High Courts27 Feb 2017Disposed Off
Somraj Sarkar Vs Visvesvaraya Technological University, Belagavi
Karnataka High Court · (2017) 2 AirKarR 388
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Karnataka High Court judgments, 2017
1,612 judgments · page 50 of 81
High Courts27 Feb 2017Dismissed
Mallinath Maharaj Alias Mallayya Shankr-Ayya Hiremath Vs State of Karnataka
Karnataka High Court · (2017) 2 AirKarR 323
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 190, Section 200, Section 204, Section 482, Section 482Penal Code, 1860 (IPC) - Section 323, Section 324, Section 406, Section 420, Section 506(2)
High Courts27 Feb 2017Dismissed
Jayanth Vs Deputy Commissioner/district Magistrate
Karnataka High Court · (2017) 3 KantLJ 288
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Karnataka Police Act, 1963 - Section 55(a), Section 55(b), Section 58, Section 61
High Courts27 Feb 2017Dismissed
Sof yamma K.J. Vs Chandy Abraham
Karnataka High Court · (2017) 2 AirKarR 426
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Section 11, Section 11
High Courts27 Feb 2017Allowed
Narayanaswamy R. Vs Karnataka State Law University
Karnataka High Court · (2017) 2 AirKarR 508
Bar Council of India Rules, 1975 - Rule 5Bar Councils Act, 1926 - Section 15
High Courts23 Feb 2017
SRI. PRAVEEN KUMAR H.D S/O DEVAIAH H, & ORS. Vs VICE CHANCELLOR VISVESVARAYA TECHNOLOGICAL UNIVERSITY, & ORS.
Karnataka High Court · (2017) 02 KAR CK 0279
High Courts23 Feb 2017Dismissed
Nandi Infrastructure Corridor Enterprise Ltd., & Anr. Vs Lakshman, & Ors.
Karnataka High Court · (2017) 02 KAR CK 0278
Karnataka Industrial Areas Development Act, 1966, Section 28(1) - Acquisition of land
High Courts23 Feb 2017
Smt. Nirmalamma W/o Late N.Narayanappa, & Ors. Vs State of Karnataka Represented by its Secretary Revenue Department, & Ors.
Karnataka High Court · (2017) 02 KAR CK 0277
High Courts23 Feb 2017Dismissed
MR. IQBAL AHMED SIDDIQUI S/O MR. SHAIK DAWOOD SIDDIQUI, & ORS. Vs THE STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY DEPARTMENT OF URBAN DEVELOPMENT, & ORS.
Karnataka High Court · (2017) 02 KAR CK 0276
Karnataka Municipal Corporations Act, 1976, Section 321(3) - Demolition or alteration of buildings or well-work unlawfully commenced, carried on or completed
High Courts23 Feb 2017
Flipkart India Private Limited Vs The Assistant Commissioner of Income Tax & Ors
Karnataka High Court · (2017) 02 KAR CK 0275
Income Tax Act, 1961, Section 245, Section 245, Section 245, Section 245, Section 143(2), Section 143(2)
High Courts23 Feb 2017Dismissed
Shri S.C. Jayachandra Vs Enforcement Directorate
Karnataka High Court · (2017) 3 KantLJ 134
Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(1)(e), Section 13(2)Prevention of Money-Laundering Act, 2002 - Section 3, Section 4, Section 8
High Courts22 Feb 2017
N. Ramesh Vs Management of Karnataka State Road Transport Corporation, Mysore
Karnataka High Court · (2017) 02 KAR CK 0274
High Courts22 Feb 2017
M/s Mahendra Watch Company Vs Sri M V Ramachandrasa S/o Late Sri Magaji Venkatesh
Karnataka High Court · (2017) 02 KAR CK 0273
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Section 115, Section 151
High Courts22 Feb 2017
SMT VIJAYA KUMARI SHANMUGAM W/O A V SHANMUGAM, & ORS. Vs STATE OF KARNATAKA DEPARTMENT OF URBAN DEVELOPMENT, & ORS.
Karnataka High Court · (2017) 02 KAR CK 0272
Karnataka Municipal Corporations Act, 1976, Section 321(3) - Demolition or alteration of buildings or well-work unlawfully commenced, carried on or completed
High Courts22 Feb 2017
ANDHRA PRADESH STATE ROAD Vs SMT THAYAMMA
Karnataka High Court · (2017) 02 KAR CK 0271
High Courts22 Feb 2017
G. Ramesh and others Vs Surveyor General of India, Dehradun and others
Karnataka High Court · (2017) 02 KAR CK 0270
Karnataka Co-operative Societies Act, 1959, Section 64, Section 68, Section 64(1) - Inquiry by Registrar - Order by the Registrar - Inquiry by Registrar
High Courts22 Feb 2017
N. Thammanna Vs Deputy Commissioner and others
Karnataka High Court · (2017) 02 KAR CK 0269
High Courts22 Feb 2017
UNITED SPRITS LIMITED, & ANR. Vs IDBI BANK LIMITED, & ANR.
Karnataka High Court · (2017) 02 KAR CK 0268
High Courts22 Feb 2017
Karan s/o Mohan Chinnarathod & Anr Vs State
Karnataka High Court · (2017) 02 KAR CK 0267
Juvenile Justice (Care and Protection of Children) Act, 2015, Section 102, Section 12