COURT ARCHIVE
698 judgments · page 17 of 35
Karnataka High Court · (2004) ILR (Kar) 3096 : (2004) 6 KarLJ 302 : (2004) 3 KCCR 2021
Karnataka High Court · AIR 2004 Kar 427 : (2004) ILR (Kar) 4371 : (2004) 6 KarLJ 126
Karnataka High Court · (2004) ILR (Kar) 4296 : (2004) 4 KCCR 457 SN
Karnataka High Court · (2004) ILR (Kar) 3802 : (2004) 6 KarLJ 69 : (2004) 4 KCCR 432 SN
Karnataka High Court · (2005) 105 FLR 408 : (2004) 6 KarLJ 256 : (2005) 1 KCCR 9 SN : (2005) 1 LLJ 756
Karnataka High Court · (2004) ILR (Kar) 3312 : (2004) 6 KarLJ 99 : (2004) 4 KCCR 446 SN : (2005) 1 RCR(Civil) 322 : (2005) 1 RCR(Rent) 31
Karnataka High Court · (2004) ILR (Kar) 3355 : (2004) 6 KarLJ 275 : (2004) 4 KCCR 379 SN
Karnataka High Court · (2005) 1 KCCR 17
Karnataka High Court · (2004) ILR (Kar) 4769 : (2004) 6 KarLJ 106 : (2004) 3 KCCR 355 SN
Karnataka High Court · AIR 2005 Kar 132 : (2004) 6 KarLJ 153
Karnataka High Court · (2004) ILR (Kar) 4353 : (2004) 4 KCCR 453 SN
Karnataka High Court · (2004) ILR (Kar) 3223 : (2005) 1 KCCR 18 SN : (2005) 139 STC 413
Karnataka High Court · AIR 2004 Kar 430 : (2004) 6 KarLJ 242
Karnataka High Court · (2004) CriLJ 4112 : (2004) ILR (Kar) 4049 : (2004) 4 KCCR 478 SN
Karnataka High Court · (2005) ACJ 455 : (2005) 1 KarLJ 530
Karnataka High Court · (2005) 104 FLR 743 : (2005) ILR (Kar) 20 : (2004) 4 KCCR 2822
Karnataka High Court · (2004) 5 KarLJ 509 : (2004) 3 KCCR 1812
Karnataka High Court · AIR 2005 Kar 24 : (2004) ILR (Kar) 4551 : (2004) 3 KCCR 1883
Karnataka High Court · (2004) ILR (Kar) 3134 : (2004) 6 KarLJ 322 : (2004) 3 KCCR 354 SN
Karnataka High Court · (2004) ILR (Kar) 3115 : (2004) 5 KarLJ 294 : (2004) 4 KCCR 2206