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Karnataka High Court judgments, 2021

231 judgments · page 11 of 12

High Courts15 Apr 2021Dismissed

Revamma & Others Vs State Of Karnataka & Others

Karnataka High Court · (2021) 04 KAR CK 0098

Code Of Criminal Procedure, 1973 — Section 41[a], 482Indian Penal Code, 1860 — Section 34, 120B, 193, 209, 384, 406, 420, 465, 467, 468, 471, 482, 506[2]Evidence Act, 1872 — Section 85
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High Courts15 Apr 2021Allowed

Shrinivas @ Sina Vs State Of Karnataka & Others

Karnataka High Court · (2021) 04 KAR CK 0093

Code Of Criminal Procedure, 1973 — Section 164, 439Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 9(m)Indian Penal Code, 1860 — Section 342, 506
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High Courts15 Apr 2021Allowed

Santhu @ Shyam @ Shamu Vs State Of Karnataka

Karnataka High Court · (2021) 04 KAR CK 0091

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 384, 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 12
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High Courts15 Apr 2021Allowed

K H Nandeesha Vs State

Karnataka High Court · (2021) 04 KAR CK 0090

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379
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High Courts15 Apr 2021Allowed

Vijayakumara @ Kumara Vs State

Karnataka High Court · (2021) 04 KAR CK 0089

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 354(B), 427, 504, 506
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High Courts15 Apr 2021Allowed

Salman M.S Vs State

Karnataka High Court · (2021) 04 KAR CK 0087

Code Of Criminal Procedure, 1973 — Section 292(1), 292(2), 293(1), 439Indian Penal Code, 1860 — Section 34, 489A, 489C, 489D, 489E
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High Courts15 Apr 2021Dismissed

B.V. Shivaswamy Vs Government Of Karnataka & Others

Karnataka High Court · (2021) 04 KAR CK 0086

Bangalore Development Authority Act, 1976 — Section 2(a), 3, 38B, 38B(iv), 38B(v)Karnataka Land Revenue Act, 1964 — Section 71Bangalore Development Authority (Bulk Allotment) Rules, 1995 — Rule 7, 7(1), 9, 10(b)
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High Courts15 Apr 2021Allowed

Sridhar S.K Vs State

Karnataka High Court · (2021) 04 KAR CK 0081

Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 307
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High Courts15 Apr 2021Allowed

H. J. Sachin Vs State Of Karnataka & Others

Karnataka High Court · (2021) 04 KAR CK 0076

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376(2)(i)(n), 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(j)(ii)(L), 6
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High Courts15 Apr 2021Disposed Of

Lakshmi Vs Basavaraju

Karnataka High Court · (2021) 04 KAR CK 0074

Code Of Criminal Procedure, 1973 — Section 200, 482Negotiable Instruments Act, 1881 — Section 138
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High Courts15 Apr 2021Allowed

Satish Vs State Of Karnataka

Karnataka High Court · (2021) 04 KAR CK 0072

Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 376, 417, 420, 506
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