High Courts02 Jun 2006Allowed
Workmen of Manipal Printers and Publishers Limited Vs Management of Manipal Printers and Publishers Limited now changed its name as Media Network Limited and Management of Manipal Power Press now changed its name as Manipal Press Limited
Karnataka High Court · (2006) ILR (Kar) 2821
Industrial Disputes Act, 1947 — Section 36Working Journalists and other Newspaper Employees (Conditions of Services) and Miscellaneous Provisions Act, 1955 — Section 13 DD (1), 17, 2 (b), 2 (d)