Adinath Jain Swethambar Mandir Trust Vs State of Karnataka and Others
Karnataka High Court · (2009) 2 KCCR 1031
COURT ARCHIVE
905 judgments · page 20 of 46
Karnataka High Court · (2009) 2 KCCR 1031
Karnataka High Court · (2011) 2 KarLJ 338 : (2011) 4 KCCR 3382
Karnataka High Court · (2009) ACJ 1433
Karnataka High Court · (2009) ACJ 2089 : AIR 2009 Kar 3 : (2008) ILR (Kar) 4366 : (2009) 1 KarLJ 252 : (2008) 5 KCCR 642 SN
Karnataka High Court · (2008) ILR (Kar) 4327 : (2009) 3 KarLJ 465
Karnataka High Court · (2010) ILR (Kar) 979 : (2011) 2 KarLJ 51
Karnataka High Court · (2011) 4 KCCR 428 SN
Karnataka High Court · (2009) ACJ 1587
Karnataka High Court · (2008) 6 KarLJ 688 : (2008) 5 KCCR 679 SN
Karnataka High Court · (2009) ILR (Kar) 3287 : (2011) 2 KarLJ 598 : (2010) 1 SLR 385
Karnataka High Court · (2008) ILR (Kar) 4824 : (2008) 4 KCCR 2653
Karnataka High Court · (2008) 65 KarLJ 494
Karnataka High Court · (2009) 313 ITR 308
Karnataka High Court · (2008) 07 KAR CK 0025
Karnataka High Court · (2008) 6 KarLJ 710 : (2008) 5 KCCR 680 SN
Karnataka High Court · (2011) 2 KarLJ 448
Karnataka High Court · (2011) 2 KarLJ 330 : (2011) 1 KCCR 446
Karnataka High Court · (2009) 2 CivCC 160 : (2008) ILR (Kar) 4629 : (2009) 2 KarLJ 98 : (2008) 4 KCCR 2477
Karnataka High Court · (2009) 2 CivCC 776 : (2009) CriLJ 1213 : (2008) ILR (Kar) 4361 : (2009) 1 KarLJ 481 : (2008) 4 KCCR 2414 : (2012) 1 RCR(Civil) 909 : (2012) 1 RCR(Civil) 909 : (2012) 1 RCR(Criminal) 579 : (2012) 1 RCR(Criminal) 579
Karnataka High Court · (2009) ILR (Kar) 1120 : (2009) 1 KarLJ 538 : (2008) 4 KCCR 290 SN