High Courts21 Sept 2010Dismissed
Akruti City Ltd. Vs His Highness the Governor of Karnataka and Others
Karnataka High Court · (2010) ILR (Kar) 5421
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,183 of 2,397
High Courts21 Sept 2010Allowed
Dr. H.V.R. Iyengar since deceased by L.Rs. Vs Mrs. Indira Bipin Patel
Karnataka High Court · (2011) 1 KCCR 89
High Courts21 Sept 2010
Ashok Vs Smt. R. Sharada and Superintendent, Sub-Jail
Karnataka High Court · (2010) 09 KAR CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125 (3), 128
High Courts20 Sept 2010
The Managing Director, BMTC Vs Smt. Shivamma, Varadharaju C. and Lakshmi Smt. Shivamma, Varadharaju C. and Lakshmi Vs The Managing Director, BMTC
Karnataka High Court · (2011) 6 RCR(Civil) 1703
Motor Vehicles Act, 1988 — Section 166
High Courts20 Sept 2010
K.V. Srinivasan and Smt. Sharadha Kumar Vs The Karnataka State Financial Corporation and Authorised Officer and Deputy General Manager (AR) The Karnataka State Financial Corporation
Karnataka High Court · (2010) 09 KAR CK 0146
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13 (4)
High Courts20 Sept 2010
Sri. B. Channakrishna Since dead by is L.R. C. Dwarakanath Vs Smt. Nirmala and Others
Karnataka High Court · (2010) 09 KAR CK 0140
Karnataka Rent Control Act, 1961 — Section 21 (1), 31
High Courts20 Sept 2010Dismissed
Mrs. Nivedita Mukerjee Vs The Official Liquidator of Technology Media Group Private Limited (in Liquidation)
Karnataka High Court · (2010) 09 KAR CK 0127
Company Court Rules, 1959 — Rule 6, 9Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts20 Sept 2010
The New India Assurance Co. Ltd. Vs Venkateshappa and Others
Karnataka High Court · (2012) ACJ 167 : (2012) 4 TAC 339 : (2012) 2 TAC 667
High Courts20 Sept 2010Allowed
Kumara Traders Vs State of Karnataka and The Secretary, Agricultural Produce Marketing Committee
Karnataka High Court · (2010) 09 KAR CK 0103
High Courts20 Sept 2010Dismissed
R.H. Reddi Vs Government of Karnataka and The High Court of Karnataka [The Disciplinary Authority]
Karnataka High Court · (2010) 09 KAR CK 0102
Karnataka Civil Services Rules, 1974 — Rule 214 (2) (b)
High Courts20 Sept 2010Allowed
Dr. George Vs Mr. C.F. Jose and Others
Karnataka High Court · (2010) 09 KAR CK 0075
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 2 Rule 6, 21, 99
High Courts20 Sept 2010
Smt. Jayamma, Sri B. Raju and Sri T. Prakash Vs Sri Shanthappa
Karnataka High Court · (2010) 09 KAR CK 0071
High Courts20 Sept 2010Allowed
Smt. Asha Ramesh Ganiga Vs K. Upendra Achar
Karnataka High Court · (2010) 09 KAR CK 0070
High Courts20 Sept 2010
M. Anantha and Another Vs Nagaraju and Others
Karnataka High Court · (2001) ACJ 1759 : (2010) ILR (Kar) 4924
Motor Vehicles Act, 1988 — Section 166
High Courts19 Sept 2010Dismissed
Sri. Shrikant Laxman Ghotnekar and Another Vs The Deputy Commissioners and Another
Karnataka High Court · (2011) ILR (Kar) 110
High Courts17 Sept 2010Allowed
Ramachandrappa, R. Nagaraja and Henjarappa Vs Chandrappa, Ramanna and Chandrashekar
Karnataka High Court · (2010) 09 KAR CK 0121
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Sept 2010
Venkateshappa, Lakshmamma and Venkatamma Vs Krishnappa
Karnataka High Court · (2010) 09 KAR CK 0080
High Courts17 Sept 2010
K.L. Veeranna since dead by L.Rs. (K.V. Rajashekar also known as Rajashekharaiah, Gangadhara also known as Gangadhariah and Shantha Veeramma) Vs Erappa (since dead by L.Rs. Doddakka, Wife, dead During Appeal Lakshmakky Daughter since dead by L.Rs. Shivanna, Nagaraj, Basavanna and Chikkanna and Hanumakka and Others), H.V. Surappa and H.S. Nagaraja Rao
Karnataka High Court · (2010) 09 KAR CK 0079
Contract Act, 1872 — Section 16, 17, 18Transfer of Property Act, 1882 — Section 53 A
High Courts17 Sept 2010Dismissed
Mr. Ghouse Mohiuddin and Mr. Pulagunda Chowdappa Vs Smt. Ramalakshmamma
Karnataka High Court · (2010) 09 KAR CK 0077
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9