High Courts09 Apr 2008Dismissed
Commissioner of Income Tax, Central Circle, Bangalore Vs Solar Exports
Karnataka High Court · (2012) 210 TAXMAN 520
COURT ARCHIVE
Karnataka High Court judgments, 2008
905 judgments · page 32 of 46
High Courts09 Apr 2008Allowed
Commissioner of Income Tax and Another Vs Dr. N. Thippa Setty
Karnataka High Court · (2010) 230 CTR 265
Income Tax Act, 1961 — Section 132, 148, 148 (2), 260 A
High Courts08 Apr 2008Allowed
Govindaraju Vs The Executive Officer and Others
Karnataka High Court · AIR 2008 Kar 2567 : (2008) ILR (Kar) 3231 : (2008) 6 KarLJ 242 : (2008) 3 KCCR 1849
High Courts08 Apr 2008Allowed
Astral Polytechnik Limited Vs Ashirvad Pipes Private Limited and Another
Karnataka High Court · AIR 2008 Kar 2538 : (2008) ILR (Kar) 2533 : (2009) 3 KarLJ 623 : (2008) 3 KCCR 1957
Designs Act, 2000 — Section 19, 22 (4)
High Courts08 Apr 2008Dismissed
Nagaraja Vs Lakshminarayanamma, Ramesh rep. by his Mother Lakshminarayana, Kavitha rep. by his Mother Lakshminarayana and Kalpana rep. by his Mother Lakshminarayanamma
Karnataka High Court · (2008) 3 KCCR 1922
High Courts04 Apr 2008Dismissed
B. Thippeswamy Vs Goramma
Karnataka High Court · (2008) ILR (Kar) 3716 : (2008) 3 KCCR 1537
Registration Act, 1908 — Section 17, 34, 49
High Courts04 Apr 2008Dismissed
Sri Venkatarayappa Vs Sri G. Muniyappa and Others
Karnataka High Court · AIR 2008 Kar 163 : (2008) ILR (Kar) 3553 : (2008) 3 KCCR 1551
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99
High Courts04 Apr 2008Dismissed
Nanjappa Vs Nanjappa, since Deceased by his LRs.
Karnataka High Court · (2009) ILR (Kar) 60 : (2009) 1 KCCR 192
High Courts04 Apr 2008
The Special Land Acquisition Officer Vs Sri Ningappa Basavantappa
Karnataka High Court · (2008) ILR (Kar) 3256 : (2009) 3 KarLJ 439 : (2008) 3 KCCR 218 SN
Land Acquisition Act, 1894 — Section 12 (2), 18 (1), 18 (3) (b)
High Courts04 Apr 2008Allowed
Sharada, Kum. Kavitha and Veeresh Swamy Vs Huchappa Chaluvadi and The Branch Manager, United India Insurance Co. Ltd.
Karnataka High Court · (2009) ACJ 1272 : (2009) 2 KarLJ 538
Motor Vehicles Act, 1988 — Section 166, 168
High Courts03 Apr 2008Allowed
Bhawaralal (HUF) Vs Assistant Commissioner of Income Tax
Karnataka High Court · (2008) 219 CTR 300 : (2009) 177 TAXMAN 541
Finance Act, 1998 — Section 88, 89, 90 (2), 91
High Courts02 Apr 2008
Khaitan Electricals Ltd. Vs The Union of India (UOI) and Another
Karnataka High Court · AIR 2008 Kar 168 : (2011) 267 ELT 185 : (2008) ILR (Kar) 3370 : (2009) 2 KarLJ 64 : (2008) 3 KCCR 1616
Standards of Weights and Measures (Packaged Commodities), Rules, 1977 — Rule 39, 6 (1) (d), 83 (2) (zd)
High Courts02 Apr 2008Allowed
Commissioner of Income Tax Vs Wipro Finance Ltd.
Karnataka High Court · (2008) 218 CTR 105 : (2010) 323 ITR 467 : (2009) 176 TAXMAN 233
Income Tax Act, 1961 — Section 132, 132 A, 143 (3), 158 BC
High Courts01 Apr 2008
Malu Sleepers Private Limited Vs Union of India (UOI) and Another
Karnataka High Court · (2009) 6 KarLJ 140 : (2009) 1 KCCR 107
Arbitration and Conciliation Act, 1996 — Section 11, 11 (6), 11 (a), 11 (b)
High Courts01 Apr 2008Dismissed
Vikki @ Vijaykumar Vs State of Harihar Town
Karnataka High Court · (2008) CriLJ 3787 : (2008) ILR (Kar) 3344 : (2008) 3 KCCR 196 SN
Penal Code, 1860 (IPC) — Section 376, 417
High Courts01 Apr 2008
Shaheed Ahmed Vs Shankaranarayana Bhat and Another
Karnataka High Court · (2009) ACJ 1448 : (2008) ILR (Kar) 3277
High Courts31 Mar 2008Dismissed
Sri Gurupadayya Hiremath Vs The Land Tribunal, The Tahsildar and Sri Sugurayya Hiremath
Karnataka High Court · (2009) 1 KarLJ 95 : (2008) 3 KCCR 224 SN
Karnataka Certain Inam Abolition Act, 1977 — Section 5 (3)
High Courts31 Mar 2008Allowed
Sri Deepankar Chowdari and Others Vs The State of Karnataka
Karnataka High Court · (2009) 3 ALT(Cri) 111 : (2008) CriLJ 3408 : (2008) ILR (Kar) 3268 : (2008) 4 KCCR 2720 : (2008) 4 RCR(Criminal) 799
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 292
High Courts28 Mar 2008Allowed
Shanthinath Vs Deputy Commissioner and Others
Karnataka High Court · (2008) ILR (Kar) 5154 : (2010) 2 KCCR 992
Karnataka Land Revenue Act, 1964 — Section 136 (2), 136 (3)
High Courts28 Mar 2008Allowed
New India Assurance Co. Ltd. Vs Smt. Shanthar and Others
Karnataka High Court · (2009) ACJ 908 : (2009) 5 KarLJ 68
Motor Vehicles Act, 1988 — Section 146 (1), 147, 166