High Courts10 Nov 2003Allowed
Oriental Insurance Co. Limited Vs Hanamanthappa Adiveppa Shakapur and Others
Karnataka High Court · (2004) 1 KCCR 449
Motor Vehicles Act, 1988 — Section 173 (1)
COURT ARCHIVE
Karnataka High Court judgments, 2003
1,079 judgments · page 8 of 54
High Courts10 Nov 2003Dismissed
Balappa Vs State of Karnataka
Karnataka High Court · (2004) ILR (Kar) 586 : (2004) 2 KarLJ 285 : (2004) 1 KCCR 350
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 203, 302
High Courts10 Nov 2003Dismissed
The State Vs Sree Rama Reddy
Karnataka High Court · (2003) ILR (Kar) 5132 : (2004) 3 KarLJ 206 : (2004) 2 KCCR 1118
Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts10 Nov 2003Dismissed
Suresh Ramachandra Joshi Vs The Karnataka State Road Transport Corporation and Others
Karnataka High Court · (2004) 101 FLR 657 : (2004) 1 KarLJ 228
Constitution of India, 1950 — Article 311
High Courts07 Nov 2003Allowed
P. Mahendra and Co. Vs Dena Bank
Karnataka High Court · (2004) ILR (Kar) 881 : (2004) 2 KCCR 157 SN : (2006) 143 STC 573
Banking (Regulation) Act, 1949 — Section 8Karnataka Sales Tax Act, 1957 — Section 18, 19
High Courts07 Nov 2003Allowed
Smt. Mallamma Vs State
Karnataka High Court · (2004) 1 KarLJ 606 : (2004) 1 KCCR 445 : (2004) 3 RCR(Criminal) 180
Criminal Procedure Code, 1973 (CrPC) — Section 233, 233 (3), 313, 482, 66
High Courts07 Nov 2003Allowed
Smt. Mallamma Vs The State of Karnataka
Karnataka High Court · (2004) ILR (Kar) 157
Criminal Procedure Code, 1973 (CrPC) — Section 233, 233 (3), 313, 482, 66
High Courts07 Nov 2003Dismissed
Dustven Pvt. Ltd. Vs The E.S.I. Corporation
Karnataka High Court · (2004) 102 FLR 162 : (2004) ILR (Kar) 2190 : (2004) 2 KCCR 177 SN : (2004) 3 LLJ 411
Employees State Insurance Act, 1948 — Section 45 A, 75
High Courts07 Nov 2003Dismissed
M.D. Uthaiah (since deceased by L.Rs.) and Others Vs Mandepanda Aiyanna and Others
Karnataka High Court · (2004) ILR (Kar) 1165 : (2003) 4 KCCR 402 SN : (2004) 2 RCR(Civil) 382
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts07 Nov 2003
Southern Ferro Ltd. Vs Karnataka Power Transmission Corporation Ltd.
Karnataka High Court · (2004) 52 SCL 508
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 3
High Courts07 Nov 2003
The Assistant Executive Engineer Vs J. Mahadevaiah and Another
Karnataka High Court · (2004) ILR (Kar) 225 : (2004) 3 KarLJ 367 : (2004) 2 LLJ 736
Industrial Disputes Act, 1947 — Section 10 (1) (c), 25 (F)
High Courts07 Nov 2003Dismissed
V.B. Nayak Vs S.R. Narasimha Murthy and Others
Karnataka High Court · (2004) 1 KCCR 242
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, 115Constitution of India, 1950 — Article 227
High Courts06 Nov 2003
Karnataka State Road Transport Corporation Vs Arun alias Aravind
Karnataka High Court · (2004) 2 ACC 53 : (2004) ACJ 249 : AIR 2004 Kar 149 : (2004) ILR (Kar) 26 : (2004) 1 KarLJ 338 : (2004) 1 KCCR 379 : (2004) 2 RCR(Civil) 259
Motor Vehicles Act, 1988 — Section 166, 168 (1), 174
High Courts06 Nov 2003
Rangappa and Others Vs B.L. Mahalingappa and Another
Karnataka High Court · (2004) 2 ACC 110 : (2005) ACJ 89 : (2004) 1 KarLJ 527 : (2004) 1 KCCR 238
Motor Vehicles Act, 1988 — Section 173 (1)
High Courts05 Nov 2003Dismissed
Subbarayappa Vs State of Karnataka
Karnataka High Court · (2004) ILR (Kar) 1235 : (2004) 1 KCCR 572
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts05 Nov 2003Allowed
Daljith Singh Ghai and Another Vs State of Karnataka
Karnataka High Court · (2004) 2 ALT(Cri) 77 : (2004) CriLJ 1024 : (2003) ILR (Kar) 4849 : (2004) 1 KarLJ 431 : (2004) 2 RCR(Criminal) 561
Penal Code, 1860 (IPC) — Section 304 A, 36
High Courts05 Nov 2003
Secretary, K.S.S. (Technical) Vs Chief Secretary, Sericulture Department, Bangalore and Others
Karnataka High Court · (2003) 7 KarLJ 361
Constitution of India, 1950 — Article 226
High Courts05 Nov 2003Dismissed
Pradeep Vs State
Karnataka High Court · (2004) ILR (Kar) 260 : (2004) 1 KarLJ 314 : (2004) 2 KCCR 156 SN
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304, 307, 326
High Courts04 Nov 2003Dismissed
North West Karnataka Road Trans. Corpn. Vs Krishnappa Hanamantappa Bhandi and Others
Karnataka High Court · (2004) ACJ 1048
High Courts04 Nov 2003Allowed
Parvathamma Vs Kamalamma and Others
Karnataka High Court · AIR 2004 Kar 395 : (2004) 1 KCCR 610
Mysore Hindu Women Right to Property Act, 1933 — Section 21