High Courts16 Apr 2010Dismissed
The Chief Commissioner Large Tax Payers Unit Vs TNT India Pvt. Ltd.
Karnataka High Court · (2010) 19 STR 5 : (2010) 31 VST 92
Finance Act, 1994 — Section 73, 83 A, 84, 85, 86 (1)
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,209 of 2,397
High Courts16 Apr 2010
Reserve Bank of India Vs Tulunadu Finance and Developments Ltd. Tulunadu Finance and Developments Limited Vs Nil
Karnataka High Court · (2010) 157 CompCas 240 : (2011) 2 KarLJ 395
Companies Act, 1956 — Section 391, 392, 392 (2), 433Reserve Bank of India Act, 1934 — Section 45 IA, 45 K (4), 45 MB (1), 45 MC
High Courts16 Apr 2010
D.M. Siddappa and Another Vs The District Commissioner, Commissioner''s Office and Others
Karnataka High Court · (2010) 4 KarLJ 428
High Courts16 Apr 2010Dismissed
Hallera Dyamappa and Others Vs Tarihalli Karibasappa
Karnataka High Court · (2011) ILR (Kar) 5713
Karnataka Stamp Act, 1957 — Section 34, 35Registration Act, 1908 — Section 17
High Courts15 Apr 2010Allowed
Pundalik Malik Vs The State of Karnataka, Shri Shivakumar, Director (Primary Education), Dept. of Public Instructions and Venkatesh Machakanavar, Deputy Director of Public Instructions (Administrator), Education Department, Uttara Kannada, Karwar
Karnataka High Court · (2010) 04 KAR CK 0276
High Courts15 Apr 2010
Smt. Meenakumari Vs Mr. T. Thirukumaran
Karnataka High Court · (2010) 04 KAR CK 0274
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Hindu Marriage Act, 1955 — Section 9
High Courts15 Apr 2010
Times Publishing House Limited and Another Vs Registrar of Newspapers for India and Others
Karnataka High Court · (2011) 45 PTC 478
High Courts15 Apr 2010Dismissed
C.S.T. Vs Turbotech Precision Engineering Pvt. Ltd.
Karnataka High Court · (2010) 18 STR 545 : (2010) 27 STT 263 : (2010) 32 VST 84
Finance Act, 1994 — Section 65 (105) (zzzza), 65 (13)
High Courts15 Apr 2010Dismissed
Official Liquidator of Canbay Polyfilms Ltd. (in Liquidation) Vs M.V. Guttedar and Others
Karnataka High Court · (2010) 156 CompCas 229 : (2010) 103 SCL 373
Companies Act, 1956 — Section 449, 454, 454 (5), 454 (5A)
High Courts15 Apr 2010
Sri K. S. Chandrashekar Vs Sri K. A. Nisar and The New India Insurance Company and Sri B. Chandrashekar
Karnataka High Court · (2010) 04 KAR CK 0057
High Courts13 Apr 2010
Navinabhai Rasikal Shah Vs Kotak Mahindra Bank Limited
Karnataka High Court · (2011) 1 BC 631 : (2010) 4 CivCC 230 : (2010) 3 KCCR 2394 : (2011) 2 RCR(Criminal) 220 : (2011) 2 RCR(Criminal) 220
Negotiable Instruments Act, 1881 (NI) — Section 138, 38
High Courts13 Apr 2010
Sri Rajesh Adani and Another Vs Assistant Labour Commissioner and Another
Karnataka High Court · (2010) ILR (Kar) 3287 : (2011) 2 KCCR 1447
Criminal Procedure Code, 1973 (CrPC) — Section 177, 202Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts13 Apr 2010
T.V. Srinivasan and Another Vs State of Karnataka and Others
Karnataka High Court · (2010) 4 KarLJ 395
High Courts13 Apr 2010Allowed
Sri Gopalakrishna Moolya and Others Vs The Secretary Karnataka State Transport Authority, Sri Thimmappa Bhat, Sri B.K. Mohammed and Sri Dhanaraja Poojary and Others
Karnataka High Court · (2010) ILR (Kar) 2496 : (2011) 1 KarLJ 702
Motor Vehicles Act, 1988 — Section 88, 88 (1)
High Courts13 Apr 2010Dismissed
M.N. Bahadur Vs Basavaraj @ Basappa Student and Others
Karnataka High Court · (2010) 04 KAR CK 0067
Motor Vehicles Act, 1988 — Section 163 A, 166
High Courts13 Apr 2010
Jayaramaiah Vs State of Karnataka and Others
Karnataka High Court · (2010) 4 KarLJ 376
Karnataka Panchayat Raj Act, 1993 — Section 12, 13 (2)
High Courts13 Apr 2010
S.B. Rajamani and Another Vs The Managing Director, Bangalore Metropolitan Transport Corporation Division
Karnataka High Court · (2010) 6 KarLJ 471 : (2011) 2 TAC 771
Motor Vehicles Act, 1988 — Section 166
High Courts13 Apr 2010Allowed
Commissioner Of Income Tax (International Taxation) and Another Vs Mahesh Bhupathi
Karnataka High Court · (2010) 235 CTR 301
High Courts13 Apr 2010Partly Allowed
Commissioner of Income Tax (International Taxation) and Another Vs Mahesh Bhupathi
Karnataka High Court · (2010) 235 CTR 304
High Courts12 Apr 2010
The Deputy Commissioner, Dharwad District, Dharwad, The State of Karnataka Vs Shivakka Kuri and Others
Karnataka High Court · (2010) 04 KAR CK 0269