High Courts09 Dec 2014

Thimmajamma Vs Jayamma

Karnataka High Court · (2015) 2 AKR 369 : (2015) 2 KCCR 1342

Evidence Act, 1872 — Section 68, 90Transfer of Property Act, 1882 — Section 123
High Courts08 Dec 2014

Shaji George Thomas Vs State and Others

Karnataka High Court · (2015) 2 Crimes 289 : (2015) 1 KarLJ 453 : (2015) 4 KCCR 3051

Civil Procedure Code, 1908 (CPC) — Section 89Dowry Prohibition Act, 1961 — Section 3, 4, 6Penal Code, 1860 (IPC) — Section 498A
High Courts08 Dec 2014

State Vs Naveen Kumar

Karnataka High Court · (2015) 1 KarLJ 577

Criminal Procedure Code, 1973 (CrPC) — Section 162, 174, 175, 313Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 114
High Courts08 Dec 2014

The Manager Vs Chandappa

Karnataka High Court · (2014) 12 KAR CK 0160

Motor Vehicles Act, 1988 — Section 134, 187Penal Code, 1860 (IPC) — Section 279, 337, 338