High Courts11 Jan 2012Allowed
The Divisional Manager, The Oriental Insurance Co. Ltd. Vs Sri Mahalinga @ Mahalingam and Sri A.V. Somashekar
Karnataka High Court · (2012) 01 KAR CK 0298
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,005 of 2,397
High Courts11 Jan 2012Allowed
Karnataka Power Transmission Corporation Limited and The Chairman, Mangalore Electricity Supply Co. Ltd. and The Executive Engineer (Elec.) Mangalore Electricity Supply Company Ltd. Vs Srikantha Devappa Hegde
Karnataka High Court · (2012) 01 KAR CK 0245
High Courts11 Jan 2012Allowed
Smt. Sowbhagya and Others Vs H.G. Chandramouli and The Manager, The Oriental Ins. Co. Ltd.
Karnataka High Court · (2012) 01 KAR CK 0230
High Courts11 Jan 2012Allowed
M/s Shree Lakshmi Steel Suppliers Vs M/s Bbipl Infrastructure (India) Pvt. Ltd.
Karnataka High Court · (2012) 01 KAR CK 0213
Companies Act, 1956 — Section 433 (e), 433 (f), 434
High Courts11 Jan 2012Dismissed
Vriksha Estates Private Limited Vs State of Karnataka and Others
Karnataka High Court · (2012) ILR (Kar) 1544
Constitution of India, 1950 — Article 226
High Courts11 Jan 2012Dismissed
The Oriental Insurance Company Ltd. Vs Janaki Bai
Karnataka High Court · (2012) 01 KAR CK 0139
Karnataka Motor Vehicles Rules, 1989 — Rule 100Motor Vehicles Act, 1988 — Section 149
High Courts11 Jan 2012Dismissed
K M Kariappa (Decd), K M Thimmaiah (Decd) and K Thangamma Monnappa (Decd) Vs K M Meena Kumari, K Kusuma and K M Sumangali
Karnataka High Court · (2012) 01 KAR CK 0132
High Courts11 Jan 2012Dismissed
M/s MSPL Limited Vs M/s S.B. Minerals and The Controller General of Mines, The Indian Bureau of Mines
Karnataka High Court · (2012) ILR (Kar) 1054
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Mineral Concession Rules, 1960 — Rule 29 (1), 33Mineral Conservation and Development Rules, 1988 — Rule 13
High Courts11 Jan 2012
Smt. Vanishree Vs G. H. Thoriyeshi
Karnataka High Court · (2012) 01 KAR CK 0094
Hindu Marriage Act, 1955 — Section 13 (1) (b)
High Courts11 Jan 2012Allowed
Siddareddy Vs United India Insurance Co. Ltd.
Karnataka High Court · (2012) 01 KAR CK 0093
High Courts11 Jan 2012Allowed
Srinivasa Vs Mohd. Hussain and United India Insurance Co. Ltd.
Karnataka High Court · (2012) 01 KAR CK 0092
High Courts11 Jan 2012Allowed
Bannur Nagaraja Manjunath Represented by His GPA Holder Smt Vanajakshi Vs Krishna S. Thavaildhar
Karnataka High Court · (2012) 01 KAR CK 0091
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Jan 2012
The Managing Director, North Eastern Karnataka Road Transport Corporation (NEKRTC) Vs Ramappa @ Gonappa and Others
Karnataka High Court · (2012) 01 KAR CK 0085
High Courts11 Jan 2012Allowed
Annappa @ Appanna Vs Keshavamurthy and The Manager, Royal Sundaram Alliance Co. Ltd.,
Karnataka High Court · (2012) 01 KAR CK 0084
High Courts11 Jan 2012Dismissed
The Oriental Insurance Company Limited, No. 4/2, Naveen Complex, Hebbal Main Road, Metagalli, Mysore - 16, with its Regional Office, At Leo Shopping Complex No. 44/45 Vs D.V. Basavaraju, Gopal Reddy, M/s. Omkar Transport Corporation and R. Suresha
Karnataka High Court · (2012) 01 KAR CK 0083
High Courts11 Jan 2012Dismissed
Vasanthi Nayak Vs Sri. Manjunath Bhat
Karnataka High Court · (2012) 01 KAR CK 0081
High Courts11 Jan 2012Allowed
United India Insurance Co. Ltd. Vs Smt. Narasamma and Rathnamma
Karnataka High Court · (2012) 01 KAR CK 0078
Penal Code, 1860 (IPC) — Section 279, 304 A
High Courts11 Jan 2012Dismissed
Sri. T. Navalesh Vs Asst. Commissioner Ramanagar Sub-Division Ramanagara and Others
Karnataka High Court · (2012) ILR (Kar) 1117
Karnataka Panchayat Raj (Motion of no-confidence against Adhyaksha and Upadhyaksha of Grama Panchayat) Rules, 1994 — Rule 3 (1), 3 (6)Karnataka Panchayat Raj Act, 1993 — Section 49, 54
High Courts11 Jan 2012Allowed
The Oriental Insurance Company Limited Vs Smt. Sujatha Patil, Smt. Shantabai Patil and Shri Shrishail Narali
Karnataka High Court · (2012) 01 KAR CK 0063
Motor Vehicles Act, 1988 — Section 149
High Courts11 Jan 2012Dismissed
Divisional Manager United India Insurance Co. Ltd., Divisional Office Seeta Smriti Maruti Galli Belgaum 590002 Vs Nanda @ Paramanand Hanumant Jagati
Karnataka High Court · (2012) 01 KAR CK 0025