High Courts06 Nov 2014
A.R. Chandra (Edapathya Ramachandra) Vs State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0262
Penal Code, 1860 (IPC) — Section 201, 302, 34
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 30 of 158
High Courts06 Nov 2014
B.R. Lingaraju Vs The State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0247
Criminal Procedure Code, 1973 (CrPC) — Section 227, 239, 305Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts06 Nov 2014
Korachara Ningappa Vs The State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0246
Arms Act, 1959 — Section 30Penal Code, 1860 (IPC) — Section 304, 34, 384, 395, 420
High Courts06 Nov 2014
Rayappa Gowda Vs Additional Registrar of Co-Operative Societies (I and M)
Karnataka High Court · (2014) 11 KAR CK 0240
Karnataka Co-operative Societies Act, 1959 — Section 70
High Courts06 Nov 2014
Muniswamappa Vs Shankarappa
Karnataka High Court · (2014) 11 KAR CK 0239
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts06 Nov 2014
Rose Mary Ratnam Vs Mohammad Farooq
Karnataka High Court · (2014) 11 KAR CK 0238
Negotiable Instruments Act, 1881 (NI) — Section 138, 141Penal Code, 1860 (IPC) — Section 420
High Courts06 Nov 2014
Baburao Vs The State
Karnataka High Court · (2014) 11 KAR CK 0237
Penal Code, 1860 (IPC) — Section 109, 143, 147, 148, 149
High Courts06 Nov 2014
Nayeem Shaikh Vs The State
Karnataka High Court · (2014) 11 KAR CK 0236
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120(B), 201, 302, 396
High Courts06 Nov 2014
Meghashyam N. Vs Sanjeevani Walvekar Sanjeevani Walvekar Vs Meghashyam N.
Karnataka High Court · (2015) 1 DMC 607 : (2015) 1 KarLJ 304 : (2015) 4 KCCR 3715
Hindu Marriage Act, 1955 — Section 13(1)(ia), 24
High Courts06 Nov 2014
The South Indian Sugar Mills Association Vs Government of Karnataka
Karnataka High Court · (2015) 1 AKR 723 : (2014) ILR 6462 : (2015) 1 KarLJ 180
Constitution of India, 1950 — Article 14, 142, 162, 19(1)(g), 21Essential Commodities Act, 1955 — Section 10, 3, 3(2), 3(2)(b), 3(2)(c)Motor Vehicles Act, 1988 — Section 16(6), 192A, 66
High Courts06 Nov 2014
Vimala Vs The State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0140
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts06 Nov 2014
Punuru Sumana Vs P.V. Niranjan Kumar Reddy
Karnataka High Court · (2015) 1 KCCR 964
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11, Order 11 Rule 14Criminal Procedure Code, 1973 (CrPC) — Section 125, 91, 91(1)
High Courts06 Nov 2014
H.S. Manjunath Vs Dadapeer
Karnataka High Court · (2014) 11 KAR CK 0116
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts06 Nov 2014
D.B. Negandhi Vs Registrar of Companies
Karnataka High Court · (2014) 11 KAR CK 0103
Companies Act, 1956 — Section 162, 166, 166(1), 167, 168
High Courts06 Nov 2014
Sarvamangala Vs State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 420, 465, 468, 471
High Courts06 Nov 2014
Amaranatha Reddy Vs State
Karnataka High Court · (2014) 11 KAR CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 457Penal Code, 1860 (IPC) — Section 379
High Courts06 Nov 2014
The VSSN Mathigatta Co-operative Society Vs M.L. Shivalingappa
Karnataka High Court · (2014) ILR 6160 : (2015) 1 KCCR 112
Karnataka Co-operative Societies Act, 1959 — Section 109, 110, 111
High Courts06 Nov 2014
Abdul Razak Vs State
Karnataka High Court · (2014) 11 KAR CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 427, 447, 503, 504
High Courts06 Nov 2014
United India Insurance Co. Ltd. Vs Vimal Khinvasara Vimal Khinvasara Vs Shahid-ur-Rehman
Karnataka High Court · (2014) 11 KAR CK 0025
High Courts06 Nov 2014
Tmeic Power Electronics Systems India Private Limited Vs Nil
Karnataka High Court · (2014) 11 KAR CK 0006
Companies Act, 1956 — Section 100Companies Act, 2013 — Section 52, 78