Criminal Procedure Code, 1973 (CrPC) — Section 155 (2), 156 (3), 200, 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13 (1) (ia)

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High Courts29 Mar 2011Dismissed

Managing Director, Custodian IIF Vs Mahesh Karigouda and National Insurance Co. Ltd.

Karnataka High Court · (2011) 03 KAR CK 0295

Motor Vehicles Act, 1988 — Section 166

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High Courts29 Mar 2011

Kumari C. Ramya, represented by natural guardian/father, Sri. P. Chandra Vs Sri. Joseph Vishwanath and The New India Assurance Co. Ltd.

Karnataka High Court · (2011) 03 KAR CK 0265

Motor Vehicles Act, 1988 — Section 166

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High Courts29 Mar 2011

Sri. Srinivasa @ Srinivasa Shetty N. Vs Satish Kumar and The Manager, Oriental Insurance Co. Ltd.

Karnataka High Court · (2011) 03 KAR CK 0256

Motor Vehicles Act, 1988 — Section 166

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High Courts29 Mar 2011

Lalithamma @ Lalitaha Vs Motor India Electronics Ltd. and The Oriental Insurance Company Ltd.

Karnataka High Court · (2011) 03 KAR CK 0229

Motor Vehicles Act, 1988 — Section 166

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High Courts29 Mar 2011Dismissed

H.M. Shivanna and P. Shivagangaiah Vs The State of Karnataka, The Commissioner and The Additional Land Acquisition Officer both Bangalore Development Authority

Karnataka High Court · (2011) 03 KAR CK 0224

Land Acquisition Act, 1894 — Section 16 (2)

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High Courts29 Mar 2011Allowed

M. Parashivamurthy and Rudraswamy Vs State of Karnataka

Karnataka High Court · (2011) 03 KAR CK 0176

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High Courts29 Mar 2011Dismissed

Sri. Fayaz Pasha Vs Sri. N. Nagaraj

Karnataka High Court · (2011) 03 KAR CK 0174

Criminal Procedure Code, 1973 (CrPC) — Section 200, 397Negotiable Instruments Act, 1881 (NI) — Section 138, 138 (b), 139

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High Courts29 Mar 2011

Kannamma Vs New India Assurance Co. Ltd. and Mr. Chandra Kumar

Karnataka High Court · (2011) 03 KAR CK 0166

Motor Vehicles Act, 1988 — Section 163 A

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High Courts29 Mar 2011

G. Sheshagiri Rao Vs IFFCO TOKIC General Insurance Co. Ltd. and Mr. Boregowda

Karnataka High Court · (2011) 03 KAR CK 0162

Motor Vehicles Act, 1988 — Section 166

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High Courts29 Mar 2011Allowed

Bheemappa Balappa Pujari Vs The State of Karnataka and Others

Karnataka High Court · (2011) 03 KAR CK 0157

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High Courts29 Mar 2011Dismissed

N. Venkoba Rao, Y. Shantha Bai and V. Kalavathi Bai Vs The Regional Manager, The New India Assurance Co. Ltd., Deokar Leelavishnu, Syed Ahmed

Karnataka High Court · (2011) 03 KAR CK 0117

Motor Vehicles Act, 1988 — Section 163 A

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High Courts29 Mar 2011

Mallesh Vs General Manager

Karnataka High Court · (2011) 03 KAR CK 0110

Motor Vehicles Act, 1988 — Section 166

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