High Courts16 Sept 2011
Jacintha.L.Mendonsa, Joel. L. Mendonsa and Shaini. L. Mendonsa Rep. by her mother, Jacintha. L. Mendonsa Vs Sri. H. Kamalaksha and Others
Karnataka High Court · (2011) 09 KAR CK 0133
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,073 of 2,397
High Courts16 Sept 2011Dismissed
Master. Manu D, Represented by Its Next Friend, N/Guardian Father Doddegowda Vs Abdul Basheer, Sri M D Usman and The United India Insurance Co. Ltd.
Karnataka High Court · (2011) 09 KAR CK 0132
High Courts16 Sept 2011
S.D. Gurudev Vs Mallaiah
Karnataka High Court · (2011) 09 KAR CK 0131
Motor Vehicles Act, 1988 — Section 166
High Courts16 Sept 2011Dismissed
The Divisional Controller K.S.R.T.C. Vs Lakshmamma and Others
Karnataka High Court · (2011) 09 KAR CK 0130
Motor Vehicles Act, 1988 — Section 166
High Courts16 Sept 2011Dismissed
Cauvery Software Engineering Systems Ltd. Vs Besto Clutches and Spares
Karnataka High Court · (2011) 167 CompCas 346 : (2011) 110 SCL 573
Companies Act, 1956 — Section 433 (e), 433 (f)
High Courts16 Sept 2011
The Commissioner of Central Excises Bangalore II Commissionerate Bangalore Vs M/s. Tata Steel Ltd. Wire Division Plot No. 28/C Doddabllapur Wire Plant KIADB Industrial Area Doddabliapur - 561203
Karnataka High Court · (2011) 09 KAR CK 0106
Factories Act, 1948 — Section 46
High Courts16 Sept 2011Allowed
Stddeshwari Griha Nirman Private Limited Vs Goutham Chand
Karnataka High Court · (2011) 09 KAR CK 0104
Arbitration and Conciliation Act, 1996 — Section 11 (6)
High Courts16 Sept 2011Allowed
The Manager, Oriental Insurance Co. Ltd. Vs Sri. Gajendra Rao
Karnataka High Court · (2011) 09 KAR CK 0103
Motor Vehicles Act, 1988 — Section 166
High Courts16 Sept 2011Allowed
Manager-Legal ICICI Lombard General Insurance Co. Ltd., 89, II Floor, SVR Complex, Hosur Main Road, Madivala, Bangalore - 560 068 Vs B.N. Nagaraj, Viboothi Mallaiah @ Mallaiah M. Viboothimath and The Managing Director, Bangalore Mopeds Sales and Service Pvt. Ltd. Lalbagh Road, Bangalore B.N. Nagaraj Vs The ICICI Lombard General Insurance Co. Ltd. and The Bangalore Mopeds Sales, And service Pvt. Ltd.
Karnataka High Court · (2012) ACJ 2285 : (2011) 6 KarLJ 386
Motor Vehicles Rules, 1989 — Rule 41
High Courts16 Sept 2011
Lokesh Modallar Vs The State
Karnataka High Court · (2011) 09 KAR CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 300 I, 302, 304 I, 304 II
High Courts15 Sept 2011Allowed
Shankargouda Doddagoudar, Since deceased by his L.Rs. Subhash Vs The Assistant Commissioner, Dharwad Sub-Division, Dharwad and Others Smt. Renuka Vs Smt. Siddavva and Others
Karnataka High Court · (2011) 09 KAR CK 0231
High Courts15 Sept 2011Dismissed
Director of Mines and Geology Vs C.C.E. (Appeals-II)
Karnataka High Court · (2013) 31 STR 275
High Courts15 Sept 2011Allowed
Crystal Marble and Granite Pvt. Ltd. Vs Commr. of Cus., Bangalore
Karnataka High Court · (2012) 280 ELT 371 : (2013) 21 GSTR 219
Customs Act, 1962 — Section 68, 72 (1) (d)
High Courts15 Sept 2011Dismissed
Commissioner of Service Tax, Bangalore Vs Madura Coats Pvt. Ltd.
Karnataka High Court · (2012) 25 STR 3
Finance Act, 1994 — Section 66 A
High Courts15 Sept 2011Dismissed
C.S.T., Bangalore Vs Valdel Engineers and Constructors (P) Ltd.
Karnataka High Court · (2012) 26 ELT 108 : (2012) 26 STR 108
Finance Act, 1994 — Section 66 A
High Courts15 Sept 2011
Commissioner of Central Excise Vs Hemant N. Talekar
Karnataka High Court · (2012) 34 STT 473
High Courts15 Sept 2011
Sri Veerabhadreshwara Industrial Training College Vs The State of Karnataka and Mysore Urban Development Authority
Karnataka High Court · (2011) 09 KAR CK 0071
Constitution of India, 1950 — Article 14Karnataka Urban Development Authorities Act, 1987 — Section 31 (3), 31 (4), 36
High Courts15 Sept 2011Dismissed
Commissioner of C. Ex., Mangalore Vs NISA Industrial Service Pvt. Ltd.
Karnataka High Court · (2011) 24 STR 644
High Courts15 Sept 2011Dismissed
Commissioner of Central Excise, Bangalore-I Vs Bell Ceramics Ltd.
Karnataka High Court · (2012) 25 STR 428
High Courts14 Sept 2011
CIT Vs Insotex India Ltd.
Karnataka High Court · (2011) 09 KAR CK 0171
Income Tax Act, 1961 — Section 148