High Courts26 Nov 2010Dismissed
Sadashiva Vs State
Karnataka High Court · (2010) 11 KAR CK 0075
Penal Code, 1860 (IPC) — Section 201, 302, 34
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,166 of 2,397
High Courts26 Nov 2010Dismissed
Smt. Veerajammani and Dr. M.B. Gayathri Vs M.B. Meenakshi
Karnataka High Court · (2010) 11 KAR CK 0063
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts26 Nov 2010Dismissed
Balaji Sales Syndicate Vs State of Karnataka
Karnataka High Court · (2011) 4 KCCR 380 SN
Karnataka Sales Tax Act, 1957 — Section 20 (5), 5 (1), 6 B
High Courts26 Nov 2010Dismissed
Official Liquidator of Bidar Special Alloys Steel (P.) Ltd. (In Liquidation) Vs Sri Sarder Dharnith Singh
Karnataka High Court · (2011) 107 SCL 1
Companies Act, 1956 — Section 543 (1)
High Courts26 Nov 2010
Ms. Shruthi V.R. and Others Vs State of Karnataka, Rajiv Gandhi University of Health Sciences and BLDE Associations Shri B.M. Patil Medical College
Karnataka High Court · (2010) 11 KAR CK 0020
High Courts25 Nov 2010Allowed
Madhukar Vs The State of Karnataka
Karnataka High Court · (2011) ILR (Kar) 1661 : (2011) 61 KarLJ 1661 : (2011) 4 KCCR 2571
Penal Code, 1860 (IPC) — Section 302
High Courts25 Nov 2010Dismissed
Liberty Motors Vs The Special Land Acquisition Officer and Others
Karnataka High Court · (2011) 3 KarLJ 162
Karnataka Industrial Area Development Act, 1966 — Section 28 (1)
High Courts25 Nov 2010
Hutchison Essar South Limited Vs Corporation of The City of Belgaum
Karnataka High Court · (2011) ILR (Kar) 2631 : (2011) 2 KarLJ 353 : (2011) 4 KCCR 2550
Karnataka Municipalities Act, 1964 — Section 2 (3), 94Karnataka Panchayat Raj Act, 1993 — Section 65, 66
High Courts25 Nov 2010
Sri Sridhar B.S. Vs Sri Nagaraja Ramaiah, Smt. Vanaja, Smt. Shanthamma and Sri J. Kodandaramaiah
Karnataka High Court · (2010) 11 KAR CK 0133
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Nov 2010
Mrs. Sangeetha Jain Proprietrix of Reflex Overseas and Lalit Jain Proprietor of Kavitha International Vs Union Bank of India
Karnataka High Court · (2010) 11 KAR CK 0131
High Courts25 Nov 2010Allowed
Sri Narasingh and Smt. Sharada Bai Vs Apple Credit Corporation Ltd.
Karnataka High Court · (2010) 11 KAR CK 0124
High Courts25 Nov 2010Allowed
Sri. K. Bhemanna Vs Sri. Vijay Kumar and Others
Karnataka High Court · (2012) 1 KarLJ 444
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145 (1)
High Courts25 Nov 2010Dismissed
Sri N.J. Nataraj Vs Sri N. Jagannatham and Others
Karnataka High Court · (2010) 11 KAR CK 0111
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 Nov 2010
Smt. Latha Venkatesh Vs Sri S.V. Nagaraja Setty, Smt. S.V. Sulochana, Smt. Thara and Sri D. Srinath
Karnataka High Court · (2010) 11 KAR CK 0110
High Courts25 Nov 2010
T. Sathyanarayan Naidu Vs Sri. K.F. Irani
Karnataka High Court · (2010) 11 KAR CK 0101
Penal Code, 1860 (IPC) — Section 500
High Courts25 Nov 2010
Texport Overseas Pvt. Ltd. Vs Canara Bank
Karnataka High Court · (2010) 11 KAR CK 0099
Arbitration and Conciliation Act, 1996 — Section 11 (5), 16, 9
High Courts25 Nov 2010Allowed
Balaji Singh Vs The State of Karnataka and Mamatha Singh
Karnataka High Court · (2010) 11 KAR CK 0091
High Courts25 Nov 2010Allowed
Smt. Sapna Vs State of Karnataka and Others
Karnataka High Court · (2010) 11 KAR CK 0085
Penal Code, 1860 (IPC) — Section 498A
High Courts25 Nov 2010Dismissed
Mahendra Vs State of Karnataka
Karnataka High Court · (2010) 11 KAR CK 0079
Penal Code, 1860 (IPC) — Section 120 B, 201, 303, 364
High Courts25 Nov 2010
Smt. Sudha M. and Kum. Samskruthi Ganjam Vs Sri. Ramesh Setty, Sri. Shafiyoor Rehman, Sri. Iiyas Pasha and United India Insurance Co., Ltd.
Karnataka High Court · (2010) 11 KAR CK 0074
Motor Vehicles Act, 1988 — Section 166