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Karnataka High Court judgments, 2005

843 judgments · page 43 of 43

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High Courts03 Jan 2005Allowed

Abdul Nazeer and Others Vs Deputy Commissioner and Others

Karnataka High Court · (2005) ILR (Kar) 1110 : (2005) 2 KarLJ 191

Karnataka Panchayat Raj Act, 1993 — Section 43, 8
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High Courts03 Jan 2005Allowed

Smt. Sulochana Tai Yeshwanti Ankolekar Vs Sundar and Another

Karnataka High Court · AIR 2005 Kar 226 : (2005) ILR (Kar) 1131 : (2005) 2 KarLJ 75 : (2005) 2 KCCR 747 : (2005) 2 RCR(Civil) 256

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 90
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High Courts03 Jan 2005Allowed

Abdul Nazeer M.B. and Others Vs The Deputy Commissioner and Others

Karnataka High Court · (2005) 1 KCCR 536

Karnataka Panchayat Raj Act, 1993 — Section 43, 8
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