COURT ARCHIVE

Karnataka High Court judgments, 2014

3,159 judgments · page 54 of 158

High Courts12 Sept 2014

Mahadev Vs Shivashranappa

Karnataka High Court · (2014) 09 KAR CK 0014

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High Courts11 Sept 2014

Santosh Vs Girish

Karnataka High Court · (2014) 09 KAR CK 0319

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High Courts11 Sept 2014

Sanjaykumar Vs Dilipkumar

Karnataka High Court · (2014) 09 KAR CK 0318

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High Courts11 Sept 2014Dismissed

Kenche Maheshkumar Vs Central Bureau of Investigation Anti Corruption Branch

Karnataka High Court · (2014) 09 KAR CK 0231

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 162(2), 164, 167, 167(2), 173Forest Act, 1963 — Section 24

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High Courts11 Sept 2014Dismissed

A.V. Srinivasa Murthy Vs The Commissioner B.B.M.P.

Karnataka High Court · (2014) 09 KAR CK 0223

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High Courts11 Sept 2014Disposed Off

M. Veerabhadrappa Vs Munirathnamma

Karnataka High Court · (2014) 09 KAR CK 0222

Civil Procedure Code, 1908 (CPC) — Section 89

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High Courts11 Sept 2014Partly Allowed

Dundappa Vs Ayyappa

Karnataka High Court · (2014) 09 KAR CK 0214

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High Courts11 Sept 2014Dismissed

Anwar Mohammed Vs K. Bava

Karnataka High Court · (2016) 1 ACC 10 : (2015) ACJ 2495 : (2015) 1 AKR 476 : (2015) 3 ALLMR 105 : (2014) 4 KCCR 3774

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 151, 2(11)Constitution of India, 1950 — Article 227Fatal Accidents Act, 1855 — Section 1-A

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High Courts11 Sept 2014

State of Karnataka Vs Sri Krishna Spinning and Weaving Mills Private Limited

Karnataka High Court · (2014) 80 KarLJ 209

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High Courts11 Sept 2014

Basamma Vs The Deputy Commissioner

Karnataka High Court · (2014) 09 KAR CK 0110

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 14, 17

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High Courts11 Sept 2014

Sunanda Marigoudar Vs The Common Cadre Committee

Karnataka High Court · (2014) 09 KAR CK 0109

Constitution of India, 1950 — Article 226, 227

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High Courts11 Sept 2014

The Oriental Insurance Company Limited Vs Peer Sab

Karnataka High Court · (2014) 09 KAR CK 0108

Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)

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High Courts11 Sept 2014Dismissed

N.T. Sebastian Vs Karnataka State Industrial Investment and Development Corporation Ltd.

Karnataka High Court · (2014) 09 KAR CK 0102

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 6, Order 7 Rule 10, Order 7 Rule 10A, 24

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High Courts11 Sept 2014Allowed

Raghavendra Vs State of Karnataka

Karnataka High Court · (2014) 09 KAR CK 0101

Criminal Procedure Code, 1973 (CrPC) — Section 174(c)Penal Code, 1860 (IPC) — Section 201, 302, 34, 392

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High Courts11 Sept 2014

The State of Karnataka Vs Waterfall Estate

Karnataka High Court · (2014) 09 KAR CK 0059

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High Courts11 Sept 2014

Shaik Syed Ali Vs The Branch Manager, The Oriental Insurance Co. Ltd.

Karnataka High Court · (2014) 09 KAR CK 0058

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High Courts11 Sept 2014

Annappa Vs The Executive Engineer

Karnataka High Court · (2014) 09 KAR CK 0057

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 226, 227

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High Courts11 Sept 2014Allowed

In Re: Disha Retail Fixtures Private Limited

Karnataka High Court · (2014) 09 KAR CK 0053

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High Courts11 Sept 2014Dismissed

Chaitra B. Vs State of Karnataka

Karnataka High Court · (2014) 09 KAR CK 0048

Constitution of India, 1950 — Article 226

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High Courts11 Sept 2014Dismissed

State of Karnataka Vs Gopalakrishna

Karnataka High Court · (2014) 09 KAR CK 0046

Karnataka Excise Act, 1965 — Section 32, 34, 59-A

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