High Courts01 Dec 2014
Sri Kumaran Children''s Home Educational Council Vs The State of Karnataka
Karnataka High Court · (2014) 12 KAR CK 0173
Karnataka Land Reforms Act, 1961 — Section 104, 109, 14, 38, 63
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 16 of 158
High Courts01 Dec 2014
Mahadevanaika Vs The Special Land Acquisition Officer
Karnataka High Court · (2015) 4 KarLJ 87
Land Acquisition Act, 1894 — Section 18, 28(3), 28A
High Courts01 Dec 2014
Ozone Urbana Infra Developers Private Limited Vs State of Karnataka and Others
Karnataka High Court · (2015) 1 KarLJ 476 : (2015) 4 KCCR 3749
High Courts01 Dec 2014
Krishne Gowda Vs The Special Land Acquisition Officer
Karnataka High Court · (2014) 12 KAR CK 0041
Land Acquisition Act, 1894 — Section 18, 28A
High Courts01 Dec 2014
Shakeela Banu Vs The Chief Secretary The Chief Secretary Vs Shakeela Banu
Karnataka High Court · (2014) 12 KAR CK 0013
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts28 Nov 2014Dismissed
Divisional Manager, N.W.K.R.T.C. Vs Yallawwa and Others
Karnataka High Court · (2015) 2 ACC 892
Penal Code, 1860 (IPC) - Section 279, 304A, 337, 338
High Courts28 Nov 2014
N.A. Suryanarayana Vs State
Karnataka High Court · (2015) 1 KCCR 898
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 101, 102Prevention of Corruption Act, 1988 — Section 11, 12, 13, 13(1)(d), 13(2)
High Courts28 Nov 2014
The Divisional Manager, NWKRTC Vs Yallawwa
Karnataka High Court · (2014) 11 KAR CK 0229
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts28 Nov 2014
Kundapur Taluk Agricultural Producers Co-operative Marketing Society Ltd. Vs State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0152
High Courts28 Nov 2014
I.C. Pushpalatha Vs The Manager, New India Assurance Co. Ltd. Manager, The New India Assurance Co. Ltd. Vs I.C. Pushpalatha Padmavathi Vs Abdul Lateef
Karnataka High Court · (2014) 11 KAR CK 0148
Motor Vehicles Act, 1988 — Section 166
High Courts28 Nov 2014
Puttasiddamma Vs Siddaraju
Karnataka High Court · (2015) 2 KCCR 1368
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, 100, 96Evidence Act, 1872 — Section 101, 102, 35, 50, 85
High Courts28 Nov 2014
Swamy Sons (Agencies) Private Limited Vs The Assistant Commissioner of Central Excise and Service Tax
Karnataka High Court · (2014) 11 KAR CK 0146
High Courts28 Nov 2014
K.B. Balakrishna Rai Vs The Regional Transport Authority
Karnataka High Court · (2014) 11 KAR CK 0145
Motor Vehicles Act, 1988 — Section 82
High Courts28 Nov 2014
United India Insurance Company Limited Vs Basavaraj Basappa Ronad
Karnataka High Court · (2014) 11 KAR CK 0114
High Courts28 Nov 2014
C. Krishnappa Enterprises Vs The Divisional Controller
Karnataka High Court · (2014) 11 KAR CK 0111