COURT ARCHIVE

Karnataka High Court judgments, 1998

866 judgments · page 44 of 44

High Courts07 Jan 1998

State of Karnataka Vs Ramanna

Karnataka High Court · (1998) 2 ALT(Cri) 40 : (1998) 3 KarLJ 164

Penal Code, 1860 (IPC) — Section 302, 304 II, 325

High Courts07 Jan 1998

Karnataka High Court · (1998) 3 KarLJ 188

Karnataka Land Reforms (Amendment) Act, 1990 — Section 17, 6Karnataka Land Reforms Act, 1961 — Section 48 A

High Courts06 Jan 1998Dismissed

Karnataka High Court · (1998) 79 FLR 796 : (1998) ILR (Kar) 1964

Workmens Compensation Act, 1923 — Section 30, 4 A (3)

High Courts06 Jan 1998

Karnataka High Court · (1999) ACJ 937 : AIR 1998 Kar 298 : (1998) ILR (Kar) 1973 : (1998) 3 KarLJ 409

High Courts05 Jan 1998Allowed

Karnataka High Court · (1998) 79 FLR 465 : (1998) 1 LLJ 834

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10 (1), 2 K, 25 T, 25 U, 34

High Courts01 Jan 1998

Karnataka High Court · (1998) CriLJ 1466

Criminal Procedure Code, 1973 (CrPC) — Section 482