High Courts29 Jul 2011Allowed
Sri. G.B. Neelakanta Prabhu Vs Sri. S G. Ravikumar, Smt. Sujatha and Sri. S.G. Punith Kumar rep. by his mother Sujatha
Karnataka High Court · (2011) 07 KAR CK 0043
Specific Relief Act, 1963 — Section 16 (c), 20, 22
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,086 of 2,397
High Courts29 Jul 2011Dismissed
Kairali Enterprises Vs State of Karnataka
Karnataka High Court · (2011) 07 KAR CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 100, 482Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 420
High Courts28 Jul 2011
Commissioner of Customs, Bangalore Vs G.M. Exports
Karnataka High Court · (2012) 279 ELT 493
Customs Act, 1962 — Section 111 (1), 111 (m), 125
High Courts28 Jul 2011Dismissed
Lingappa Achary Vs The State of Karnataka and Others
Karnataka High Court · (2011) 4 KCCR 2708
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4, 4 (3), 5 A
High Courts28 Jul 2011Dismissed
Commissioner of Service Tax, Service Tax Commissionerate, Bangalore Vs AK and I Advertising Private Lt d
Karnataka High Court · (2012) 50 VST 296
Finance Act, 2003 — Section 76, 77, 78
High Courts27 Jul 2011Dismissed
Mr. N. Manzoor Ahmed and Another Vs State of Karnataka
Karnataka High Court · (2013) 1 KCCR 401
High Courts27 Jul 2011Dismissed
Commissioner of Income Tax and Another Vs H.E. Mynuddin Pasha
Karnataka High Court · (2011) 338 ITR 533 : (2011) 202 TAXMAN 1
Income Tax Act, 1961 — Section 132, 139, 158 BB (1) (ca)
High Courts27 Jul 2011Allowed
Commissioner of Income Tax, Mysore Vs K.C. Puttaswamy Gowda
Karnataka High Court · (2011) 202 TAXMAN 661
Finance Act, 2002 — Section 113, 158 BC
High Courts27 Jul 2011Dismissed
Bata India Ltd. Vs K.K. Leena and Another
Karnataka High Court · (2012) 1 LLJ 807
Industrial Disputes Act, 1947 — Section 10, 33 (2) (b)
High Courts27 Jul 2011Allowed
Sri. R. Adhikesavulu Naidu and Others Vs The State of Karnataka, The Commissioner Bangalore Development Authority and The Special Land Acquisition Officer Bangalore Development Authority
Karnataka High Court · (2011) 5 KarLJ 524
Karnataka Land Revenue Act, 1964 — Section 294, 295, 297, 95
High Courts27 Jul 2011Dismissed
The Commissioner of Income Tax and The Addl Commissioner of Income Tax Vs Vijaya Bank
Karnataka High Court · (2012) 246 CTR 548 : (2011) 338 ITR 489 : (2011) 201 TAXMAN 371
Income Tax Act, 1961 — Section 113 JB, 115 WE (1), 140 A, 143 (3), 206 C
High Courts26 Jul 2011
Sri. Govindappa Vs The Deputy Commissioner and Others
Karnataka High Court · (2011) 6 KarLJ 526
Constitution of India, 1950 — Article 227Karnataka Land Revenue Act, 1964 — Section 127, 133, 136
High Courts26 Jul 2011Dismissed
Commissioner of Income Tax, Bangalore Vs Maxim India Integrated Circuit Design (P.) Ltd.
Karnataka High Court · (2011) 202 TAXMAN 365
Income Tax Act, 1961 — Section 10 A, 10 A (ii)
High Courts26 Jul 2011Allowed
K.N. Savitha Vs State of Karnataka
Karnataka High Court · (2011) 07 KAR CK 0166
Hindu Marriage Act, 1955 — Section 24, 25, 25 (1), 26
High Courts26 Jul 2011Dismissed
Chanabasappa Kholkar Vs The Special Land Acquisition Officer, U.K.P. Alamaiti, Dist. Bijapur
Karnataka High Court · (2013) 1 AKR 435
Land Acquisition Act, 1894 — Section 11, 18, 18 (3) (b), 28 (1), 28 A (1) (3)
High Courts25 Jul 2011
Ramappa Baligeri Vs State of Karnataka
Karnataka High Court · (2013) 1 AKR 539 : (2013) 1 KCCR 479
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 498A, 498A
High Courts25 Jul 2011Dismissed
Smt. Ranee Govindram Hassanand, represented by her Attorney Holder and Mr. N. Balakrishna Vs The Chief Secretary of Karnataka, Government of Karnataka and Others
Karnataka High Court · (2011) 07 KAR CK 0007
High Courts22 Jul 2011
State by Inspector of Police Chintamani Rural Police Station Kolar Dist Vs Mustaq Beig
Karnataka High Court · (2011) 07 KAR CK 0283
High Courts22 Jul 2011Allowed
N. Shivaprakash Vs John. L. Lowicy
Karnataka High Court · (2011) 07 KAR CK 0271
Penal Code, 1860 (IPC) — Section 279, 338
High Courts22 Jul 2011Dismissed
Sri Siddalingaiah Vs Sri Ahmed Khan, Sri. K.N. Vijaya Babu and M/s United India Insurance Co. Ltd.
Karnataka High Court · (2011) 07 KAR CK 0270
Limitation Act, 1963 — Section 5