High Courts01 Dec 2009
Shivabasayya Vs State of Karnataka and Others
Karnataka High Court · (2010) 1 KarLJ 273
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,247 of 2,397
High Courts01 Dec 2009Dismissed
Smt. Shalini Jain Vs The Karnataka State Transport Authority and Others Mr. Melwin Lewis Vs The Karnataka State Transport Authority and Smt. Shalini Jain
Karnataka High Court · AIR 2010 Kar 81 : (2010) ILR (Kar) 278 : (2010) 1 KCCR 356
Karnataka Motor Vehicles Act, 1988 — Section 89, 89 (1) (g)Karnataka Motor Vehicles Rules, 1989 — Rule 80, 85, 89
High Courts01 Dec 2009Dismissed
Sri Raghu Kumar Vs Smt. Parvathi and Others
Karnataka High Court · (2009) 12 KAR CK 0096
Succession Act, 1925 — Section 61, 63
High Courts01 Dec 2009Dismissed
N. Pattabhi Ramaiah Vs Smt. Ramakka alias Thulasi Ramakka
Karnataka High Court · (2010) 1 KarLJ 294
High Courts01 Dec 2009
V.R. Bhojegowda Vs State of Karnataka and Others
Karnataka High Court · (2010) 1 KarLJ 333
Industrial Disputes Act, 1947 — Section 33 C (2)
High Courts01 Dec 2009
Veerabhadreshwara Traders Vs The Registrar, Gulbarga University and Another
Karnataka High Court · (2010) 4 KarLJ 358
Karnataka Transparency in Public Procurements Act, 1999 — Section 4 (f), 5
High Courts01 Dec 2009Dismissed
Sri M.N. Poddar Vs Vice-Chancellor (Examination), Karnataka State Open University and Another
Karnataka High Court · (2010) 1 KCCR 745
High Courts01 Dec 2009Dismissed
The Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs Udupi Builders Pvt. Ltd.
Karnataka High Court · (2010) 229 CTR 452 : (2009) 319 ITR 440
High Courts01 Dec 2009Dismissed
The Commissioner of Income Tax and The Income Tax Officer Vs Sri Hariram Hotels P. Ltd.
Karnataka High Court · (2010) 229 CTR 455
High Courts01 Dec 2009
Children''s Education Society Vs Deputy Commissioner of Income Tax (TDS) and Others
Karnataka High Court · (2010) 229 CTR 180 : (2009) 319 ITR 409
Income Tax Act, 1961 — Section 2 (31), 201 (1), 204, 204 (ii)
High Courts01 Dec 2009
State of Karnataka and Others Vs P.V. Rajashekara Reddy and Others
Karnataka High Court · (2010) 1 KarLJ 292
Land Acquisition Act, 1894 — Section 4 (1)
High Courts01 Dec 2009Allowed
National Insurance Company Limited Vs Smt. Nagamma alias Nagarathna and Another
Karnataka High Court · (2010) 3 KarLJ 45
Motor Vehicles Act, 1988 — Section 166
High Courts01 Dec 2009Allowed
The Divisional Controller, Karnataka State Road Transport Corporation, Hassan Division Vs Channe Gowda
Karnataka High Court · (2010) 3 KarLJ 96
Industrial Disputes Act, 1947 — Section 33 C (2)
High Courts01 Dec 2009
Shantha K. Shetty Vs M.V. Prathibha and Another
Karnataka High Court · (2010) 1 KarLJ 316
Motor Vehicles Act, 1988 — Section 166
High Courts01 Dec 2009Allowed
Singhvi Dev and Unni Cartered Accountants Vs The Regional Director, ESI Corporation, The Deputy Director ESI Corporation and The Employees'' State Insurance Court (deleted)
Karnataka High Court · (2010) 125 FLR 842 : (2010) ILR (Kar) 169 : (2010) 2 KCCR 931 : (2010) 4 LLJ 329
Employees State Insurance Act, 1948 — Section 75Karnataka Shops and Commercial Establishments Act, 1961 — Section 2 (e), 2 (u)
High Courts01 Dec 2009Allowed
United India Insurance Company Limited Vs Gaviyappa and Others
Karnataka High Court · (2011) ACJ 2409 : (2010) 1 KarLJ 537
High Courts01 Dec 2009
The Regional Director Employees'' State Insurance Corporation Vs Gopalakrishna Textiles Mills Private Limited and Another
Karnataka High Court · (2010) 1 KarLJ 271 : (2010) 2 LLJ 369
Employees State Insurance Act, 1948 — Section 45 A
High Courts30 Nov 2009Dismissed
Anees Sultana and Others Vs R.B. Agwani and Others
Karnataka High Court · (2013) 1 AKR 452
High Courts30 Nov 2009Dismissed
Karnataka State Financial Corporation Vs Appellate Authority for Industrial and Financial Reconstruction, Govt. of India, Dandell Ferro Pvt. Ltd. and State Bank of Mysore
Karnataka High Court · AIR 2010 Kar 89 : (2011) 1 BC 203 : (2010) ILR (Kar) 621 : (2010) 1 KCCR 341
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 19 (1), 19 (2)
High Courts30 Nov 2009Allowed
Smt. C.S. Gangamma and W/o late Puttaswamy Vs Sri. Puttaramaiah, Dead by his L.Rs. (Smt. Jayamma, Sri. Ravi, Smt. Savitha and Sri. Raghu)
Karnataka High Court · (2010) ILR (Kar) 2552 : (2010) 2 KCCR 1458
Registration Act, 1908 — Section 13, 77, 77 (1)