High Courts28 Oct 2009Allowed
K. Narayan Vs Smt. Annapurna and Another
Karnataka High Court · (2010) ILR (Kar) 3044
Criminal Procedure Code, 1973 (CrPC) — Section 210, 397Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,253 of 2,397
High Courts27 Oct 2009Allowed
The Official Liquidator of Mercara Curers Private Limited (In Liqn) Vs Karnataka State Industrial Investment and Development Corporation Limited and Refco Investment Services Private Limited
Karnataka High Court · (2009) 10 KAR CK 0054
Companies Act, 1956 — Section 457, 458, 483
High Courts27 Oct 2009Allowed
R.C. India Vs State of Karnataka
Karnataka High Court · (2010) 29 VST 494
Karnataka Value Added Tax Act, 2003 — Section 38 (7), 64, 66 (1)
High Courts27 Oct 2009Allowed
Sri M.G. Vittal Rao Vs The Divisional Controller, Ksrtc, Bangalore Central Division K.H. Road, Shanthinagar, Bangalore-360027
Karnataka High Court · (2009) 10 KAR CK 0015
High Courts26 Oct 2009
Sri S.R. Shankar Reddy and Smt. Keshwamma Reddy Vs Sri S.N. Rama Reddy
Karnataka High Court · (2009) 10 KAR CK 0030
Mysore Court-fees and Suits Valuation Act, 1958 — Section 66
High Courts23 Oct 2009Allowed
The Gulbarga University Vs Sri. L.R. Patil
Karnataka High Court · (2010) ILR (Kar) 1780
Karnataka Civil Services Rules, 1974 — Rule 17, 20, 252B
High Courts23 Oct 2009Allowed
The State of Karnataka Vs Sri Kumaran Children''s Home Educational Council and Mrs. Meenakshi Balakrishnan
Karnataka High Court · (2009) 10 KAR CK 0037
Karnataka Land Reforms Act, 1961 — Section 109, 68 (8), 79 B
High Courts23 Oct 2009Dismissed
M/s. K.G.N. Enterprises Vs Mr. Ashraf Ali
Karnataka High Court · (2011) ILR (Kar) 3183
Karnataka Stamp Act, 1957 — Section 30 (1) (c) (i), 30 (2) (c)
High Courts22 Oct 2009Allowed
Smt. Akkamma Vs The Registrar General High Court of Karnataka, The District and Sessions Judge and The Civil Judge (Sr. Dn.)
Karnataka High Court · (2009) 10 KAR CK 0067
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 194 LA
High Courts22 Oct 2009Dismissed
The Tahsildar, The Deputy Commissioner and The Chief Secretary to Government, Government of Karnataka Vs Sri. D. Halappa, Retd. Supdt. Engineer
Karnataka High Court · (2009) 10 KAR CK 0036
Transfer of Property Act, 1882 — Section 106
High Courts22 Oct 2009Allowed
Smt Shridevi Mulugundmat, Kum. Kiran Mulugundmat rep. by their Natural Guardian Mother Shridevi and Kum. Ravi Mulugundmat rep. by their Natural Guardian Mother Shridevi Vs Smt S. Sarojini and National Insurance Co. Ltd.
Karnataka High Court · (2011) ACJ 161 : (2010) 125 FLR 841 : (2010) ILR (Kar) 760 : (2010) 2 KCCR 929 : (2011) 2 TAC 258
Employees State Insurance Act, 1948 — Section 2 (8), 53
High Courts21 Oct 2009Dismissed
Indo Swiss Jewels Ltd. Vs HMT Watches Ltd.
Karnataka High Court · (2010) ILR (Kar) 215
Companies Act, 1956 — Section 433 (e), 433 (f), 617Constitution of India, 1950 — Article 12
High Courts21 Oct 2009Dismissed
IBA Health (India) P. Ltd. (formerly known as Medicom Solution P. Ltd.) Vs Info-Drive Systems SDN. BHD. (formerly known as Bhari Information Technology Systems SDN. BHD.)
Karnataka High Court · (2010) 155 CompCas 323 : (2010) 4 CompLJ 497 : (2011) 106 SCL 195
Companies Act, 1956 — Section 433 (e), 433 (f), 434
High Courts21 Oct 2009Dismissed
Oil and Natural Gas Corporation Ltd. Employees Contributory Provident Fund Trust Vs HMT Limited
Karnataka High Court · (2009) 10 KAR CK 0019
Companies Act, 1956 — Section 433 (a), 433 (f), 617
High Courts20 Oct 2009Dismissed
Sri. J.R. Srinivas and Others Vs Sri Gururaja Enterprises Pvt. Ltd. and Others
Karnataka High Court · (2012) 5 KarLJ 539
Companies Act, 1956 — Section 10 F, 111, 111 (4)
High Courts20 Oct 2009Allowed
Pampanna Vs Thimmanna and Others
Karnataka High Court · (2011) ACJ 2489 : (2009) ILR (Kar) 4341 : (2011) 4 KCCR 2580
Motor Vehicles Act, 1988 — Section 158, 158 (6), 166 (4)
High Courts20 Oct 2009
Prof. K. Rajaiah Naidu and Smt. Swarnalatha Vs The Managing Director, Bangalore Metro Transport Corporation
Karnataka High Court · (2011) ACJ 766 : (2010) ILR (Kar) 592 : (2009) 4 KCCR 3132
High Courts20 Oct 2009
Sri Yogananda @ Ananda Vs Sri V. Rajagopal and The National Insurance Co. Ltd.
Karnataka High Court · (2010) ILR (Kar) 319
High Courts20 Oct 2009Dismissed
State of Karnataka Vs Ayub
Karnataka High Court · (2010) ILR (Kar) 1437
Penal Code, 1860 (IPC) — Section 306, 498A, 504
High Courts20 Oct 2009Dismissed
The Commissioner, Bangalore Mahanagara Palike Vs Sri P.K. Joseph
Karnataka High Court · (2009) 10 KAR CK 0011