High Courts14 Jul 2003
Divakar Vs The Commissioner for Registration of Stamps and Others
Karnataka High Court · (2003) ILR (Kar) 3495 : (2003) 6 KarLJ 181
Karnataka Registration (Deed Writers Licence) Rules, 1976 — Rule 19, 3
COURT ARCHIVE
Karnataka High Court judgments, 2003
1,079 judgments · page 28 of 54
High Courts14 Jul 2003Allowed
A. Vasanth Kumar Vs State
Karnataka High Court · (2003) 5 KarLJ 505
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 306, 307, 309
High Courts14 Jul 2003Dismissed
Krishna Vs Sanjeev
Karnataka High Court · (2003) ILR (Kar) 3716 : (2003) 3 KCCR 2426
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4, Order 13 Rule 4 (1), 151Karnataka Stamp Act, 1957 — Section 34, 35, 58
High Courts11 Jul 2003Allowed
Smt. Latha G. Krishna Vs The Returning Officer, Dasarahalli City Municipal Council and Others
Karnataka High Court · (2003) ILR (Kar) 3402 : (2003) 4 KCCR 2911
Karnataka Municipalities (Election of Councilors) Rules, 1977 — Rule 69, 70Representation of the Peoples Act, 1951 — Section 117
High Courts11 Jul 2003Dismissed
Mr. George Joseph and Another Vs Sri. M. Vikram Pai
Karnataka High Court · (2003) 4 KCCR 2584
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts11 Jul 2003Dismissed
Employees'' State Insurance Corporation Vs A.K. Abdul Samad and Others
Karnataka High Court · (2003) CriLJ 4149 : (2003) 6 KarLJ 208 : (2004) 1 LLJ 643
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Employees State Insurance Act, 1948 — Section 85, 85 (i) (a)
High Courts11 Jul 2003Dismissed
Mohammed Raji and Others Vs Ministry of Health and Welfare and Others
Karnataka High Court · (2003) ILR (Kar) 3726 : (2003) 4 KCCR 212 SN
High Courts11 Jul 2003Allowed
The Asst. Commissioner and LAO and Others Vs Mahabaleshwar Batu Naik and Others
Karnataka High Court · (2003) ILR (Kar) 3057 : (2003) 4 KCCR 235 SN
Land Acquisition Act, 1894 — Section 23
High Courts11 Jul 2003Allowed
Sri. P.A. Yousuf and Others Vs The Government of Karnataka and Others
Karnataka High Court · (2004) 2 KCCR 1073
High Courts11 Jul 2003Dismissed
Imam Hussainsab and Others Vs State of Karnataka and Another
Karnataka High Court · (2003) ILR (Kar) 3501
Criminal Procedure Code, 1973 (CrPC) — Section 200, 469, 482Penal Code, 1860 (IPC) — Section 323, 324, 34, 447, 504
High Courts10 Jul 2003Dismissed
Harkhubai and Others Vs Jiyaram and Others
Karnataka High Court · (2003) 4 KCCR 2579
Motor Vehicles Act, 1988 — Section 140, 149 (2)Penal Code, 1860 (IPC) — Section 304 A, 337, 379
High Courts10 Jul 2003
Harkhu Bai and Others Vs Jiyaram and Others
Karnataka High Court · (2005) ACJ 1332
Motor Vehicles Act, 1988 — Section 140, 149 (2)Penal Code, 1860 (IPC) — Section 279, 304 A, 337
High Courts10 Jul 2003Allowed
P. Shekar Vs K.S. Muralidhar
Karnataka High Court · (2003) CriLJ 4258 : (2003) ILR (Kar) 3505 : (2003) 4 KCCR 2904
Criminal Procedure Code, 1973 (CrPC) — Section 156 (3), 397, 401Penal Code, 1860 (IPC) — Section 427, 448
High Courts10 Jul 2003Allowed
Shantesh Gureddi Vs State of Karnataka and Another
Karnataka High Court · (2003) ILR (Kar) 3862 : (2003) 6 KarLJ 149 : (2003) 4 KCCR 3133
Karnataka Stamp Act, 1957 — Section 45 A (1), 45 A (2), 45 A (5), 67 A (2)
High Courts09 Jul 2003
S. Ashok Kumar Vs The Commercial Tax Officer (Intelligence) 10, South Zone, Bangalore and Another
Karnataka High Court · (2003) 55 KarLJ 473
Criminal Procedure Code, 1973 (CrPC) — Section 482Karnataka Sales Tax Act, 1957 — Section 29(1)(E)
High Courts09 Jul 2003
M.T. Srikantaiah Vs Assistant Registrar of Co-operative Societies and Others
Karnataka High Court · (2003) ILR (Kar) 3729 : (2003) 4 KCCR 234 SN
High Courts08 Jul 2003Allowed
Sangappa Veerappa Katarki Vs Bhimappa Yamanappa Chabbi
Karnataka High Court · AIR 2003 Kar 462 : (2004) 1 CivCC 47 : (2004) 1 CTLJ 140 : (2003) ILR (Kar) 3259 : (2003) 6 KarLJ 213 : (2003) 3 KCCR 186 SN : (2004) 1 RCR(Civil) 90
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Jul 2003Partly Allowed
Smt. Savithri @ Savithramma @ Vijayalakshmi and Others Vs Ramappa and Another
Karnataka High Court · (2004) 3 ACC 544 : (2003) ILR (Kar) 3968 : (2003) 4 KCCR 2573
High Courts07 Jul 2003
Oriental Insurance Company Limited Vs Thippeswamy
Karnataka High Court · (2005) ACJ 805 : (2003) ILR (Kar) 3485 : (2003) 5 KarLJ 110
Workmens Compensation Act, 1923 — Section 4 (1) (c)
High Courts07 Jul 2003
Oriental Insurance Co. Ltd. Vs Thippeswamy and Another
Karnataka High Court · (2005) 4 ACC 554 : (2003) 4 KCCR 2570
Workmens Compensation Act, 1923 — Section 4 (1) (c)