High Courts30 Aug 2011Allowed
Dr. Gonchigari Narayana and Others Vs Sri Jagadeesh
Karnataka High Court · (2011) 08 KAR CK 0070
Civil Procedure Code, 1908 (CPC) — Section 92Income Tax Act, 1961 — Section 12 A, 12 AA (a), 80 G
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,077 of 2,397
High Courts30 Aug 2011Allowed
Commissioner of Income Tax Vs Tata Elxsi Ltd.
Karnataka High Court · (2012) 204 TAXMAN 321
Income Tax Act, 1961 — Section 10 A, 80 HHC, 80 HHC (3)
High Courts30 Aug 2011Allowed
Shanta Vs State of Kamataka
Karnataka High Court · (2013) 2 AKR 23 : (2013) 2 KCCR 1167
High Courts29 Aug 2011Dismissed
Sri Mazar Pasha Vs Smt. Faruana Begum and The Divisional Manager, New India Assurance Co. Ltd.
Karnataka High Court · (2011) 08 KAR CK 0137
Motor Vehicles Act, 1988 — Section 3 (1)Workmens Compensation Act, 1923 — Section 15, 22, 5
High Courts29 Aug 2011Allowed
Smt. Rasul Bi and Others Vs Union of India
Karnataka High Court · (2011) 08 KAR CK 0136
Railways Act, 1890 — Section 123 (c), 123 (c) (ii), 124
High Courts29 Aug 2011Dismissed
Sri B.S. Yedd Yurappa Vs The State of Karnataka and Sri Sirajin Basha
Karnataka High Court · (2011) 08 KAR CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 204 (b), 438Karnataka Land Restriction on Transfer Act, 1991 — Section 3, 4, 9Penal Code, 1860 (IPC) — Section 120 B, 405, 406, 420, 463
High Courts29 Aug 2011Allowed
Arun Kalal Vs State
Karnataka High Court · (2011) 08 KAR CK 0069
Penal Code, 1860 (IPC) — Section 279, 304 A
High Courts29 Aug 2011Allowed
Commissioner of Income Tax, Central Circle Vs Yashaswi Leasing and Finance Ltd.
Karnataka High Court · (2012) 204 TAXMAN 602
Income Tax Act, 1961 — Section 115 JA, 147, 148 (2)
High Courts29 Aug 2011Dismissed
The New India Assurance Company Limited, Jaamshedpur Vs Usha Kore and Others
Karnataka High Court · (2013) ACJ 1498 : (2013) 1 AKR 442
Motor Vehicles Act, 1988 — Section 147
High Courts29 Aug 2011Dismissed
Sri. B.S. Yedd yurappa Vs The State of Karnataka and Sri. Sirajin Basha
Karnataka High Court · (2011) 08 KAR CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 204 (b), 438Karnataka Land (Restriction on Transfer) Act, 1991 — Section 3, 4, 9Penal Code, 1860 (IPC) — Section 120 B, 405, 406, 420, 463
High Courts26 Aug 2011
B.S. Yeddyurappa Vs State of Karnataka and Sri Y.S.V. Datta Member of Legislative Council
Karnataka High Court · (2011) 08 KAR CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 156 (3), 200Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2), 190
High Courts26 Aug 2011Dismissed
Ghatge Karkera Power Industries Vs Additional Commissioner of Commercial Taxes and Another
Karnataka High Court · (2013) 57 VST 255
Karnataka Sales Tax Act, 1957 — Section 22 A (1), 5 B
High Courts26 Aug 2011Allowed
Bangalore Metropolitan Transport Corporation Vs The Deputy Labour Commissioner and The Appellate Authority and Others
Karnataka High Court · (2012) ILR (Kar) 453
Payment of Gratuity Act, 1972 — Section 2 (A)Payment of Gratuity Rules, 1972 — Rule 10
High Courts26 Aug 2011Dismissed
Ultrafilter GMBH Vs Ultrafilter (India) P. Ltd. and Another
Karnataka High Court · (2011) 08 KAR CK 0040
Companies Act, 1956 — Section 397, 398, 399, 402, 403
High Courts26 Aug 2011Dismissed
The Commissioner of Income Tax, C.R. Building, Queens Road, Bangalore and The Joint Commissioner of Income Tax(Asst), Special Range-2, C.R. Building, Queens Road, Bangalore Vs M/s. Micro Labs Ltd., No. 3, Queens Road, Bangalore The Commissioner of Income Tax, No. 55/1, Shilpashree Vidyaranaya Complex, Vishweshwaranagar, Mysore and The Asst. Commissioner of Income Tax, Investigation Circle-I, No. 55/1 Shilpashree Vidyaranaya Complex, Vishweshwaranagar, Mysore Vs Smt. Pawan Kumari Sakleshpur
Karnataka High Court · (2012) 254 CTR 81 : (2012) ILR (Kar) 2606 : (2012) 348 ITR 75 : (2012) 211 TAXMAN 15
Income Tax Act, 1961 — Section 132, 132 A, 139, 148, 158 BC
High Courts25 Aug 2011Allowed
State of Karnataka Lokayukta Police Belgaum Vs Shri. Mahesh Hanumshet
Karnataka High Court · (2011) 08 KAR CK 0171
High Courts25 Aug 2011Allowed
Chandrashekhar Junjappa Sooranagi Vs State of Karnataka Represented by State Public Prosecutor High Court Building Bangalore Vijaya Kumar and Amaresh Ningappa Halli Vs State Public Prosecutor for State of Karnataka by Laxmeshwara Police Station Ag''s Office, High Court Building Bangalore
Karnataka High Court · (2011) 08 KAR CK 0170
High Courts25 Aug 2011Dismissed
Commissioner of Cus. Vs Jindal Vijayanagar Steel Ltd.
Karnataka High Court · (2017) 346 ELT 378
High Courts25 Aug 2011Allowed
State of Karnataka Vs Mahesh Shankar Hanumshet
Karnataka High Court · (2013) 1 AKR 418
High Courts25 Aug 2011Dismissed
ACC Ltd. Vs State of Karnataka
Karnataka High Court · (2012) 52 VST 129