High Courts30 Jan 2008Dismissed

Gangavva and Others Vs Ningavva and Others

Karnataka High Court · (2008) ILR (Kar) 1667 : (2008) 3 KCCR 1390 : (2009) 5 RCR(Civil) 306

Evidence Act, 1872 — Section 90Hindu Adoption and Maintenance Act, 1956 — Section 10, 10 (iv), 16
High Courts30 Jan 2008Dismissed

R. Ravishaiah Vs T.S. Manjula

Karnataka High Court · (2008) ILR (Kar) 1300 : (2013) 2 JCC 150 : (2008) 4 KarLJ 53 : (2008) 1 KCCR 525 : (2012) 2 RCR(Civil) 57 : (2012) 1 RCR(Criminal) 685 : (2012) 1 RCR(Criminal) 685

Criminal Procedure Code, 1973 (CrPC) — Section 357, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Jan 2008Dismissed

The State Vs Y. Jayapal Hegde

Karnataka High Court · (2008) ILR (Kar) 904 : (2008) 4 KarLJ 145 : (2008) 2 KCCR 686

Prevention of Food Adulteration Act, 1954 — Section 2 (ia) (a), 2 (ia) (m), 7 (i)Prevention of Food Adulteration Rules, 1955 — Rule 14, 15, 16