Karnataka High Court · AIR 2009 Kar 184 : (2009) 2 ALD(Cri) 10 : (2009) 3 CivCC 144 : (2009) CriLJ 1901 : (2009) ILR (Kar) 439 : (2009) 3 KarLJ 584 : (2009) 1 KCCR 426 : (2009) 3 RCR(Civil) 735 : (2009) 3 RCR(Criminal) 436

Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 3

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High Courts24 Sept 2008Dismissed

K.P. Prabhakar by P.A. Holder and P. Riyad and Others Vs The Deputy Conservator of Forest, Virajpet division and The Deputy Commissioner

Karnataka High Court · (2009) 3 KarLJ 545 : (2009) 4 KCCR 2703

Coorg Land and Revenue Regualtions, 1899 — Regulation 136, 164, 167, 45

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High Courts24 Sept 2008Allowed

Sri C. Ramesh, Ms. Elizabeth and Ms. Lya Shohthong Neithiem Vs State of Karnataka and Others Mr. R. Roopa and Others Vs State of Karnataka and Others

Karnataka High Court · (2008) 09 KAR CK 0001

Karnataka Excise (Sale of Indian and Foreign Liquor) Rules, 1968 — Rule 9, 9 (1)Karnataka Excise Act, 1965 — Section 20, 20 (2)

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High Courts23 Sept 2008Allowed

Commissioner of Income Tax and Another Vs S.C. Naregal

Karnataka High Court · (2008) 09 KAR CK 0091

Income Tax Act, 1961 — Section 260 A, 271 A, 271 B, 44 AB

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High Courts23 Sept 2008Dismissed

Sri T.A. Ramababu Vs The State of Karnataka

Karnataka High Court · (2009) 3 ALT(Cri) 196 : (2009) CriLJ 629 : (2009) 3 KarLJ 660

Prevention of Corruption Act, 1988 — Section 19, 19 (3), 19 (4)

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High Courts23 Sept 2008Dismissed

Grama Devathe Sri Renuka Parameshwari (Kodhihallamma) Devasthanada Jeernodhara Samithi Vs Commissioner, Hindu Religious Institution and Charitable Endowments and Others

Karnataka High Court · (2008) ILR (Kar) 4849 : (2009) 1 KarLJ 427 : (2008) 5 KCCR 3210

Karnataka Hindu Religious Institutions and Charitable Endowments Act, 1997 — Section 1 (4) (ii), 42, 43

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High Courts23 Sept 2008Dismissed

Smt. Chandramma Vs Sri M. Narasimhaiah and Another

Karnataka High Court · (2008) 5 KCCR 3222

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High Courts22 Sept 2008Allowed

Smt. Lalitha Sastry Vs State of Karnataka and Others

Karnataka High Court · (2008) ILR (Kar) 4520 : (2008) 4 KCCR 2747

Karnataka Land Revenue Act, 1964 — Section 192 A

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High Courts22 Sept 2008Allowed

Smt. Kailashi Devi G. Agarwal Vs Income Tax Officer

Karnataka High Court · (2010) 328 ITR 425 : (2011) 198 TAXMAN 23

Income Tax Act, 1961 — Section 260 A, 68, 68 (2)

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High Courts22 Sept 2008

Smt. U. Nalini Bai and Another Vs The Sub Divisional Magistrate, Mangalore Sub Division

Karnataka High Court · (2008) ILR (Kar) 5089 : (2009) 2 KCCR 1043

Karnataka Debt Relief Act, 1976 — Section 4, 5, 5 (9)

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High Courts20 Sept 2008Dismissed

Sri. Mohammed Nasrulla Sheriff Vs Smt. Azra Shameem, Smt. Naseema Banu, Smt. Salima Begum and Smt. Nayeema Begum

Karnataka High Court · (2009) 5 KarLJ 516 : (2008) 5 KCCR 3483

Karnataka Rent Control Act, 1961 — Section 27 (2) (r), 31

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High Courts20 Sept 2008Dismissed

Varalakshmi Exports Vs Union of India (UOI)

Karnataka High Court · (2010) 259 ELT 344

Foreign Trade (Development and Regulation) Act, 1992 — Section 11

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High Courts20 Sept 2008Allowed

Sri A. Viswanatha Pai Vs Sri Vivekananda S. Bhat

Karnataka High Court · (2009) ILR (Kar) 171 : (2009) 1 KCCR 508

Negotiable Instruments Act, 1881 (NI) — Section 138, 139

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