divisional Manager, The National Insurance Company Limited Vs Suresh Subray Shet and Others
Karnataka High Court · (2009) ACJ 2089 : AIR 2009 Kar 3 : (2008) ILR (Kar) 4366 : (2009) 1 KarLJ 252 : (2008) 5 KCCR 642 SN
Motor Vehicles Act, 1988 — Section 173, 173 (2)
High Courts30 Jul 2008Allowed
Zulfiqar Ahmed Khan Vs The Principal Secretary to Government of Karnataka and Another
Karnataka High Court · (2008) ILR (Kar) 4327 : (2009) 3 KarLJ 465
Haj Committee Act, 2002 — Section 23 (viii) (b), 25 (1) (ii)
High Courts29 Jul 2008
Ambadas D. Joshi Vs The Managing Director and The Secretary Common Cadre Authority
Karnataka High Court · (2011) 4 KCCR 428 SN
High Courts29 Jul 2008Dismissed
The National Insurance Company Limited Vs Pattabhi Ramaiah and Srinivasa Rao The National Insurance Company Limited and The Deputy Manager, National Insurance Company Limited Vs Dr. M. Ramachandrappa and S.B. Mallikarjuna
Karnataka High Court · (2009) ACJ 1587
India Motor Tariff Act — Section 5, 6, 7
High Courts29 Jul 2008
M.D. Uthaiah (Deceased) by L.Rs Vs Mandepanda Aiyanna and Others
Karnataka High Court · (2008) 6 KarLJ 688 : (2008) 5 KCCR 679 SN
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Jul 2008Allowed
Shaikh Dawood Vs The Divisional Controller, KSRTC
Karnataka High Court · (2009) ILR (Kar) 3287 : (2011) 2 KarLJ 598 : (2010) 1 SLR 385
Industrial Disputes Act, 1947 — Section 11 A
High Courts28 Jul 2008
P. Nagaraj Vs State
Karnataka High Court · (2008) ILR (Kar) 4824 : (2008) 4 KCCR 2653
Karnataka Forest Act, 1963 — Section 63 (2), 63 (2) (a), 71 A
High Courts28 Jul 2008
1k. Madhava Kamath Brothers and Company, Mangalore Vs The Assistant Commissioner of Commercial Taxes (Audit-1), Divisional Vat Office, Mangalore and Another
Karnataka High Court · (2008) 65 KarLJ 494
Karnataka Value Added Tax Act, 2003 — Section 39(1)
High Courts28 Jul 2008Dismissed
Commissioner of Income Tax and Another Vs Konkan Marine Agencies
Karnataka High Court · (2009) 313 ITR 308
Income Tax Act, 1961 — Section 143 (1) (a)
High Courts28 Jul 2008Dismissed
Anupam Enterprises Vs ITO
Karnataka High Court · (2008) 07 KAR CK 0025
Income Tax Act, 1961 — Section 142 (1), 143 (2)
High Courts28 Jul 2008Allowed
Lakke Gowda Vs H. Visveswara Jois (Dead) by L.Rs and Others
Karnataka High Court · (2008) 6 KarLJ 710 : (2008) 5 KCCR 680 SN
Mysore (Religious and Charitable) Inams Abolition Act, 1955 — Section 6 A, 9
High Courts28 Jul 2008Dismissed
Govind Vs Karnataka Public Service Commission and Others
Karnataka High Court · (2011) 2 KarLJ 448
Administrative Tribunals Act, 1985 — Section 19Karnataka Public Service Commission (Conduct of Service Examination) Rules, 1965 — Rule 14
High Courts28 Jul 2008Dismissed
Nagappa Vs State of Karnataka and Others
Karnataka High Court · (2011) 2 KarLJ 330 : (2011) 1 KCCR 446