High Courts08 Jan 2010Dismissed
Sanjay Patak @ Bhuttu, Bijay Kumar @ Joy Kumar and Santosh @ Santosh Bhumij Vs The State of Karnataka
Karnataka High Court · (2010) 01 KAR CK 0014
Penal Code, 1860 (IPC) — Section 324, 395, 397
COURT ARCHIVE
Karnataka High Court judgments, 2010
1,761 judgments · page 88 of 89
High Courts07 Jan 2010Dismissed
G. Prakash Vs State of Karnataka
Karnataka High Court · (2011) 2 KarLJ 388
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 279, 304 A
High Courts07 Jan 2010Dismissed
Ambassy Contractors Pvt. Ltd. Vs Commr. of C. Ex.
Karnataka High Court · (2010) 256 ELT 349
Central Excise Act, 1944 — Section 35 F
High Courts07 Jan 2010
In Re: Loop Mobile Holdings India Ltd.
Karnataka High Court · (2010) 100 SCL 37
Companies Act, 1956 — Section 100
High Courts07 Jan 2010Allowed
Karnataka Malladi Biotics Ltd. Vs Director General of Foreign Trade
Karnataka High Court · (2010) 255 ELT 30
Foreign Trade (Development and Regulation) Act, 1992 — Section 11, 11 (2), 16Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15 (1)
High Courts07 Jan 2010Dismissed
Commissioner of Income Tax Vs Mysore Intercontinental Hotels (P.) Ltd.
Karnataka High Court · (2011) 198 TAXMAN 514
Income Tax Act, 1961 — Section 260 A
High Courts06 Jan 2010Dismissed
Dr. G. Ramachandrappa Vs Smt. Padma Ramachandrappa
Karnataka High Court · (2010) CriLJ 2666 : (2010) 6 KarLJ 106 : (2010) 3 KCCR 1821 : (2011) 6 RCR(Criminal) 238
Criminal Procedure Code, 1973 (CrPC) — Section 397, 468, 482
High Courts06 Jan 2010Dismissed
Sidda @ Siddanayaka Vs The State of Karnataka
Karnataka High Court · (2010) 01 KAR CK 0046
Penal Code, 1860 (IPC) — Section 380, 457
High Courts05 Jan 2010Allowed
State of Karnataka Vs Shivappa Thammaiah
Karnataka High Court · (2010) ILR (Kar) 3885 : (2010) 5 KarLJ 665
Electricity Act, 1910 — Section 39, 44, 50
High Courts04 Jan 2010Allowed
Commissioner of Income Tax Vs United Breweries Ltd. and Another
Karnataka High Court · (2010) 231 CTR 22 : (2012) 344 ITR 488
Income Tax Act, 1961 — Section 139, 143 (1) (a), 156, 260 A
High Courts04 Jan 2010
Rathna and Girish Vs State of Karnataka
Karnataka High Court · (2010) 01 KAR CK 0064
Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Jan 2010Dismissed
M.B. Ramesh Vs The Income Tax Officer
Karnataka High Court · (2010) 320 ITR 451
Income Tax Act, 1961 — Section 260 A, 54
High Courts04 Jan 2010Dismissed
T.S. Puradappa and Others Vs Karnataka Housing Board and Another
Karnataka High Court · (2010) 1 KarLJ 354 : (2011) 5 RCR(Civil) 83
Karnataka Housing Board Act, 1962 — Section 2 (f)
High Courts04 Jan 2010
Sanjeeva Vs State of Karnataka and Others
Karnataka High Court · (2010) 1 KarLJ 353
High Courts04 Jan 2010Dismissed
The Commissioner of Income Tax and The Income Tax Officer Vs Sri Aslam Ulla Khan
Karnataka High Court · (2010) 229 CTR 295 : (2010) 321 ITR 150
Income Tax Act, 1961 — Section 142 (1), 143 (2), 147, 148, 206 A
High Courts04 Jan 2010Dismissed
State of Karnataka Vs A. Madappa and Another
Karnataka High Court · (2010) CriLJ 4204 : (2010) 4 Crimes 517 : (2010) 1 KarLJ 697
Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 379
High Courts04 Jan 2010Dismissed
The Management, Punacha Pariyalthadka Aided Higher Primary School Vs State of Karnataka and Another
Karnataka High Court · (2010) 3 KarLJ 82
Constitution of India, 1950 — Article 226Karnataka Education Act, 1983 — Section 130
High Courts04 Jan 2010Dismissed
Khaleel alias Syed Khaleel Vs State
Karnataka High Court · (2010) 3 KarLJ 60
Penal Code, 1860 (IPC) — Section 302, 307, 34, 341
High Courts04 Jan 2010Dismissed
Srikanth Jamakhandi Vs Smt. Renuka
Karnataka High Court · (2010) 3 KarLJ 114
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125 (1)
High Courts04 Jan 2010Dismissed
C. Ranganath Vs Divisional Controller, K.S.R.T.C, Tumkur
Karnataka High Court · (2010) 125 FLR 764
Industrial Disputes Act, 1947 — Section 10 (1) (d)