High Courts18 Mar 2010
Sri Radheshayam Soni and Others Vs Union of India (UOI)
Karnataka High Court · (2010) 03 KAR CK 0124
Railways Act, 1989 — Section 124 A (d)
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,227 of 2,397
High Courts18 Mar 2010
Srinivasagowda and Raju @ Somegowda Vs Smt. Sannamma and Others Smt. Sannamma, Kumari, Ningamma and Ananda Vs Srinivasagowda and The Branch Manager, The Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 5 KarLJ 578 : (2011) 1 TAC 528
Motor Vehicles Act, 1988 — Section 10 (2), 11, 3, 3 (1)
High Courts18 Mar 2010Dismissed
The Commissioner of Customs Vs PSI Data Systems Limited
Karnataka High Court · (2010) 255 ELT 55
Customs Act, 1962 — Section 23 (2), 59 (1), 61 (1) (b), 68
High Courts18 Mar 2010
Moosa and Others Vs State of Karnataka and Others
Karnataka High Court · (2010) 3 KarLJ 171
Karnataka Municipalities Act, 1964 — Section 306
High Courts18 Mar 2010Dismissed
Shabira Bi and Others Vs A. Abdul Rehman (since dead) by L.Rs
Karnataka High Court · (2010) 3 KarLJ 186
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Mysore Court-fees and Suits Valuation Act, 1958 — Section 11, 26 (a)
High Courts18 Mar 2010Allowed
C.R. Nagappa and Sons Charitable Trust Vs Bruhat Bangalore Mahanagara Palike and Another
Karnataka High Court · (2010) 3 KarLJ 176
Karnataka Municipal Corporations Act, 1976 — Section 110 (1) (i) (b), 147
High Courts18 Mar 2010Allowed
Commissioner of Customs Vs Zygo Flowers Ltd.
Karnataka High Court · (2010) 255 ELT 40
High Courts18 Mar 2010Allowed
P.V. Raveendra Naiyar Vs The Managing Director, Bangalore Metropolitan Transport Corporation (BMTC)
Karnataka High Court · (2010) 3 KarLJ 326
Motor Vehicles Act, 1988 — Section 166
High Courts18 Mar 2010
Peter Sonny Mascarenhas Vs Bangalore Development Authority
Karnataka High Court · (2010) 3 KarLJ 335
High Courts18 Mar 2010
Sree Cauvery Janma Bhoomi Trust (R) Vs State of Karnataka and Others
Karnataka High Court · (2010) 3 KarLJ 228
High Courts18 Mar 2010
Mahajan Medical Systems Pvt. Ltd. Vs Sri K.N. Sudeendra Rao
Karnataka High Court · (2010) 03 KAR CK 0046
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 9 Rule 13Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Mar 2010
Smt. H. Lakshmi Bai and Others Vs V. Thiruvanakkarasu
Karnataka High Court · (2010) 3 KarLJ 173
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11A, Order 7 Rule 11B, 10, 151
High Courts18 Mar 2010Dismissed
Divisional Manager, New India Assurance Co. Ltd. Vs Nagaraj and another
Karnataka High Court · (2011) ACJ 1564
High Courts18 Mar 2010Allowed
The Divisional Manager, Oriental Insurance Company Limited Vs H.A. Raju Bin Arasaiah and Another
Karnataka High Court · (2010) 126 FLR 946 : (2010) 3 KarLJ 231
Limitation Act, 1963 — Section 5
High Courts18 Mar 2010Dismissed
H. Hanumappa Vs The Special Deputy Commissioner and Others
Karnataka High Court · (2010) 3 KarLJ 247
Karnataka Land Revenue Act, 1964 — Section 135Karnataka Municipal Corporations Act, 1976 — Section 114 A
High Courts17 Mar 2010Dismissed
The Commissioner of Income Tax and The Joint Commissioner of Income Tax (Asst), Special Range-3 Vs Agrosynth Chemicals
Karnataka High Court · (2010) 233 CTR 101 : (2010) 327 ITR 135 : (2011) 198 TAXMAN 232
Income Tax Act, 1961 — Section 143 (1) (a), 41 (2)
High Courts17 Mar 2010Dismissed
Smt. Poosanama and Yadavan Vs D. Robert Paul and Kirubakaran (Since dead by L.Rs. Smt. Vasantha and Others)
Karnataka High Court · (2010) 03 KAR CK 0165
High Courts17 Mar 2010
Akruti City Ltd. Formerly known as Akruti Nirman Ltd. Vs His Highness The Governor of Karnataka and Others
Karnataka High Court · (2010) 03 KAR CK 0120
High Courts17 Mar 2010Allowed
Gangamma Vs Maheswaraiah and Others
Karnataka High Court · (2010) 3 KarLJ 22 : (2010) 2 KCCR 1562
Hindu Succession Act, 1956 — Section 15 (1) (b), 15 (2) (b), 8
High Courts17 Mar 2010Dismissed
Anjnappa Vs Regional Transport Authority and The Karnataka State Road Transport Corporation
Karnataka High Court · (2010) 03 KAR CK 0112
Motor Vehicles Act, 1988 — Section 100 (3), 104, 69