High Courts02 Dec 2010Allowed
L.D. Sathyanarayana Vs Shivakuamr. C.M.
Karnataka High Court · (2010) 12 KAR CK 0095
Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Karnataka High Court judgments, 2010
1,761 judgments · page 8 of 89
High Courts02 Dec 2010Dismissed
Krishna Bai Gowda and Others Vs G.B. Loke Gowda and Others (Since Deceased by LR G.L. Suresh, G.L. Susheela, G.L. Makasha and Hoovamma)
Karnataka High Court · (2010) 12 KAR CK 0068
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18
High Courts02 Dec 2010
Bajaj Auto Ltd. Vs Tamilnadu Mercantile Bank Ltd. and The S.L.N. Auto Service Station
Karnataka High Court · (2010) 12 KAR CK 0067
High Courts02 Dec 2010Allowed
The Regional Transport Officer and The Deputy Commissioner for Transport Vs Tulunadu Finance and Development
Karnataka High Court · (2010) 12 KAR CK 0064
Karnataka Motor Vehicle Taxation Act, 1957 — Section 34 A
High Courts02 Dec 2010Allowed
Shaik Hussain Sab and Mrs. Jaibunissa Vs Basheer Khan and Nazeer Khan
Karnataka High Court · (2011) 6 RCR(Civil) 2543
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 (2), Order 1 Rule 9
High Courts02 Dec 2010
Kennametal Widia (India) Ltd., (Formerly known as Widia (India) Ltd.) Vs Sri K. Nagaraj
Karnataka High Court · (2010) 12 KAR CK 0031
Industrial Disputes Act, 1947 — Section 10 (4A)
High Courts02 Dec 2010
The National Insurance Co. Ltd. Vs Smt. Geetha P. Nayak
Karnataka High Court · (2011) 1 KCCR 734 : (2011) 3 TAC 301
High Courts01 Dec 2010Dismissed
Commissioner of Income Tax and Another Vs Kudremukh Iron Ore Co. Ltd.
Karnataka High Court · (2010) 12 KAR CK 0144
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 19, 19 (2), 32
High Courts01 Dec 2010Dismissed
Consumer Care Society Vs The Union of India (UOI) and Others
Karnataka High Court · AIR 2011 Kar 46 : (2011) 3 KarLJ 344
Banking (Regulation) Act, 1949 — Section 45 ZA (1), 45 ZA (2)
High Courts01 Dec 2010Dismissed
Sri Pilla Muniyappa and Others Vs H. Anjanappa
Karnataka High Court · AIR 2011 Kar 103 : (2011) 2 KarLJ 458 : (2011) 1 KCCR 314
Registration Act, 1908 — Section 17, 17 (1) (b), 17 (2) (v)
High Courts30 Nov 2010Dismissed
North West Karnataka Road Transport Corporation Vs Muktumbi Gousasab Mulla and Others
Karnataka High Court · (2010) 11 KAR CK 0153
High Courts30 Nov 2010Allowed
The New India Assurance Co. Ltd. Vs Sri. Afroz and Sri. N. Nagaraja Sri. Afroz and Sri. N. Nagaraja Vs The New India Assurance Co. Ltd.
Karnataka High Court · (2011) 8 RCR(Civil) 2547
Motor Vehicles Act, 1988 — Section 166
High Courts29 Nov 2010Dismissed
Subash Chandra Naik Vs State of Karnataka and Others
Karnataka High Court · (2011) ILR (Kar) 824 : (2011) 3 KarLJ 261 : (2011) 3 KCCR 2435
Constitution of India, 1950 — Article 14, 19, 25, 26, 300AKarnataka Hindu Religious Institutions and Charitable Endowments Act, 1997 — Section 2 (15), 25, 68
High Courts29 Nov 2010Dismissed
Mohamed Sharmasth and Others Vs Mohamed Khasim, Since dead by his legal Representatives and Others
Karnataka High Court · (2013) 2 AKR 332
High Courts29 Nov 2010Allowed
Ashwatthamma Vs Smt. Ramakka and Another
Karnataka High Court · (2011) 1 KCCR 387
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A, Order 26 Rule 9Registration Act, 1908 — Section 17, 23, 77
High Courts29 Nov 2010
V. Manu Vs Doddaramanna, Aswathappa and The New India Assurance Co. Ltd.
Karnataka High Court · (2010) 11 KAR CK 0080
Motor Vehicles Act, 1988 — Section 166
High Courts29 Nov 2010Allowed
Siraj Baig and Others Vs Bangalore City Corporation and Another
Karnataka High Court · (2011) 2 KarLJ 672 : (2011) 3 KCCR 2203
Karnataka Municipal Corporations Act, 1976 — Section 441, 444, 444 (2)Karnataka Municipal Corporations Rules, 1977 — Rule 27
High Courts26 Nov 2010
Sri. K.A. Surendranath Vs The Authorised Officer, The General Manager State Bank of India and The Regional Director Reserve Bank of India
Karnataka High Court · (2010) 11 KAR CK 0132
High Courts26 Nov 2010
M. Krishna Swamy, M. Venkata Swamy and K. Venkata Swamy Vs Special Land Acquisition Officer and Competent Authority, Smt. Gowramma and Bharath R. Gajaria
Karnataka High Court · (2010) 11 KAR CK 0125