High Courts09 Aug 2011Allowed
N. Sridhar Reddy Vs The Special Land Acquisition Officer and Others
Karnataka High Court · (2011) 08 KAR CK 0080
Land Acquisition Act, 1894 — Section 30, 31 (2)
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,083 of 2,397
High Courts09 Aug 2011Allowed
The Commissioner of Income Tax Ltu. Jss Towers. BSK III Stage Bangalore and The Asst.Commissioner of Income Tax Circle-12(5), C.R. Building, Queens Road, Bangalore and Others Vs M/s. Yokogawa India Ltd., Plot No. 96, 3rd Cross Electronics City Complex, Hosur Road, Bangalore - 560 100 and Others etc. etc.
Karnataka High Court · (2011) 08 KAR CK 0063
Income Tax Act, 1961 — Section 10 A, 143 (3), 32 (1), 72 (2), 80 B (5)
High Courts08 Aug 2011Dismissed
United India Insurance Co. Ltd. Vs Smt. Mumtaz Begum and Another
Karnataka High Court · (2013) ACJ 1563 : (2013) 1 AKR 355
High Courts08 Aug 2011Allowed
Sri L.A. Hema Reddy and Sri Jayarama Reddy Vs Smt. A. Jayalakshmamma and Others
Karnataka High Court · (2011) 08 KAR CK 0115
Transfer of Property Act, 1882 — Section 52
High Courts08 Aug 2011Dismissed
National Insurance Co Ltd Haveri Vs Rudregowda @ Rudregowdappa Shivannagowda and S.G. Shivakumar Chinnekatte Rudregowda @ Rudregowdappa Shivannagowda Vs National Insurance Co Ltd and S.G. Shivakumar Chinnekatte Yamanappa Vs National Insurance Co Ltd., Haveri
Karnataka High Court · (2011) 08 KAR CK 0092
General Clauses Act, 1897 — Section 13Karnataka Motor Vehicles Rules, 1989 — Rule 100Motor Vehicles Act, 1988 — Section 147, 147 (1) (b) (i)
High Courts08 Aug 2011Dismissed
Mr. A Govindaraju and Sneha Marketing Service Vs Smt. K Usha
Karnataka High Court · (2011) 08 KAR CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 361 A, 362, 369, 374, 397Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts05 Aug 2011Allowed
Sri. Vijaykumar, Sri. Basavaraj and Sri. Gavisiddappa Vs State of Karnataka, Through PSI, Alawandi Town Police Station, Represented by its SPP, SPP Office, Circuit Bench, Dharwad
Karnataka High Court · (2011) 08 KAR CK 0169
High Courts05 Aug 2011Allowed
State of Karnataka Vs Modayil Properties (P) Ltd.
Karnataka High Court · (2013) 61 VST 478
High Courts05 Aug 2011
RK Colour Lab and Studio Vs Additional Commissioner of Commercial Taxes, Zone I, Bangalore
Karnataka High Court · (2012) 50 VST 542
Karnataka Entry Tax Act, 1979 — Section 15 (2)
High Courts05 Aug 2011
Sri Dasaiah and Smt. Rathnamma Vs The State of Karnataka
Karnataka High Court · (2011) 08 KAR CK 0077
Penal Code, 1860 (IPC) — Section 302
High Courts04 Aug 2011Dismissed
Commissioner of Customs, Bangalore Vs S.D. Mookerjea
Karnataka High Court · (2012) 190 ECR 15 : (2011) 274 ELT 31
Customs Act, 1962 — Section 111 (0), 28 (1)
High Courts04 Aug 2011Allowed
Smt. Shobha Pillai Vs The Principal, Vijaya College and The Registrar, Academy of General Education
Karnataka High Court · (2011) 08 KAR CK 0090
Karnataka Private Educational Institutions (Discipline and Control) Rules, 1978 — Rule 6 (1), 7
High Courts04 Aug 2011Dismissed
Karnataka State Road Transport Corporation Bangalore Rural Division, Bangalore Vs The Deputy Labour Commissioner and The Appellate Authority, The Assistant Labour Commissioner and Controlling Authority under the Payment of Gratuity Act and L. Lakshman
Karnataka High Court · (2011) 08 KAR CK 0089
Payment of Gratuity Act, 1972 — Section 2 APayment of Gratuity Rules, 1972 — Rule 10, 10 (1)
High Courts04 Aug 2011
Smt. Lata Purohit Vs Katterao Deshpande
Karnataka High Court · (2013) 1 KCCR 409
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204Penal Code, 1860 (IPC) — Section 34, 420, 500
High Courts04 Aug 2011Dismissed
Sri. B.P. Channa Keshwava Shetty Vs State of Karnataka
Karnataka High Court · (2011) 5 KarLJ 206
Karnataka Land Revenue Act, 1964 — Section 67 (2), 67 (3)
High Courts04 Aug 2011Dismissed
P.K. Mohammed Hanif Vs The Executive Officer, M.A. Usman and The Secretary
Karnataka High Court · (2011) 5 KarLJ 161
Constitution of India, 1950 — Article 226, 227Karnataka Panchayat Raj Act, 1993 — Section 269 (1), 64 (1), 64 (5)
High Courts04 Aug 2011Allowed
Smt. Geetha D. Raju Vs State of Karnataka
Karnataka High Court · (2013) 58 VST 180
High Courts04 Aug 2011
Smt. Mamtaz Begum Vs State of Karnataka
Karnataka High Court · (2013) 1 AKR 366
High Courts04 Aug 2011Allowed
State of Karnataka Vs Shyamaraju and Company (India) Pvt. Ltd.
Karnataka High Court · (2012) 52 VST 125
High Courts04 Aug 2011Allowed
Affiliated Computer Services (I) Pvt. Ltd. Vs Commr. of S. Tax, Bangalore
Karnataka High Court · (2012) 281 ELT 191 : (2012) 28 STR 432 : (2013) 39 STT 245