High Courts03 Feb 2010Dismissed
P.L.G. Manu and Another Vs Shashi Distilleries P. Ltd. and Others
Karnataka High Court · (2012) 173 CompCas 165
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,237 of 2,397
High Courts03 Feb 2010Allowed
Sri. R. Prakash Vs Sri. D.M. Ravikumar and State of Karnataka
Karnataka High Court · (2010) ILR (Kar) 2198 : (2010) 3 KCCR 1784
Civil Procedure Code, 1908 (CPC) — Section 89Court Fees Act, 1870 — Section 16
High Courts02 Feb 2010Dismissed
K. Ganapathi Kamath, Sumayya Sheikh and Shashi S. Rai Vs The Regional Transport Authority and North West Karnataka Road Transport Corporation
Karnataka High Court · (2010) 02 KAR CK 0114
High Courts02 Feb 2010Allowed
Smt Jyothi Kumari No. 568, 10th Cross. Buddha Marga, Siddartha Layout, II Stage, Mysore Vs Asst. Commissioner of Income Tax (INV) - Circle-2 No. 55/1. Shilpashree Vidhyaranya Complex, Vishveshwaranagar, Mysore-570 008 The Commissioner of Income Tax Shilpashree Building Vishveshwara Nagar Mysore and The Assistant Commissioner of Income Tax (Investigation) Circle- 1, Shilpashree Building, Vishveshwara Nagar Mysore Vs Smt Jyothikumari
Karnataka High Court · (2012) 344 ITR 60 : (2013) 76 KarLJ 113 : (2012) 207 TAXMAN 40
High Courts01 Feb 2010Dismissed
Baburao Vs Shivaputra (Since Dead) by L.Rs. and Others
Karnataka High Court · (2011) 3 KarLJ 348
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 14
High Courts01 Feb 2010Allowed
B.E.M.L. Limited, Karnataka State Road Transport Corporation and The Divisional Controller, K.S.R.T.C., Kolar Division Vs The Industrial Credit and Investment Corporation of India and Others Bharat Gold Mines United Employees Association Vs Bharat Gold Mines Ltd. and Others
Karnataka High Court · (2011) 1 KarLJ 469 : (2011) 4 KCCR 418 SN
Constitution of India, 1950 — Article 21
High Courts01 Feb 2010Dismissed
Basappa Vs Shankrappa (since deceased) by his L.Rs
Karnataka High Court · (2010) 3 KarLJ 212
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Feb 2010Allowed
HMT Ltd. Vs N.T. Rahamatulla Khan and Associates
Karnataka High Court · (2010) 155 CompCas 169
Companies Act, 1956 — Section 424 G, 433, 483
High Courts01 Feb 2010Dismissed
Sri A.P. Chandrashekaraiah and Others Vs State of Karnataka and Others
Karnataka High Court · (2010) ILR (Kar) 2321 : (2010) 6 KarLJ 66 : (2010) 2 KCCR 1044
Karnataka Panchayat Raj (Motion of no-confidence against Adhyaksha and Upadhyaksha of Grama Panchayat) Rules, 1994 — Rule 3, 3 (1), 3 (7), 3 (8)Karnataka Panchayat Raj Act, 1993 — Section 44, 48 (4), 49
High Courts01 Feb 2010Dismissed
A.M. Shivalinge Gowda Vs Shri Adhichunchanagiri Shikshana Trust (R) and Shri Adhichunchanagiri Kshetra and Another
Karnataka High Court · (2010) 3 KCCR 2058
Constitution of India, 1950 — Article 30, 41, 48
High Courts01 Feb 2010
Parshuram Patil Vs State of Karnataka
Karnataka High Court · (2010) 2 KCCR 813
Penal Code, 1860 (IPC) — Section 279, 304 A
High Courts01 Feb 2010
T. Chaluvaraj Vs Lalitha and Others
Karnataka High Court · (2011) 1 DMC 275 : (2010) 4 KCCR 3208 : (2011) 6 RCR(Criminal) 32
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts01 Feb 2010Allowed
Naga and Another Vs State
Karnataka High Court · (2010) 3 KarLJ 251
Penal Code, 1860 (IPC) — Section 201, 302, 34, 342, 506
High Courts29 Jan 2010Dismissed
Commr. of C. Ex. Vs Mac Charles (India) Ltd.
Karnataka High Court · (2010) 254 ELT 59
Central Excise Act, 1944 — Section 11, 11 A, 11 AC, 35 G
High Courts29 Jan 2010Dismissed
Commr. of S.T. Vs Atria Convergence Tech. P. Ltd.
Karnataka High Court · (2010) 18 STR 265 : (2010) 27 STT 343 : (2010) 30 VST 671
Central Excise Act, 1944 — Section 35 B, 35 G
High Courts29 Jan 2010Dismissed
Dirak Dieter Ramsauer Vs S.D. Chakravarthy
Karnataka High Court · (2010) 4 CompLJ 153 : (2010) 2 KCCR 1316 : (2010) 99 SCL 208
Companies Act, 1956 — Section 10 F, 403
High Courts28 Jan 2010Dismissed
N. Basavaraju and N. Nagaraj Vs State of Karnataka
Karnataka High Court · (2010) 01 KAR CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 415, 420
High Courts27 Jan 2010Dismissed
Poonja Arcade Vs The Assistant Commissioner of Income Tax
Karnataka High Court · (2010) 233 CTR 475 : (2010) 326 ITR 123 : (2010) 2 KCCR 1374 : (2010) 191 TAXMAN 291
Income Tax Act, 1961 — Section 147, 149, 254 (2), 260 A
High Courts27 Jan 2010Dismissed
Sri Munireddy and Others Vs State of Karnataka and Others
Karnataka High Court · (2010) ILR (Kar) 1703 : (2010) 6 KarLJ 666 : (2010) 2 KCCR 1059
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 11, 4, 4 (1), 5
High Courts27 Jan 2010Dismissed
State of Karnataka Vs Sri. H. Rangahanumaiah
Karnataka High Court · (2010) 1 KCCR 484
Prevention of Corruption Act, 1988 — Section 13 (1) (e), 13 (2)