High Courts04 Jan 1999
Sangeetha H.D. and Others Vs Rajiv Gandhi University of Health Sciences, Bangalore and Others
Karnataka High Court · AIR 1999 Kar 433 : (1999) 3 KarLJ 90
Rajiv Gandhi University of Health Sciences Act, 1994 — Section 35 (2)
COURT ARCHIVE
Karnataka High Court judgments, 1999
682 judgments · page 35 of 35
High Courts04 Jan 1999
Kanpha Labs Vs Union of India (UOI)
Karnataka High Court · (1999) 66 ECC 543 : (1999) 83 ECR 471 : (1999) 113 ELT 32
Central Excise Act, 1944 — Section 37 B