High Courts14 Jan 2019
Sri S P Lingaraju And Ors Vs State Of Karnataka
Karnataka High Court · (2019) 01 KAR CK 0008
Karnataka Municipalities Act, 1976 — Section 82Constitution of India, 1950 — Article 19(1)(g), 21, 300A
COURT ARCHIVE
Karnataka High Court judgments, 2019
468 judgments · page 24 of 24
High Courts10 Jan 2019Dismissed
Oriental Insurance And Ors Vs Smt. Chinnathai And Ors
Karnataka High Court · (2019) 01 KAR CK 0007
Motor Vehicles Act, 1988 — Section 166, 173(1)
High Courts09 Jan 2019Allowed
State Public Information Officer Vs Karnataka Information Commission
Karnataka High Court · (2019) 01 KAR CK 0006
Right to Information Act, 2005 — Section 19(1), 19(3), 5(4), 5(5), 22
High Courts08 Jan 2019Allowed
Shaju K.Nair Managing Director And Ors Vs M/S S.L.V.Steels & Alloys Pvt. Ltd
Karnataka High Court · (2019) 01 KAR CK 0005
Code of Criminal Procedure, 1973 — Section 200, 202, 482Negotiable Instruments Act, 1881 — Section 138, 141, 141(1), 141(2), 142
High Courts08 Jan 2019Dismissed
Irfan Pasha And Ors Vs National Investigating Agency
Karnataka High Court · (2019) 01 KAR CK 0004
Code of Criminal Procedure, 1973 — Section 311, 482Indian Penal Code, 1860 — Section 34, 201, 302Arms Act, 1959 — Section 3, 27
High Courts02 Jan 2019Disposed Off
M/S Shri. Narasimhaswami Vs Union Of India And Ors
Karnataka High Court · (2019) 01 KAR CK 0003
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(6A)Arbitration Act 1940 — Section 20
High Courts02 Jan 2019Disposed Off
Mr. M.N. Kumar And Ors Vs Lgcl Properties Private Limited
Karnataka High Court · (2019) 01 KAR CK 0002
Arbitration and Conciliation Act, 1996 — Section 11, 11(6A), 45
High Courts02 Jan 2019Disposed Off
Mrs. Shaila Mathias And Ors Vs Nitesh Estates Limited
Karnataka High Court · (2019) 01 KAR CK 0001
Arbitration and Conciliation Act 1996 — Section 11(6), 17, 37Representation of People Act, 1951 — Section 77(1)Income Tax Act, 1961 — Section 13A, 139(4B)