High Courts06 Nov 2009Dismissed
Muniswamy @ Ranganath Vs State of Karnataka
Karnataka High Court · (2010) CriLJ 2193 : (2010) 1 KCCR 257 : (2011) 6 RCR(Criminal) 1809
Penal Code, 1860 (IPC) — Section 376, 376 (2) (g)
COURT ARCHIVE
Karnataka High Court judgments, 2009
1,130 judgments · page 11 of 57
High Courts06 Nov 2009Allowed
Best and Crompton Engineering Ltd. Vs Assistant Provident Fund Commissioner, E.P.F. Organisation and Another
Karnataka High Court · (2010) 124 FLR 271 : (2010) 2 LLJ 818
Employees Provident Fund and Miscellaneous Provisions Act, 1952 — Section 7 A, 7 C
High Courts06 Nov 2009Allowed
Shri Ishwar Vs Sri Suresh
Karnataka High Court · (2010) 3 BC 538 : (2010) 2 CivCC 351 : (2010) CriLJ 1510 : (2009) ILR (Kar) 4310 : (2010) 1 KCCR 683 : (2010) 2 RCR(Criminal) 345
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 118 (a), 138, 139
High Courts06 Nov 2009Dismissed
Commissioner of Income Tax and Another Vs Vasant K. Handigund
Karnataka High Court · (2010) 327 ITR 233
Income Tax Act, 1961 — Section 133 A, 260 A, 271 (1) (c)
High Courts06 Nov 2009Dismissed
Kum Anusha and Others Vs Smt. Rudramma
Karnataka High Court · (2009) 11 KAR CK 0054
High Courts06 Nov 2009
State Vs Shivamurthayya Hiremath and Others Mahadevaiah Hiremath Vs Gurubai Urf Bhagirathi and Others
Karnataka High Court · (2009) 11 KAR CK 0051
High Courts06 Nov 2009
Sri Doddmarigowda and Smt. Channamma Vs Smt. Jayamma and Kum. Shivamma
Karnataka High Court · (2009) 11 KAR CK 0049
High Courts06 Nov 2009Dismissed
Shri Somashekar D. Patil Vs Shri D.S. Patil and Shri Manjunath D. Patil
Karnataka High Court · (2010) ILR (Kar) 923 : (2009) 5 KCCR 3446
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 14, Order 39 Rule 2
High Courts06 Nov 2009Allowed
The District Level Recruitment Committee and Others Vs Sri Vasanth Shankar Rao and Others
Karnataka High Court · (2010) ILR (Kar) 49
High Courts06 Nov 2009Allowed
Commissioner of Income Tax and Another Vs Sandur Manganese and Iron Ores Ltd.
Karnataka High Court · (2010) 327 ITR 242
Income Tax Act, 1961 — Section 260 A, 271 (1) (c)
High Courts06 Nov 2009Dismissed
Commissioner of Income Tax and Another Vs Guffic Chem P. Ltd.
Karnataka High Court · (2009) 11 KAR CK 0021
Income Tax Act, 1961 — Section 260 A, 80 HH
High Courts04 Nov 2009
Smt. Vidya Murkumbi Director Shree Renuka Sugars Ltd. and Others Vs India Sugars and Refineries Limited and The State of Karnataka
Karnataka High Court · (2011) 3 KCCR 2282
Essential Commodities Act, 1955 — Section 10 (1), 3, 7, 8Penal Code, 1860 (IPC) — Section 403, 405, 420, 424
High Courts04 Nov 2009Allowed
Sri. Lingaraj Sirgapur Vs The State of Karnataka
Karnataka High Court · (2009) 11 KAR CK 0026
High Courts03 Nov 2009
Madeppa and Another Vs The Special Land Acquisition Officer For M and MIP
Karnataka High Court · (2010) 4 KarLJ 370
Land Acquisition Act, 1894 — Section 18 (1), 4 (1)
High Courts03 Nov 2009Allowed
Abdul Salam Vs The District Automobile Workers Association and Another
Karnataka High Court · (2010) ILR (Kar) 3018
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2 (b), Order 6 Rule 17Mysore Court-fees and Suits Valuation Act, 1958 — Section 11, 11 (1), 11 (5)
High Courts03 Nov 2009Dismissed
Sri A. Prabhakar Reddy Vs The Executive Engineer ID, KBJNL, Ayacut Road, Division No. 3, Krishnapur, Gulbarga District, The Chief Engineer, KBJNL, Canal Zone No. 1, Bheemarayangudi, Shahapur Tuluka, Gulbarga District and Sri S. Venkataraman, Sole Arbotrator, No. 161, 3rd ''F'' Cross, 2nd Block, 3rd Stage, Judges Colony, Basaveshwara Nagar, Bangalore
Karnataka High Court · (2013) 1 AKR 424
High Courts03 Nov 2009Allowed
The State of Karnataka Vs M/s Fmc Sanmar Ltd., (formerly M/s Moorco India Ltd.
Karnataka High Court · (2009) 11 KAR CK 0028
Karnataka Sales Tax Act, 1957 — Section 18 (2), 18 AA
High Courts02 Nov 2009
Karnataka Rajya Raitha Sangha and Others Vs The State of Karnataka
Karnataka High Court · (2010) ILR (Kar) 1449
Karnataka Land Revenue Act, 1964 — Section 160, 168Karnataka Land Revenue Rules, 1966 — Rule 112, 118, 120
High Courts30 Oct 2009Allowed
We Help Vs Asstt. Commr. of C. Ex. and Service Tax
Karnataka High Court · (2011) 22 STR 353
High Courts29 Oct 2009Allowed
Krithika Mullengada Magar (Formerly Known as M K Krithika) Vs Wipro Limited
Karnataka High Court · (2012) 108 CLA 28 : (2012) 170 CompCas 323