High Courts27 Jan 2009
Cement Sales Corporation Vs Assistant Commissioner of Commercial Taxes and Another
Karnataka High Court · (2009) 23 VST 210
Karnataka Value Added Tax Act, 2003 — Section 30 (3), 39 (1), 69
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,292 of 2,397
High Courts23 Jan 2009Dismissed
Poornima Finance Corporation Vs Lilly Joseph
Karnataka High Court · (2009) 2 KCCR 1271
Criminal Procedure Code, 1973 (CrPC) — Section 243, 397, 397 (2)
High Courts23 Jan 2009
L.A. Krishnappa Vs State of Karnataka and Others
Karnataka High Court · (2009) ILR (Kar) 938 : (2009) 2 KarLJ 697 : (2009) 4 KCCR 2735 : (2010) 8 RCR(Civil) 504
Karnataka Land Revenue Rules, 1966 — Rule 107, 21, 21 (2), 21 (2) (b)
High Courts23 Jan 2009Dismissed
Govind Ram Chanani authorised representative of Alloy Steel Emporium Vs Latha and Bhojaraju
Karnataka High Court · (2009) 2 ALD(Cri) 17 : (2009) 3 CivCC 182 : (2009) CriLJ 2154 : (2009) 3 KarLJ 253 : (2009) 5 RCR(Civil) 824
Criminal Procedure Code, 1973 (CrPC) — Section 203, 258, 378 (4)Negotiable Instruments Act, 1881 (NI) — Section 138, 8, 9
High Courts23 Jan 2009Dismissed
Sri Srikanth Vs Smt. P.B. Nandhini
Karnataka High Court · AIR 2010 Kar 1 : (2009) ILR (Kar) 2386 : (2009) 5 KarLJ 180 : (2009) 2 KCCR 1507
Hindu Marriage Act, 1955 — Section 13, 13 (1) (ia), 9
High Courts22 Jan 2009Dismissed
The Branch Manager, United India Insurance Company Limited Vs H.R. Abdul Sattar and Others
Karnataka High Court · (2010) ACJ 351 : (2009) 122 FLR 930 : (2009) 4 KarLJ 151 : (2009) 3 KCCR 2056
High Courts22 Jan 2009Allowed
A Himavardhana Naidu Vs Karnataka State Road Transport Corporation, Chief Accounts Officer cum Financial Advisor Karnataka State Road Transport Corporation and General Manager (Personnel) Karnataka State Raod Transport Corporation
Karnataka High Court · (2009) 9 KarLJ 24 : (2009) 6 SLR 345
Constitution of India, 1950 — Article 16
High Courts22 Jan 2009
B. Krishna Bhat Vs State of Karnataka and Others
Karnataka High Court · (2009) 2 KarLJ 702 : (2009) 4 KCCR 2558
Karnataka Civil Services Rules, 1958 — Rule 106B, 106BQ
High Courts22 Jan 2009Dismissed
S. Prasanna Kumar Vs R. Saraswathi
Karnataka High Court · AIR 2009 Kar 109 : (2009) ILR (Kar) 878 : (2009) 2 KarLJ 663 : (2009) 4 KCCR 2729 : (2011) 7 RCR(Civil) 2177
Hindu Marriage Act, 1955 — Section 13 (1) (ia), 13 (1) (ib)
High Courts22 Jan 2009Dismissed
Commissioner of Income Tax and Another Vs M.N. Chari
Karnataka High Court · (2009) 310 ITR 445
Income Tax Act, 1961 — Section 2 (24) (x), 260 A, 36 (1) (va)
High Courts21 Jan 2009Allowed
Dundayya and Another Vs State of Karnataka
Karnataka High Court · (2010) 1 Crimes 451 : (2009) 2 DMC 852 : (2009) 2 KarLJ 578
Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts21 Jan 2009Dismissed
National Insurance Co. Ltd. Vs Smt. Bhadramma Reddy and Others Smt. Bhadramma, G. Uma and Navya and Others
Karnataka High Court · (2010) ACJ 1687 : (2009) ILR (Kar) 3332 : (2009) 6 KarLJ 697
Motor Vehicles Act, 1988 — Section 146, 64, 64 VB
High Courts20 Jan 2009
Bharat Credit Co Operative Society Ltd. Vs The State of Karnataka and Rajgopal
Karnataka High Court · (2009) 01 KAR CK 0047
Karnataka Co-operative Societies Act, 1959 — Section 34, 34 (1)
High Courts20 Jan 2009Dismissed
New India Assurance Co. Ltd. Vs Smt. Nilambika and Others
Karnataka High Court · (2011) ACJ 1491 : (2011) 1 KCCR 450
High Courts19 Jan 2009
Prahalad Srinivas Devale and Others Vs The Model Education Board and Others
Karnataka High Court · (2009) ILR (Kar) 918 : (2010) 8 RCR(Civil) 1945
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3B, 91, 92
High Courts16 Jan 2009
Commissioner of Income Tax and Another Vs Wipro Ltd.
Karnataka High Court · (2009) 319 ITR 156
Income Tax Act, 1961 — Section 201 (1), 201 (1A), 260 A
High Courts16 Jan 2009
Smt. Begur Muniyamma and Others Vs R. Ambikapathy
Karnataka High Court · (2009) 01 KAR CK 0080
Specific Relief Act, 1963 — Section 16 (1), 20 (2)
High Courts16 Jan 2009
J.C. Alveris Vs State of Karnataka and Others
Karnataka High Court · (2010) 27 VST 145
High Courts16 Jan 2009
Deccan Aviation Limited (Since renamed Kingfisher Airlines Limited) Vs GE Commercial Aviation Services Limited and Others GE Commercial Aviation Services Limited, Celestial Aviation Trading 71 Limited, Ross Leasing Limited and Westpark I Aircraft Leasing Limited Vs Deccan Aviation Limited (Since renamed Kingfisher Airlines Limited) and Others
Karnataka High Court · (2009) 150 CompCas 90 : (2009) 3 KarLJ 219
Companies Act, 1956 — Section 391, 392, 392 (1)
High Courts16 Jan 2009
Smt. Nagarathna Vs State
Karnataka High Court · (2009) CriLJ 2612 : (2009) 2 KarLJ 564 : (2010) 6 RCR(Criminal) 324
Penal Code, 1860 (IPC) — Section 120 B, 201, 302, 34